Some PAST Judgements / Case Laws similar to R. B. PALACE PRIVATE LIMITED
Last Checked Past / Closed Litigation On 19-01-2021 05:31
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01-10-2020 |
M/s. Harihar Buildspace Pvt. Ltd. G-III, Amar Palace, Panchsheel Square, Dhantoli, Nagpur Versus Union of India Through its Chief Secretary, Ministry of Power, Shramshakti Bhavan, New Delhi & Others |
In the High Court of Bombay at Nagpur |
13-12-2019 |
Abdul Azeez Versus The Area Manager, LIC Housing Finance Ltd, Royal Palace Building, Kozhikkode & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
13-11-2019 |
The Management, Palace Nagar Co-Operative House Building Society Limited, Rep., by its President, Salem Versus P. Raja Gounder, Vellalapatti, Salem & Another |
High Court of Judicature at Madras |
23-07-2019 |
M/s. Jain Palace Versus Sandeep Singh |
High Court of Jammu and Kashmir |
18-02-2019 |
Swarn Lata Versus Punjab National Bank Through Its Managing Director, Bhikajikama Palace, New Delhi |
High Court of Judicature at Patna |
31-08-2018 |
Ganpati Diamond Palace, Delhi Versus Ito, Ward-51(3), New Delhi |
Income Tax Appellate Tribunal Delhi |
16-05-2017 |
Punjab National Bank V/S Fancy Palace and Others. |
Debts Recovery Tribunal Ranchi |
08-05-2017 |
Hotel Bissau Palace and Others V/S Commissioner of Customs (Export), Nhava Sheva and Others. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
01-12-2016 |
G.P. Sharma Versus M/s Jaipur Gems Palace & Another |
High Court of Delhi |
05-10-2016 |
The New India Assurance Co. Ltd.,Nehru Palace, Tonk Road, Jaipur through its Regional Manager Versus Shakuntla Kanwar |
High Court of Rajasthan Jaipur Bench |
13-07-2016 |
Thomson Pharma & Others Versus Syndicate Bank, Palace Road Branch, Thrissur, Kerala |
Debts Recovery Tribunal Ernakulam |
24-06-2016 |
M/s Bokhara Palace Pvt. Ltd. Versus State of U.P. |
High Court of Judicature at Allahabad |
14-03-2016 |
Hotel Taj Palace Versus Ravi Rohilla & Another |
High Court of Delhi |
15-01-2016 |
Da Milano-Purse Palace & Others Versus Jagpal Singh |
National Consumer Disputes Redressal Commission NCDRC |
18-12-2015 |
M/s. Prakash Gold Palace P Limited Versus The Commissioner of Customs (Airport & Air Cargo) & Others |
High Court of Judicature at Madras |
17-12-2015 |
Kanchi Silk Palace, Chennai Versus The Employees State Insurance Corporation, Chennai |
High Court of Judicature at Madras |
26-11-2015 |
Bharat Palace Versus State of U.P. & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
09-11-2015 |
M/s. Hotel Vijaya Palace Versus State of Kerala, Represented By The Secretary & Others |
High Court of Kerala |
02-09-2015 |
M/s. Niki-Ta Care Versus Surya Palace |
National Consumer Disputes Redressal Commission NCDRC |
10-08-2015 |
Suresh Versus Muthoot Finance Ltd. rep. by Manager, West Palace Branch Thrissur |
High Court of Kerala |
17-04-2015 |
M/s. Jain Builders & Others Versus Pleasant Palace C.H.S. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
31-03-2015 |
Assistant Commissioner of Income-tax, Central Circle, Agra Versus Krafts Palace |
Income Tax Appellate Tribunal Agra |
04-02-2015 |
Hindustan Petroleum Corporation Ltd. Versus Ram Bagh Palace Hotel Private Limited |
High Court of Rajasthan Jaipur Bench |
26-11-2014 |
M/s Sree Venkateswara Picture Palace Versus The Joint Commissioner, Commercial Taxes, Legal and the Entertainment Tax Joint Commissioner Office Of The Commissioner Of Commercial Taxes, A.P. |
