R C GLASS PRIVATE LIMITED

Activity: Manufacturing (Others) in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U36912WB2013PTC198212 		ROC
RoC-Kolkata 		Incorporation Date
04-11-2013
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
198212 		Registration Date
04-11-2013 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
29-09-2014
Last Balance Sheet Date
31-03-2014



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
a_ganguli@rediffmail.com
Registered Address
WEST MANICKPUR P.O. DELTA MILL, P.S. SANKRAIL HOWRAH Howrah WB 711309 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to R C GLASS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 01-01-2021 12:04
17-02-2020 Steelbird HI-Tech India Ltd. Versus Asia Fibre Glass Products & Another High Court of Delhi
13-02-2020 Tvl. Manohara Saraswathi Glass Works, Rep. by its Partner, Kuthalam Village, Nagapattinam District V/S The Tamilnadu Taxation Special Tribunal, Rep. by its Registrar, Singaravelar Maaligai, Chennai & Others High Court of Judicature at Madras
26-08-2019 M/s. Fuso Glass India Private Ltd. (Formerly known as M/s. Mahaveer safety Glass Co.Pvt. Ltd.) Having its registered office at: Chennai Versus L. Neelakantan High Court of Judicature at Madras
16-04-2019 Commissioner of Central Excise, Belapur Versus M/s. Asahi India Glass P. Ltd. Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai
04-03-2019 Hindusthan National Glass & Industries Limited & Others Versus The State of Maharashtra & Others High Court of Judicature at Bombay
12-02-2019 Friends Glass & Glazing Pvt Ltd. Versus State of Uttarakhand & Others High Court of Uttarakhand
02-11-2018 M/s. Fibre Glass Techniques Company, Thrissur, Rep. by It's Managing Partner Manohar & Another Versus District Collector, Collectorate, Thrissur & Others High Court of Kerala
21-08-2018 The Dy. Cit, Circle-4, Ahmedabad Versus M/s. Gopal Glass Works Limited Income Tax Appellate Tribunal Ahmedabad
21-05-2018 M/s. Triveni Glass Ltd. Versus M/s. Gail (India) Ltd. High Court of Delhi
23-03-2018 Rajasthan Glass House Versus Commissioner of Customs, Kolkata Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata
22-01-2018 Messrs. Indian Scientific Glass Industries Versus M.K. Mahipalsingh High Court of Judicature at Bombay
19-01-2018 Hng Float Glass Ltd V/S Commissioner of Central Excise and Service Tax, - Vadodara-II Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
30-11-2017 Bottero S.P.A. Versus Euro Glass Limited & Another High Court of Judicature at Bombay
22-11-2017 Asahi India Glass Ltd. Versus National Insurance Company Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
21-09-2017 Bajrang Glass International and Others V/S C.C., New Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
21-08-2017 Sejal Glass Ltd. Versus Navilan Merchants Pvt. Ltd. Supreme Court of India
17-07-2017 New India Assurance Co. Ltd. Versus M/s. Classic Glass & Plywood Centre & Another National Consumer Disputes Redressal Commission NCDRC
12-06-2017 Workmen of M/s. Ashahi India Glass Ltd., Rep. By United Labour Federation, Through its Secretary Versus Government of Tamil Nadu, Rep. by its Secretary, Department of Labour & Employment & Others High Court of Judicature at Madras
12-06-2017 Workmen of M/s. Ashahi India Glass Ltd., Rep. By United Labour Federation, Through its Secretary Versus Government of Tamil Nadu, Rep. by its Secretary, Department of Labour & Employment & Others High Court of Judicature at Madras
22-05-2017 Commissioner of Customs (Port), Kolkata V/S Super Glass Works Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
