Some PAST Judgements / Case Laws similar to R D CONTINENTAL PRIVATE LIMITED
Last Checked Past / Closed Litigation On 07-07-2022 01:48
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20-09-2021 |
M/s. Laxmi Continental Construction Co. Versus State of U.P. & Another |
Supreme Court of India |
07-09-2021 |
Akbari Continental Pvt. Ltd. Versus State of Odisha |
High Court of Orissa |
19-02-2021 |
Continental Metalloid Pvt Ltd & Others Versus Aditya Alluminium |
High Court of Delhi |
08-01-2021 |
M/s. Continental Engines Pvt. Ltd., Gurgaon Versus DCIT, Central Circle-26, New Delhi |
Income Tax Appellate Tribunal Delhi |
25-06-2020 |
Continental & Eastern Agencies Pvt. Ltd., Through its Director Krishan Verma Versus The New India Assurance Co. Ltd., Through its concerned Director |
Delhi State Consumer Disputes Redressal Commission New Delhi |
18-06-2020 |
Chanchali Narendra Versus Continental Hospitals & Others |
National Consumer Disputes Redressal Commission NCDRC |
23-04-2020 |
In the Matter of: Inter Continental Travels & Tours Private Limited (First Transferor Company) & Others |
National Company Law Tribunal Bengaluru |
07-02-2020 |
Swastik Builders, Satyam Apartments Next to Rowell Continental (Sunny International) & Others Versus Dr. Shobha & Others |
In the High Court of Bombay at Nagpur |
25-11-2019 |
Narayanan Versus M/s. Ahuja Continental Limited, Represented by its Area Manager & Power Agent, Coimbatore |
High Court of Judicature at Madras |
05-07-2019 |
Hatsun Agro Product Ltd., Karapakkam Versus Patanjali Biscuits Pvt Ltd., Continental Chambers, Kolkata & Another |
High Court of Judicature at Madras |
07-03-2019 |
Satish Kakri and Others V/S Continental Carrier Ltd. and Others. |
National Consumer Disputes Redressal Commission NCDRC |
18-07-2018 |
Thota Gurunath Reddy Versus Continental Hospitals Pvt. Ltd. |
National Company Law Appellate Tribunal |
13-07-2018 |
M/s. Continental Auto Services Versus The Secretary-Labour & Another |
High Court of Delhi |
10-07-2018 |
C.G.S.T. & C.E., Alwar V/S Continental Engines Limited |
Customs Excise Service Tax Appellate Tribunal New Delhi |
16-02-2018 |
Continental Device India Pvt. Ltd V/S CCE & ST, Delhi - I |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
16-02-2018 |
Lala Ram Dagar Versus J.P. Basant Continental |
High Court of Delhi |
30-01-2018 |
Continental Constructions Ltd V/S Commr. of S.T. (Adj.), New Delhi |
Customs Excise and Service Tax Appellate Tribunal Principal Bench New Delhi |
22-12-2017 |
Thota Gurunath Reddy Versus Continental Hospitals Private Limited |
In the High Court of Judicature at Hyderabad |
20-10-2017 |
Commissioner of Service Tax V/S Continental Carriers |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
09-10-2017 |
Continental Construction Ltd. & Others Versus State Bank of India & Others |
Debts Recovery Appellate Tribunal at Delhi |
10-08-2017 |
Continental Warehousing Corporation Nhyava SEVA Ltd V/S CC, Tuticorin |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
01-08-2017 |
Jalan Inter Continental Hotels Pvt. Ltd. Versus State Bank of India & Another |
High Court of Judicature at Calcutta |
19-07-2017 |
M/s. Hotel Tramboo Continental Versus Home Department Civil Secretariat Govt. of Jammu & Kashmir & Others |
Supreme Court of India |
15-03-2017 |
Unisource Trading (India) Pvt. Ltd. Versus Continental Airline Cargo (United Cargo & Continental Cargo) & Another |