In the High Court of Judicature at Hyderabad |
08-10-2014 |
Lake Palace Hotels & Motels Pvt. Ltd. Versus T. Srinivasan & Others |
Supreme Court of India |
08-10-2014 |
Chennai Packers & Movers, Represented by its Manager, JPR Palace Versus C.S. Ramadoss & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
11-09-2014 |
Hotel Surya Palace Versus Jindal Hotel Limited |
High Court of Gujarat At Ahmedabad |
22-08-2014 |
Binesh Sukumar Versus Authorised Officer, Central Bank of India, Regional Office, Metro Palace, Kochi |
Debts Recovery Tribunal Ernakulam |
06-08-2014 |
Madurai Therkuvasal Nadar Vidhyabiviruthi (Uravinmurai) Sangam represented by its President K.S.K. Murugesan Versus The Deputy Registrar of Societies, Madurai South, Palace Road, Madurai & Others |
Before the Madurai Bench of Madras High Court |
30-04-2014 |
ICICI Bank Through its Authorised Representative Alankar Palace & Another Versus Naresh Kumar Jain & Others |
National Consumer Disputes Redressal Commission NCDRC |
22-04-2014 |
Vasu P. Shetty Versus M/s. Hotel Vandana Palace & Others |
Supreme Court of India |
11-04-2014 |
Barkur Sudhakar Shetty (M/s. Prakash Hindu Hotel) (Rukmini Palace) Versus Senior Inspector of Police & Others |
High Court of Judicature at Bombay |
26-02-2014 |
The Gem Palace Versus Ajay Kasliwal & Others |
High Court of Rajasthan |
26-02-2014 |
Hotel Sky Palace represented by its Managing Partner, T.P. Narayanan Versus State of Kerala, rep. by Secretary & Others |
High Court of Kerala |
04-02-2014 |
M/s. Royal Palace In Hotel Versus Govt of NCT of Delhi & Another |
High Court of Delhi |
17-12-2013 |
M/s. Palace Heights Apartments Owners Association, rep. by its Secretary, Ayodhyanagar, Kapra, Hyderabad Versus M/s. Navkaar Builders, Rep. by Avinash Kumar Mehta & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
01-10-2013 |
A. Shambandhan Versus The Mysore Merchants Co-operative Bank Limited, Jaganmohan Palace Road, Mysore & Another |
High Court of Karnataka |
26-08-2013 |
My Palace Mutually Aided Co-op Society Ltd., Rep. by its President Sripad Deshpande Versus The Mandal Revenue Officer & Another |
High Court of Andhra Pradesh |
28-05-2013 |
Priti Pratap Singh Versus The Sariska Palace & Others |
High Court of Delhi |
12-04-2013 |
M/s. Hotal Swarna Palace, Vijayawada, Reptd by its Proprietor-Muttavarapu Srinivasa Rao Versus The Govt of A.P., Reptd by its
Commissioner of Prohibition and Excise, Hyderabad & Others |
High Court of Andhra Pradesh |
20-03-2013 |
M/s. Orma Marble Palace (P) Ltd., Ernakulam & Others Versus State of Kerala, represented by Secretary, Department of Legal Metrology, Thiruvananthapuram & Another |
High Court of Kerala |
13-03-2013 |
Royal Grand Mother Dechen Cheling Palace Versus State of H.P. through Secretary (Home) Government of HP & Others |
High Court of Himachal Pradesh |
08-01-2013 |
Abhikram, Through its Partner Versus Hotel Himmatgarh Palace, through Col. Mansingh Managing Director |
National Consumer Disputes Redressal Commission NCDRC |
02-07-2012 |
Lake Shore Palace Hotel Pvt. Ltd. Versus Mahendra Singh & Others |
High Court of Rajasthan |
02-07-2012 |
Hotel Palace Versus State of J&K & Others |
High Court of Jammu and Kashmir |
19-04-2012 |
Devyani International Limited Versus Hotel Batra Palace Pvt. Ltd. & Another |
High Court of Punjab and Haryana |
01-02-2012 |
M/s. Hotel Abu Palace Represented By Its Director Versus The Assistant Commissioner (CT) |
High Court of Judicature at Madras |
21-11-2011 |
