R. D. MULTI PRODUCTS PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Delhi.Active |
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CIN U25200DL2011PTC212642 |
ROC RoC-Delhi |
Incorporation Date 15-01-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 212642 |
Registration Date 15-01-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 20,00,000 |
Paid Up Capital Rs. 20,00,000 |
Contact Information |
E-Mail Address rdmpl@outlook.com |
Registered Address A-4/44, IIND FLOOR, SECTOR-16 ROHINI DELHI DL 110085 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to R. D. MULTI PRODUCTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 13-05-2022 14:00
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13-06-2017 | Ador Multi Products Limited V/S CCE | Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
03-05-2017 | Commissioner of Central Excise Bangalore-II Commissionerate V/S Adore Multi Products | Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
06-10-2010 | Spaceage Multi Products Pvt. Ltd. Versus Deemark Health Care Pvt. Ltd. & Others | High Court of Judicature at Calcutta |
30-04-2010 | Deemark Healthcare v/s Spaceage Multi Products Private Limited | Copyright Board |
15-05-1996 | Multi Metal Products Versus Commissioner Of Sales Tax M P | High Court of Madhya Pradesh |
Directors |
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DIN | Name | Since |
07512441 | AANSHIT AGARWAL | 07-05-2016 |
02636901 | AVINASH AGARWAL | 15-01-2011 |
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