28-04-2017 Remio A. Rodrigues, Major, Pernem Goa Versus M/s. Goa Glass Fibre Ltd. High Court of Judicature at Bombay
12-04-2017 Firm Rajasthan Glass House, Shivaji Market Versus State of Rajasthan through Secretary, Urban Development & Housing Department, Government of Rajasthan, Secretariat, Jaipur High Court of Rajasthan Jaipur Bench
12-04-2017 Commissioner of Central Excise Customs & Service Tax, Nellore V/S Samyu Glass Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
07-04-2017 National Insurance Co. Ltd. Versus Hindustan Safety Glass Works Ltd. & Another Supreme Court of India
17-02-2017 Jeet & Jeet Glass and Chem. Pvt. Ltd V/S Commissioner of C. Ex., Jaipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
09-02-2017 M/s. RIO Glass Solar SA, rep. by its Power of Attorney Agent Jose Maria Villanueva Fernandez Versus Shriram EPC Limited, Chennai High Court of Judicature at Madras
06-02-2017 Messrs. Haldyn Glass Works Private Limited Versus The Oriental Fire and General Insurance Co. Ltd. & Others High Court of Judicature at Bombay
14-12-2016 Nehru Nagar (Glass Factory) Kudi Vazhvor Podhu Nala Sangam rep. by its President, N. Sundaramurthy Nehru Nagar, Thiruvottityur Chennai & Others Versus G.R.A. Jayaraman & Others High Court of Judicature at Madras
13-12-2016 Chander Mohan, Prop. M/s. Gupta Glass & Plywood Store Versus New India Assurance Co. Ltd, Through its Manager & Another National Consumer Disputes Redressal Commission NCDRC
15-11-2016 All India Glass Manufacturers Federation Versus Union of India High Court of Gujarat At Ahmedabad
09-09-2016 M/s. Gold Plus Glass Industry Ltd. & Others Versus State of Telangana rep., Public Prosecutor High Court & Another In the High Court of Judicature at Hyderabad
25-07-2016 Kolkata Glass & Ceramics Private Limited Versus Union of India & Another High Court of Delhi
29-06-2016 M/s. Saint Gobain Glass India Ltd., now known as M/s. Saint Gobain India Pvt Ltd., Versus The Principal Secretary/ Commissioner of Commercial Taxes, Chennai & Another Before the Madurai Bench of Madras High Court
05-05-2016 M/s. Universal Glass (A Division of Jagajit Ind. Ltd.) Versus Harpal Singh Supreme Court of India
01-03-2016 Assam Silicate, Glass & Chemical Works Versus State of Assam & Others High Court of Gauhati
01-03-2016 M/s. Assam Silicate, Glass & Chemical Works, Having its Head Office at A.K. Deb Road Versus The State of Assam, Represented By The Secretary, Ministry of Finance (Taxation), Assam & Others High Court of Gauhati
27-01-2016 In the Matter of: M/s. Gururaja Glass Works & Another Versus Karnataka State Pollution Control Board & Others National Green Tribunal Southern Zone Chennai
14-01-2016 Commissioner of Central Excise, Pune Versus Hindustan National Glass & Industries Limited Supreme Court of India
25-11-2015 Prime Technologies A Division of Hindustan Ferro and Industries Ltd., represented by its Director Mr. A.K. Dalmia Versus M/s. Hamsa Watch Glass Pvt., Ltd., Purasaiwalkam, Chennai High Court of Judicature at Madras
30-10-2015 Gemstone Glass (P.) Ltd. Versus Joint Commissioner of Income-tax, Mehsana Range, Mehsana Income Tax Appellate Tribunal Ahmedabad
22-10-2015 Cohen James Glass Versus The Queen Court of Appeal of New Zealand
07-10-2015 State of Haryana & Others Versus Northern Indian Glass Industries Ltd. Supreme Court of India
31-08-2015 Commissioner of Central Excise Versus Okay Glass Industries High Court of Judicature at Allahabad
20-08-2015 Citiwall Safety Glass Pte Ltd Versus Mansource Interior Pte Ltd Supreme Court of Singapore
