R D FAN LIMITED

Activity: Manufacturing (Machinery & Equipments) in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U29303WB1982PLC035578
ROC
RoC-Kolkata
Incorporation Date
22-12-1982
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
035578
Registration Date
22-12-1982
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 25,00,000
Paid Up Capital
Rs. 5,00,000



Contact Information

E-Mail Address
dhandhania.sushil@gmail.com
Registered Address
4 MIDLETON STREET KOLKATA WB 700071 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to R D FAN LIMITED

Last Checked Past / Closed Litigation On 27-05-2023 01:38
30-01-2018 Usha Fan Industries Versus Lakshmi Kanta Chowdhury High Court of Judicature at Calcutta
01-05-2017 Rewa Fan Industries V/S CCE Customs Excise Service Tax Appellate Tribunal New Delhi
03-03-2017 Da Jiang Fan Versus The Queen Court of Appeal of New Zealand
23-12-2015 Fan Heli Versus Zhang Shujing & Others Supreme Court of Singapore
06-05-2015 Commissioner of Central Excise Versus Yamuna Fan Industries High Court of Judicature at Allahabad
26-03-2014 Royal Anthem Investments 129 (PTY) Ltd. Versus Yuen Fan Lau & Another Supreme Court of Appeal of South Africa
28-03-2012 Chao Fan Versus The Queen Court of Appeal of New Zealand
23-01-2008 M/s. Marsons Fan Industries Versus Commissioner of Central Excise, Calcutta Supreme Court of India
26-08-2005 Fan Juan Fen Versus Crocodile Holdings Pte Ltd & Another Supreme Court of Singapore
24-05-2001 The Queen Versus Li Fan Court of Appeal of New Zealand
26-04-2001 HEMANTH FAN COMPONENTS, HYDERABAD VERSUS CENTRAL POWER DISTRIBUTION CO. OF A.P. LTD., HYDERABAD High Court of Andhra Pradesh
12-01-1998 Varanasi Fan Industries Pvt. Ltd. Versus Regional Provident Fund Commissioner High Court of Madhya Pradesh
23-07-1993 Selvan Cycle and Fan Traders Versus Deputy Commercial Tax Officer Iii, Tuticorin and Another High Court of Judicature at Madras
08-05-1991 Commissioner of Income tax Versus Polar Fan Industries Ltd. High Court of Judicature at Calcutta
28-01-1991 Rajdoot Fan Industries Versus State of Uttar Pradesh High Court of Judicature at Allahabad
28-01-1991 Rajdoot Fan Industries Versus State of Uttar Pradesh High Court of Judicature at Allahabad
18-08-1986 Swadeshi Fan Industries Pvt. Ltd. Versus State of West Bengal High Court of Judicature at Calcutta
28-11-1985 Sachdeva Metal Works Versus Modern Fan Industries High Court of Delhi
26-09-1980 State of West Bengal Versus Fan I Bhusan Mondal High Court of Judicature at Calcutta



Directors

DIN Name Since
01680768 POOJA DHANDHANIA 30-06-2004
01309649 NATASHA MAHESHWARY 16-06-2005
00304837 ANIL KUMAR PODDAR 14-02-2017
00181159 SUSHIL DHANDHANIA KUMAR 30-09-1986

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