National Consumer Disputes Redressal Commission NCDRC |
20-06-2016 |
M/s. Eagle Continental Foods Pvt. Ltd. Versus Shailesh Singh & Others |
Supreme Court of India |
22-04-2016 |
Sub Continental Equities Limited, Rep. by its Power Agent, Siddharth Pruthi Versus R.V.D. Ramaiah & Others |
High Court of Judicature at Madras |
17-03-2016 |
Eidelco Infrastructure & Prop. Ltd. Versus Continental Auto Service & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
15-12-2015 |
Continental Coffee Ltd. Versus Commissioner of Customs, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
14-10-2015 |
Continental Carbon India Ltd. Versus Union of India & Others |
High Court of Judicature at Allahabad |
12-10-2015 |
Commissioner of Income-tax-II Versus Continental Warehousing Corporation (Nhava Sheva) Ltd. |
Supreme Court of India |
29-07-2015 |
M/s. Continental Furnishers & Others Versus C.C.E. Noida |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
21-04-2015 |
M/s. Continental Transport Organization Pvt. Ltd. Versus Oil & Natural Gas Corporation Ltd. |
High Court of Judicature at Bombay |
21-04-2015 |
Commissioner of Income-Tax II, Thane & Another Versus Continental Warehousing Corporation & Another |
High Court of Judicature at Bombay |
11-12-2014 |
Commissioner of Income Tax-I, Visakhapatnam Versus M/s. Inter Continental Constructions, Visakhapatnam |
In the High Court of Judicature at Hyderabad |
24-11-2014 |
M/s. Continental Construction Ltd. & Another Versus State Bank of India & Others |
High Court of Delhi |
07-11-2014 |
In the matter of: Jalan Inter Continental Hotels Pvt. Ltd. Versus Ensemble Infracom Pvt. Ltd. |
High Court of Judicature at Calcutta |
28-10-2014 |
Wonderland Properties Pvt Ltd. Versus Moonlight Continental Pvt Ltd. & Others |
High Court of Delhi |
26-09-2014 |
State Bank of India Versus M/S. Continental Construction Ltd. & Others |
High Court of Delhi |
02-09-2014 |
Continental Cement Company Versus Union of India |
High Court of Judicature at Allahabad |
01-09-2014 |
Continental Cement Company Versus Union of India |
High Court of Judicature at Allahabad |
23-07-2014 |
M/s. Continental Auto Services Versus The Secretary-Labour & Another |
High Court of Delhi |
07-05-2014 |
M/s. Continental Consultants Versus Commissioner of Service Tax, Kolkata |
Customs Excise Service Tax Appellate Tribunal East Regional Bench Kolkata |
16-04-2014 |
Shiv Kumar Giri Versus The Management of M/s. Hotel Siddhartha Continental & Another |
High Court of Delhi |
19-12-2013 |
Branch Manager, through : Branch Office Versus M/s. Continental Frozen Foods |
Chhatisgarh State Consumer Disputes Redressal Commission Raipur |
11-11-2013 |
Continental Advertising Pvt. Ltd. Versus Raj Rani Aggarwal |
High Court of Delhi |
19-09-2013 |
Continental Construction Ltd. Versus National Thermal Power Corporation Ltd. |
High Court of Delhi |
26-07-2013 |
Canadian Institute for International Studies (Not known as Continental Institute of International Studies) Village Jalvehra & Another Versus Ekta Sharma |
National Consumer Disputes Redressal Commission NCDRC |
04-07-2013 |
Uday Shankar Varma Versus Continental Airlines Inc. & Others |
National Consumer Disputes Redressal Commission NCDRC |
05-04-2013 |
Ashok Kumar Krishnalal Patel & Another Versus Continental Textile Mills Ltd. |
High Court of Delhi |
03-07-2012 |