M/s. Hotel Vandana Palace Versus The Authorized Officer Under securitization & reconstruction of financial assets & Others |
High Court of Karnataka Circuit Bench At Dharwad |
20-10-2011 |
The Proprietor, Ambika Battery Palace, Mavungal & Another Versus Mundakkal Augustine |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
11-10-2011 |
Manager, Abhinandan Palace Versus Ramesh Dahiwale |
Chhatisgarh State Consumer Disputes Redressal Commission Raipur |
28-05-2011 |
K.V. George, Time Palace Versus National Insurance Co. Ltd., |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
13-04-2011 |
Hotel Himmatgarh Palace, Managing Director, Thar Hotels (P) Ltd, Jaisalmer Versus Abhikram, Through Partner Nimish Patel, hmedabad |
Rajasthan State Consumer Disputes Redressal Commission Jaipur |
11-04-2011 |
Natraj Picture Palace Versus Prescribed Authority |
High Court of Judicature at Allahabad |
05-04-2011 |
Glass Palace & Another Versus Tata Aig General Insurance Company Ltd. & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
25-02-2011 |
Raj Ratan Palace Co .Op. Hsg. Society Ltd. Versus DCIT |
Income Tax Appellate Tribunal Mumbai |
11-02-2011 |
M/s Sham Bagh Palace, Bhupindra Road, Patiala Versus State of Punjab & Others |
High Court of Punjab and Haryana |
18-01-2011 |
Four Star Picture Palace Versus State Of Bihar, through the Secretary Cum-Commissioner |
High Court of Bihar |
16-07-2010 |
Yogeshwari Kumari & Others Versus Lake Shore Palace Hotels Pvt.Ltd. & Others |
High Court of Rajasthan |
26-04-2010 |
Ramchandra Carpet Palace Versus Commissioner of Customs (Preventive), Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
22-03-2010 |
Hotel Swagat Palace Versus MCD |
High Court of Delhi |
10-12-2009 |
M/s. Atkinson Palace Flat Owners Association represented by its Secretary Versus Naveenkumar Bhaiya & Others |
High Court of Judicature at Madras |
10-12-2009 |
Radha Picture Palace Versus Dy. Commissioner Of Income Tax & Another |
High Court of Kerala |
20-10-2009 |
Omeshwar Baldwa, Proprietor, M/s. Star Function Palace Versus Vasavi Co-operative Urban Bank Limited (Scheduled Bank) Rep. By its Managing Director/Authorized Officer |
High Court of Andhra Pradesh |
20-09-2009 |
Omeshwar Baldwa, Proprietor, M/s. Star Function Palace Hyderabad Versus Vasadi Co-operative Urban Bank Limited (Scheduled Bank) Rep. By its Managing Director/Authorized Officer Hyderabad |
High Court of Andhra Pradesh |
22-07-2009 |
Prasanth Kumar Versus C.I. Of Police, Hill Palace Circle & Others |
High Court of Kerala |
06-07-2009 |
Happy Homes Housing Palace A Flat Owners Welfare Association & Others Versus M/s. Happy Homes Housing, Rep. by its Chairman . Dr.Syed Shafiuddin Ahmed |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
03-03-2009 |
M/s. Adarsh Palace Pvt. Ltd. & Another Versus Somanath Dwibedi & Others |
High Court of Orissa |
26-02-2009 |
Krishnakumari Thampuran & Others Versus The Palace Administration Board
|
High Court of Kerala |
26-02-2009 |
Krishnakumari Thampuran & Others Versus The Palace Administration Board
|
High Court of Kerala |
15-12-2008 |
New India Assurance Co. Ltd. Versus Novelty Palace |
National Consumer Disputes Redressal Commission NCDRC |
04-12-2008 |
The New India Assurance Co. Ltd. Versus M/S. Novelty Palace
|
National Consumer Disputes Redressal Commission NCDRC |
03-12-2008 |
Overseas Marine & Transport Company Versus Gupta Carpet Palace & Others |
National Consumer Disputes Redressal Commission NCDRC |
