Some PAST Judgements / Case Laws similar to R AND H POWER COMPANY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 01-08-2022 12:22
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| 19-07-2022 |
N. Vanaja @ Vanaja Nagendran, Rep. by Power of Attorney holder Nagendra Sreenivasan @ N. Sreenivasan Versus Bhanumathy & Others |
High Court of Kerala |
| 18-07-2022 |
Bunker Partner Ou, A Company Incorporated under the Laws of Estonia, Represented by Its Power of Attorney holder, T.X. Harry @ Thundiparambil Xavier Harry, cochin |
High Court of Kerala |
| 15-07-2022 |
Sri Raghavendra Swamy Mutt, Represented by his Holiness Subudhendra Theeratharu, by His Power of Attorney, R.K. Vadeenra, Andhra Pradesh Versus The Deputy Commissioner, Koppal & Others |
High Court of Karnataka Circuit Bench At Dharwad |
| 14-07-2022 |
Moolayil Rajan Versus Mathonkandiyil Preman, Represented by wife & Power of Attorney holder Bindu |
High Court of Kerala |
| 14-07-2022 |
James Robert Edward Peirce, United Kingdom, Represented by Power of Attorney holder, Mathew Cain Cumes, Represents The Appellant as Power of Attorney holder & Another Versus Anna Mathews & Others |
High Court of Kerala |
| 13-07-2022 |
Delhi Electrical Contractor Welfare Association Versus BSES Yamuna Power Ltd. & Another |
High Court of Delhi |
| 12-07-2022 |
Vidarbha Industries Power Limited Versus Axis Bank Limited |
Supreme Court of India |
| 11-07-2022 |
Commissioner of Central Excise, Raipur Versus M/s. Sepco Electric Power Construction Corporation |
Supreme Court of India |
| 08-07-2022 |
C.P. George & Others Versus State of Kerala, Represented by The Secretary To Government, Department of Power, Thiruvananthapuram & Others |
High Court of Kerala |
| 07-07-2022 |
Chilambuselvi Versus M/s. G.P.R. Power Solution (P) Ltd., Through Managing Director S. Gnaneswari & Director Regunathan, Chennai |
Before the Madurai Bench of Madras High Court |
| 06-07-2022 |
Shaik Abdhulla, Represented by his Power of Attorney agent Mr.Idrees, Thiruvarur Versus The Sub-Registrar, Thiruvarur |
High Court of Judicature at Madras |
| 04-07-2022 |
NTPC Ltd. (Erstwhile known as National Thermal Power Corporation Ltd.), Represented by Chairman & Managing Director, New Delhi & Others Versus Aishwarya Mohan & Others |
High Court of Kerala |
| 27-06-2022 |
Kandathil M. Mammen, rep. by his power agent Jossy Joseph, Chennai & Another Versus Income Tax Settlement Commission Additional Bench, Chennai & Another |
High Court of Judicature at Madras |
| 27-06-2022 |
Spike Power Protection Systems & Technologies rep by its Proprietor Versus Tamil Nadu Generation and Distribution Corporation Limited, Represented by its Chairman cum Managing Director & Others |
High Court of Judicature at Madras |
| 27-06-2022 |
The Indian Oil Corporation Limited, Kerala State Office, Rep. by Its Deputy General Manager, Kochi & Others Versus Servotech Power Systems Ltd., Represented by Its Whole Time Director Nimesh Malhotra, New Delhi |
High Court of Kerala |
| 24-06-2022 |
GE Power India Ltd., (formerly known as Alstom India Limited) Versus Navayuga Engineering Company Limited |
High Court of Andhra Pradesh |
| 23-06-2022 |
M/s. Pankaj Soaps & Detergents, Represented by Its power holder, Ramesh J. Shah, Kochi & Another Versus M/s. Chaithanya Brothers, Represented by Its Proprietor & Authorized Signatory, N. Bharathan, Alappuzha & Another |
High Court of Kerala |
| 17-06-2022 |
Najma Begam & Others Versus Mohammed A1 Amin, Rep. by Power of Attorney, Mohammed Ashraf, Karaikal |
High Court of Judicature at Madras |
| 13-06-2022 |
The State of Kerala, Represented by Secretary to Government, General Education Department, Thiruvananthapuram & Others Versus The Corporate Manager, Corporate Educational Agency, Represented by Power of Attorney Holder Fr. Berchmans Kunnumpuram, Palai & Others |
High Court of Kerala |
| 13-06-2022 |