C.C.E, J & K, Jammu Versus M/s Continental Transformers & Others |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
10-05-2012 |
Continental Construction (P) Ltd. Versus Punjab State Industrial Development Corporation Ltd. & Others |
High Court of Punjab and Haryana |
15-03-2012 |
Brainobrain kids Academy P. Ltd & Another Versus Continental Advertising P.Ltd. |
High Court of Delhi |
14-12-2011 |
Coal India Ltd. & Another Versus Continental & Eastern Agencies |
High Court of Delhi |
07-12-2011 |
Societe Des Produits Nestle Versus Continental Coffee Ltd. |
High Court of Delhi |
06-09-2011 |
Industrial Finance Corporation of India Limited (IFCI) represented by its Regional Manager at Continental Chambers & Another Versus The Debts Recovery Appellate Tribunal Ethiraj Salai, Egmore & Others |
High Court of Judicature at Madras |
08-07-2011 |
Chew Nam Fong Ronny Versus Continental Chemical Corp Pte Ltd & Another |
Supreme Court of Singapore |
01-07-2011 |
M.C. Babu, Proprietor, Continental Agencies Versus State of Kerala, Rep. by the Public Prosecutor, Ernakulam & Another |
High Court of Kerala |
21-01-2011 |
M/S Dynamic Continental Pvt. Ltd Versus UCO Bank |
High Court of Delhi |
24-12-2010 |
Ranbir Kumar Gugneja Versus M/S Continental Engines Ltd & Others |
High Court of Delhi |
22-11-2010 |
Continental Transport Organization Pvt. Ltd. Versus ICICI Lombard General Insurance Co. Ltd. |
Supreme Court of India |
28-10-2010 |
Krishna Continental Limited v/s Housing and Urban Development Corporation Limited and others |
Debt Recovery Appellate Tribunal At Delhi |
28-04-2010 |
Tiger Continental Wildlife Resorts Lts. & Another Versus Dinesh Agarwal & Others |
High Court of Rajasthan |
08-03-2010 |
Raiffeisen Zentralbank Osterreich AG Versus Continental Chemical Corp Pte Ltd |
Supreme Court of Singapore |
07-01-2010 |
M/S Continental Device India Ltd Versus Delhi Vidyut Board & Another |
High Court of Delhi |
09-11-2009 |
Continental Carbon India Ltd. Versus Modi Rubber Ltd. |
High Court of Delhi |
21-10-2009 |
ICICI Lombard General Insurance Company Limited v/s Continental Transport Organization Private Limited |
High Court of Delhi |
16-10-2009 |
Dr. Mrs. Shobha w/o Bhaskar Kaore Versus Swastik Builders, Satyam Apartments next to Rowell Continental (Sunny International) & Others |
In the High Court of Bombay at Nagpur |
30-06-2009 |
Mr. Anathraman N. Iyer Versus Continental Motors Thru Chairman & Managing Director, Kale marg, Kurla (W),Mumbai & Another |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
11-05-2009 |
M/S. Continental Milkose (India) Ltd. Versus Delhi Milk Scheme
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High Court of Delhi |
29-04-2009 |
Nazims Continental rep. by its partners & Others Versus The Indian Overseas Bank Triplicane Branch & Others |
High Court of Judicature at Madras |
09-04-2009 |
The Board of Trustees of Jawaharlal Nehru Port Trust Versus
Continental Float Glass Ltd. & Others
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High Court of Judicature at Bombay |
08-04-2009 |
Paradigm Franchising Pvt. Ltd. Versus Krishna Continental Ltd.
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High Court of Delhi |
20-02-2009 |
Visakhapatnam Port Trust Versus M/s Continental Construction Company
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Supreme Court of India |
02-12-2008 |
VISA International Ltd. Versus Continental Resources (USA) Ltd.