15-09-2008 |
Media Palace Versus Airport Authority of India & Others |
High Court of Gauhati |
02-09-2008 |
Desert Palace Inc (Doing Business As Caesars Palace) Versus Poh Soon Kiat |
Supreme Court of Singapore |
29-08-2008 |
The Fernhill Palace, Udahamandalam Versus J.K. Constructions, Udahamandalam, rep. by its Proprietor
|
High Court of Judicature at Madras |
12-08-2008 |
A. Raghaviah Versus The District Registrar (Societies) Administration, Madurai South Palace Road & Others
|
Before the Madurai Bench of Madras High Court |
12-08-2008 |
Shiva Shakti Builders & Another Versus Shivas Palace Phase-I Flat Owners Association & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
15-07-2008 |
The Oriental Insurance Co.Ltd. Metro Palace, Opp. North Railway Station, Ernakulam Versus Shaju Joseph & Others
|
High Court of Kerala |
20-06-2008 |
City Palace Resorts Ltd Versus Union of India |
High Court of Orissa |
28-12-2007 |
Mishra Carpet Palace Versus Special Director, Enforcement Directorate |
Appellate Tribunal For Foreign Exchange New Delhi |
23-07-2007 |
S.Babaji Rajah Bonsle Chatrapathy Hereditary Trustee, Palace Devasthanam, Thanjavur Versus The Commissioner Hindu Religious and Charitable Endowments Department Nungambakkam & Another
|
High Court of Judicature at Madras |
14-03-2007 |
M.R. Sudha, W/o. Manikantan Versus K.M. Murugan, Koyind Silver Palace & Another
|
High Court of Kerala |
14-02-2007 |
Hotel Dock Palace Pvt. Ltd. & Another Versus State of West Bengal & Another
|
High Court of Judicature at Calcutta |
06-12-2006 |
The Deputy Director ESI Corporation Versus The proprietor M/s Summer Palace Restaurant, Summer Sand Beach Resort, Ullal, Mangalore
|
High Court of Karnataka |
27-11-2006 |
Maheshwari Constructions Pvt. Ltd., Bangalore Versus Lords Palace and Resorts Ltd. & Another
|
High Court of Karnataka |
21-11-2006 |
The Lake Palace Hotels and Motels Private Limited Versus Ajmer Vidyut Vitran Nigam Ltd. & Others
|
Appellate Tribunal for Electricity Appellate Jurisdiction |
08-08-2006 |
Krishnakumari Thampuran Versus Palace Administration Board
|
High Court of Kerala |
01-08-2006 |
Jain Movie Palace Versus State of Bihar |
High Court of Jharkhand |
17-04-2006 |
Venkata Naga Devi Picture Palace Versus ESI Corporation, Hyderabad & another
|
High Court of Andhra Pradesh |
28-03-2006 |
Sujata Pictures Palace Versus Bihar State Electricity Board, Patna |
High Court of Jharkhand |
03-01-2006 |
M/s. City Palace Electronics & Others Versus State & Another
|
High Court of Delhi |
04-10-2005 |
Hemant Chandmal Solanki Versus Raj Palace Jewellers |
High Court of Judicature at Bombay |
09-09-2004 |
Aggarwal Sweet Palace & Others Versus Assistant Registrar Of Trade Marks |
Intellectual Property Appellate Board |
21-04-2004 |
Supply Division Versus Jawahar Picture Palace |
Bihar State Consumer Disputes Redressal Commission Patna |
15-04-2004 |
Chankya Picture Palace Versus State of Bihar |
High Court of Bihar |
07-04-2003 |
Manisha Palace Versus State Of Uttar Pradesh |
High Court of Judicature at Allahabad |
21-03-2003 |
Commissioner of Income Tax Versus Lake Palace Hotels & Motels (P) Ltd. |
High Court of Rajasthan |
18-12-2002 |
CIT Versus Silver and Arts Palace
|
Supreme Court of India |
19-09-2002 |
Golden Tringle Fort & Palace Pvt. Ltd. Versus Rajkumari Sidhi Kumari & Others |
High Court of Rajasthan |
08-11-2001 |
Nagina Palace Cinema Hall Versus State of Uttar Pradesh |
High Court of Judicature at Allahabad |