Vanitha, represented General Power of Attorney her husband Surendhiran Versus Sudhakaran (Died) & Others |
High Court of Judicature at Madras |
| 09-06-2022 |
Hadja Nadjoumoudine, Rep. by Power Agent Shiek Dawood Sarah Ummal & Another Versus The Union of India, Rep. by the Government, Revenue Department, Government of Pondicherry, Pondicherry & Another |
High Court of Judicature at Madras |
| 07-06-2022 |
Mahesh Versus The Karnataka Power Transmission Corporation Limited, Represented by its Managing Director (Administration), Bengaluru & Others |
High Court of Karnataka |
| 06-06-2022 |
Rev. T.G. Johnson, Manager, Sankara Menon Memorial Higher Secondary School, Pazhampalacode, Palakkad, Represented by his power of Attorney holder Rev. E.P. Varghese, Kochi Versus State of Kerala, Represented by the Principle Secretary to Government, General Education Department, (Higher Secondary) Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 24-05-2022 |
Nabeesa Pacheeri (Died), Rep. by her Power of Attorney holder Moidutty, Malappuram & Another Versus State of Kerala, Represented by The District Collectorate, Malappuram & Others |
High Court of Kerala |
| 20-05-2022 |
Karnataka Power Corporation Limited Versus Emta Coal Limited & Another |
Supreme Court of India |
| 18-05-2022 |
N.D. Tyagi Versus Power Finance Corporation Ltd. & Others |
High Court of Delhi |
| 18-05-2022 |
Rev. T.G. Johnson, Manager, Sankara Menon Memorial, Higher Secondary School, Palakkad, Rep. by his Power of Attorney holder, Rev. E.P. Varghese Versus State of Kerala, Rep. by Principal Secretary, General Education Department, (Higher Secondary), Thiruvananthapuram & Others |
High Court of Kerala |
| 12-05-2022 |
Chhattisgarh State Power Distribution Company Ltd. Versus Chhattisgarh State Electricity Regulatory Commission & Another |
Supreme Court of India |
| 04-05-2022 |
Sudhir Power Projects Ltd. Versus Simplex Infrastructures Ltd. |
High Court of Delhi |
| 04-05-2022 |
Sudhir Power Projects Ltd. Versus Simplex Infrastructures Ltd. |
High Court of Delhi |
| 29-04-2022 |
T.P. Sivan Versus State of Kerala, Secretary to Government, Department Of Power, Thiruvananthapuram & Others |
High Court of Kerala |
| 28-04-2022 |
K. Janaki, Rep. by Power of Attorney V. Nandagopal & Another Versus The District Collector, District Collector Office, Coimbatore & Others |
High Court of Judicature at Madras |
| 28-04-2022 |
M. Harish Kumar Versus Northern Power Distribution Company of Telangana Ltd. & Another |
High Court of for the State of Telangana |
| 27-04-2022 |
Shenzhen Shandong Nuclear Power Construction Company Limited Versus Vedanta Limited |
High Court of Delhi |
| 27-04-2022 |
M/s. Ridhi Sidhi Associates, Mateshwari Bhawan Jal Chakki Rajsamand Through Its Power Of Attorney Bhanwar Lal Versus State Of Rajasthan Secretary Mines And Geology Department, Secretariat, Jaipur & Others |
High Court of Rajasthan Jodhpur Bench |
| 26-04-2022 |
M/s. Indian Oil Corporation Ltd. Rep. by its Authorised Agent & Senior Manager (Retail Sales) Power Agent, Chennai Versus R. Thirumalai |
High Court of Judicature at Madras |
| 26-04-2022 |
Sahana S. Rao Aithal Indian National, Power of Attorney, Suresh S. Rao Aithal Versus Union of India Through The Secretary, Ministry Of Ayurveda, Yoga And Naturopathy, Union Siddha And Homoeopathy [AYUSH] & Others |
In the High Court of Bombay at Goa |
| 21-04-2022 |
S. Sam Davidson Represented by the Power Holder D. Suresh Versus Santhakumari |
Before the Madurai Bench of Madras High Court |
| 21-04-2022 |
N. Mohanraj & Others Versus Power Grid Corporation of India Ltd., Represented by its General Manager, Salem & Others |
High Court of Judicature at Madras |
| 20-04-2022 |
The Principal Secretary /Chairman and Managing Director, State Industries Promotion Corporation of Tamil Nadu Limited, Chennai Versus M/s. Bhanu Moulds and Dies (P) Ltd., Rep. by Power Agent V. Kovil Pillai & Another |