07-05-2015 The Union of India & Others Versus Asahi India Safety Glass Ltd. Supreme Court of India
09-04-2015 Madras Auto Glass, Chennai Versus The State of Tamil Nadu represented by The Commercial Tax Officer, Chennai High Court of Judicature at Madras
18-03-2015 M/s. Maks Glass Corporation Versus The Bombay Mercantile Co-operative Bank Limited & Others High Court of Judicature at Bombay
11-03-2015 M/s. Vyline Glass Works Limited, Chennai Versus The Assistant Commissioner of Wealth Tax Chennai High Court of Judicature at Madras
20-01-2015 Acura Glass Tiles Enterprises, Through Proprietor Savita Gupta Versus S.S. Ray High Court of Delhi
20-01-2015 Borosil Glass Works Limited Versus Tata Motors Limited High Court of Judicature at Bombay
27-11-2014 Citiwall Safety Glass Pte Ltd. Versus Mansource Interior Pte Ltd. Supreme Court of Singapore
30-10-2014 Triulzi Cesare SRL Versus Xinyi Group (Glass) Co Ltd. Supreme Court of Singapore
29-08-2014 Triveni Glass Ltd. Versus Ruchi Sales Corporation High Court of Jammu and Kashmir
13-08-2014 The Commissioner of Income Tax Central-III Versus M/s Valiant Glass Works Pvt.Ltd. High Court of Judicature at Bombay
01-08-2014 Haldyn Glass Limited Versus Saumyalata Shyama Shetty & Another High Court of Judicature at Bombay
30-04-2014 J.P. Glass Industries Versus Pramode Kumar Nathani High Court of Judicature at Calcutta
25-04-2014 Mansource Interior Pte Ltd. Versus Citiwall Safety Glass Pte Ltd. Supreme Court of Singapore
16-04-2014 M/s. Haldyn Glass Works Private Limited Versus Oriental Fire and General Insurance Co. Limited & Others High Court of Judicature at Bombay
15-04-2014 M/s. Schott Glass India Pvt. Limited Versus Commissioner of Central Excise & S.T., Vadodara Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
04-04-2014 R. Riyaz Ahmed & Others Versus J.G. Glass Industries Pvt. Ltd. & Others High Court of Judicature at Madras
02-04-2014 Schott Glass India Pvt. Ltd. & Another Versus Competition Commission of India Through its Secretary & Another Competition Appellate Tribunal
02-04-2014 M/s. Saint Gobain Glass India Ltd. Versus Commissioner of Central Excise, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
31-03-2014 M/s. Wellsuit Glass & Ceramic Pvt. Limited & Another Versus Commissioner Central Excise & S.T., Vadodara Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
21-03-2014 Bharat Glass And Plywood Co Versus Sushan Pal Soni High Court of Delhi
05-03-2014 Commissioner of Central Excise, Pondicherry Versus CE Glass Containers Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
24-02-2014 CCE, Chennai IV Versus M/s. Saint Gobain Glass India Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
21-02-2014 M/s. J.K.S. Fibre Glass Pvt.Ltd. Versus Commissioner of Central Excise, Kolkata-I Customs Excise Service Tax Appellate Tribunal East Regional Bench Kolkata
17-12-2013 Universal Glass (A Division of Jagatjit Industries) Versus Presiding Officer, Labour Court & Another High Court of Judicature at Allahabad
27-11-2013 M/s. Diamond Glass Works Prop. Shaikh Yahiya Versus The Chairman The Karnataka Industrial Areas Development Board High Court of Karnataka Circuit Bench At Gulbarga
01-07-2013 Hindusthan National Glass & Industries Ltd. & Another Versus Reserve Bank of India & Others High Court of Judicature at Calcutta
21-06-2013 Fuso Glass India Pvt Ltd., By its Manager Liaisoning K. Kasirajan Sriperumbudur Versus Superintending Engineer, TANGEDCO, Chengalpattu. & Another High Court of Judicature at Madras
31-05-2013 Saint Gobain Glass India Ltd. Versus Gujarat Gas Company Ltd. Competition Commission of India