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Supreme Court of India |
10-10-2008 |
Girish Manubhai Parekh Versus M/s. Continental Steel Corporation & Others
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High Court of Judicature at Bombay |
25-04-2008 |
Paradigm Franchising Pvt. Ltd Versus Krishna Continental
|
High Court of Delhi |
23-04-2008 |
Union of India & Others Versus Inter Continental (India)
|
Supreme Court of India |
07-03-2008 |
J.S. Continental Ltd. Versus Indian Oil Corporation Ltd. & Others |
High Court of Delhi |
02-02-2008 |
The Continental Construction Company Versus The Board Of Trustees, Port Trust. Rep. by Its Secy
|
High Court of Andhra Pradesh |
07-01-2008 |
Hotel Shiva Continental Versus Telecom Centre |
National Consumer Disputes Redressal Commission NCDRC |
29-08-2007 |
M/s Continental Foundation Joint Venture Sholding, Nathpa H.P. Versus Commissioner of Central Excise, Chandigarh-I
|
Supreme Court of India |
08-08-2007 |
Krishna Continental Ltd & Others Versus Balkrishan Sharma |
High Court of Delhi |
21-06-2007 |
M/s. Madhu Continental Constructions Pvt. Ltd. Versus Shri Parambidathu Checko Jose
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In the High Court of Bombay at Goa |
21-05-2007 |
M/s. Continental Profiles Ltd. Versus Commissioner of Central Excise, New Delhi
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Supreme Court of India |
07-03-2007 |
Regional Provident Fund Commissioner Versus M/s. Raj's Continental Exports (P) Ltd.
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Supreme Court of India |
07-03-2007 |
M/s. Continental Exporters Conti House Bangalore Versus The Joint Commissioner (CT) Revision Petition, Chennai & Others
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High Court of Judicature at Madras |
18-01-2007 |
The Official Liquidator, attached to High Court of Andhra Pradesh and Liquidator to M/s. Southern Udhyans Ltd (In Liqn.) M/s.Southern Wonder World Resorts Ltd (In Liqn.) & M/s.Southern Continental Contractors Ltd (Suo motu ordered for Prov. Liqn)
|
High Court of Andhra Pradesh |
22-03-2006 |
Continental Construction Limited Versus Export Import Bank of India & Another
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High Court of Judicature at Bombay |
12-01-2006 |
M/s. Continental Construction Ltd. & Another Versus Satluj Jal Vidyut Nigam Ltd.,
|
High Court of Delhi |
16-12-2005 |
Continental Travel Service Versus K.C. Gupta |
Delhi State Consumer Disputes Redressal Commission New Delhi |
05-12-2005 |
M/s. Continental Construction Ltd. Versus Chief Engineer (Constructions) N.E. Railway, Gorakhpur & Others
|
High Court of Delhi |
25-02-2005 |
Himachal Pradesh State Industrial Development Corporation Ltd. Versus Continental Spinners Ltd. |
High Court of Himachal Pradesh |
21-09-2004 |
Continental Construction Ltd. & Others Versus Raj Kumar & Others
|
Supreme Court of India |
21-09-2004 |
Continental Construction Ltd. & Others Versus Raj Kumar & Others |
Supreme Court of India |
10-06-2004 |
Continental Exporters Versus The Bhavnagar Textiles Pvt. Ltd.
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High Court of Karnataka |
29-04-2004 |
Continental Device India Ltd. versus Securities & Exchange Board of India
|
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
19-03-2004 |
Continental Construction Ltd. Versus Presiding Officer |
High Court of Himachal Pradesh |
03-11-2003 |
National Horticulture Board Versus Flora Continental Ltd. |
High Court of Delhi |
22-10-2003 |
M/s. Continental Construction Ltd. Versus The Chief Engineer (Construction)
|
High Court of Delhi |
10-10-2003 |
Indo International Ltd., rep. by its Managing Director, Chennai-1 and another Versus Continental Carriers Private Ltd., rep. by its Regional Manager, M.V. Bhat, Chennai-28
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High Court of Judicature at Madras |