06-03-2013 M/s. Shankar Glass & Frame Stores Versus M/s. Shah Mill Stores High Court of Chhattisgarh
04-02-2013 Damco India Private Ltd. Versus Samtel Glass Limited & Others High Court of Delhi
11-12-2012 Kotak Mahindra Bank Ltd. & Others Versus Hindustan National Glass & Ind. Ltd. & Others Supreme Court of India
05-12-2012 Shiva Glass Works Co. Ltd. Versus National Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
31-10-2012 Asahi India Glass Ltd. & Others Versus The Chairman, Tamil Nadu Electricity Board & Others Appellate Tribunal for Electricity Appellate Jurisdiction
22-08-2012 Hindusthan Pilkington Glass Works Ltd. (In Liquidation) & Wellworth Vanijya Pvt. Ltd. & Another Versus The Official Liquidator, High Court, Calcutta & Others High Court of Judicature at Calcutta
22-08-2012 M/s. Kalpana Glass Fibre Pvt. Ltd. Versus State of Orissa & Others High Court of Orissa
06-08-2012 M/S. Aluminium Glass Ware Emporium (A.G.E), Represented by its Partner Rajani C. Mahar & Another Versus Umanath Shenoy & Another High Court of Kerala
07-05-2012 Ms. Nanumal Glass Works Versus Commissioner of Central Excise Kanpur High Court of Judicature at Allahabad
27-04-2012 Nirma Limited & Others Versus Saint Gobain Glass India Limited & Others High Court of Judicature at Madras
13-03-2012 M/s. Triveni Sheet Glass Works Limited Versus Yogesh Chandra Agarwal & Others High Court of Judicature at Calcutta
27-02-2012 M/s Triveni Glass Ltd Versus CCE, Allahabad Vice-Versa Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
28-12-2011 Geekay Enterprises & Others Versus Hemant Haricharan Goel, Trading as Goel Scientific Glass Works Pvt. Ltd Intellectual Property Appellate Board
04-11-2011 Commissioner Of Income Tax Versus M/S Asahi India Safety Glass Ltd. High Court of Delhi
26-09-2011 CESC Limited & Others Versus Shiva Glass Company Limited & Others High Court of Judicature at Calcutta
26-09-2011 CESC Limited & Others Versus Shiva Glass Company Limited & Others High Court of Judicature at Calcutta
21-09-2011 A.Sudhershan Versus M/s. Sri Bajrang Glass Emporium, Khaleelwadi, Nizamabad Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
31-08-2011 Shannon Stanley David Glass Versus The Queen Court of Appeal of New Zealand
29-07-2011 S. Vaidyanathan Versus M/s Tensil Glass Works Intellectual Property Appellate Board
30-06-2011 Pappachan Abraham Versus Proprietor, M/s Panavelil Glass House, M.C.Road, Adoor & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
11-05-2011 CCE, Chennai Versus M/s. Saint Gobain Glass (I) Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
29-04-2011 Triveni Glass Ltd. Versus Commissioner Of Central Excise High Court of Judicature at Allahabad
25-04-2011 Jeet and Jeet Glass and Chem. P. Ltd. Versus State of Assam & Others High Court of Gauhati
05-04-2011 Glass Palace & Another Versus Tata Aig General Insurance Company Ltd. & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
11-03-2011 PRASHANT GLASS WORKS (PVT.) LIMITED VERSUS BANK OF BARODA High Court of Judicature at Allahabad
03-03-2011 Piramal Glass Limited (formerly known as Gujarat Glass Limited) Versus The Union of India & Others High Court of Judicature at Bombay
11-02-2011 M/s. Saint Gobain Glass India Ltd. Versus CC (AIR), Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
11-02-2011 Nippon Sheet Glass Co. Ltd. Versus Raman Fibre Sciences Private Limited High Court of Karnataka



Directors
DIN Name Since
06630840 RANA CHAKRABORTY 04-11-2013
06630789 RAJA CHAKRABORTY 04-11-2013

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