High Court of Judicature at Madras |
| 19-04-2022 |
Dr. Neil Jayant Shah, Through Power of Attorney Holder Dr. Jayant Shah Versus State of Maharashtra, through the Govt. Pleader & Others |
High Court of Judicature at Bombay |
| 13-04-2022 |
E. Lillipushpam, Represented by her Power of Attorney holder K.A. Joseph & Another Versus State of Kerala, Represented by Secretary, Revenue Department, Thiruvananthapuram & Others |
High Court of Kerala |
| 13-04-2022 |
Akhil Louiz, Rep. by his Power of Attorney holder & mother Shine George, Kochi Versus District Collector, Ernakulam & Others |
High Court of Kerala |
| 12-04-2022 |
Adani Power Limited Versus State of Himachal Pradesh |
High Court of Himachal Pradesh |
| 11-04-2022 |
M.V. Power Consultants & Engineers (P) Ltd., Rep. by its Managing Director, Murugan, Chennai Versus Delight Switchgears (P) Ltd., Rep. Managing Director, Chennai & Another |
High Court of Judicature at Madras |
| 08-04-2022 |
Lanka Dairies (Pvt.)( Ltd.), Represented by its authorised representative & Power of Attorney holder, E.M. Hemaratna Versus Maagrita Exports Limited, Represented by its Chairman, Paul Pandian & Others |
High Court of Judicature at Madras |
| 08-04-2022 |
M.K. Saini Versus Indraprastha Power Generation Company Ltd. & Others |
High Court of Delhi |
| 08-04-2022 |
Satheesh Venugopalan & Another Versus Rishaj, Represented by Power of Attorney holder T.B. Balachandran |
High Court of Kerala |
| 08-04-2022 |
Asha Joseph, Represented by her Power of Attorney holder Abraham Joseph Versus Babu C. George & Others |
High Court of Kerala |
| 07-04-2022 |
Muhammed Hasheer Poolakkal Versus The United Arab Bank, UAE, Represented by Its Power of Attorney Holder, Prince Subramanian, Proprietor, Xtream International Management Consultancy, Ernakulam & Another |
High Court of Kerala |
| 06-04-2022 |
M/s. BIC Logistics Ltd., Kilpauk Versus M/s.Rane (Madras) Ltd., rep.by Power Agent/Subrogee United India Insurance Company Ltd. & Another |
High Court of Judicature at Madras |
| 06-04-2022 |
Mahesh Shambhulal Bhanushali @ Gori, Prop. of Vipul Octroi Centre Tara Compound, Through Power of Attorney Rakesh Rameshchandra Mehta Versus Anuron Enterprises Pvt Ltd. & Others |
In the High Court of Bombay at Aurangabad |
| 05-04-2022 |
Parvathi Sonia Sooraj @ Sonia Skaria, Represented by her Power of Attorney holder Sooraj Gemini Versus Union of India, Represented by The Secretary to Ministry of Finance (Financial Services), New Delhi & Others |
High Court of Kerala |
| 04-04-2022 |
M/s. K.P.R. Constructions Rep. by its Power Agent B. Chandra Sekhar Reddy Versus The Union of India Rep by the General Manager Southern Railway, Chennai & Others |
High Court of Judicature at Madras |
| 30-03-2022 |
M/s. GSP Power Projects & Another Versus Ashish Mittal & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 23-03-2022 |
Bharat Heavy Electricals Limited-Electric Division Versus Optimal Power Synergy India Pvt. Ltd. |
High Court of Judicature at Calcutta |
| 23-03-2022 |
K. Mohammed Ibrahim, (The Petitioner is Rep. by his Power of Attorney holder Sakkeer Hussain, (Died), Palakkad) & Others Versus Mehabooba & Others |
High Court of Kerala |
| 15-03-2022 |
India Power Corporation Limited Versus Eastern Coalfields Limited |
Supreme Court of India |
| 14-03-2022 |
Shyam Sel & Power Limited & Another Versus Shyam Steel Industries Limited |
Supreme Court of India |
| 11-03-2022 |
Power Grid Corporation of India Versus Tulip Telecom Ltd |
Telecom Disputes Settlement amp Appellate Tribunal New Delhi |
| 10-03-2022 |
Ammini Oommen, Represented by Power of Attorney holder Jolly Joseph, Pathanamthitta Versus Mathew Oommen & Another |
High Court of Kerala |
| 10-03-2022 |
M/s. Aditya Construction Company (J.V.), through its power of attorney, Nilesh R. Borekar Versus State of Maharashtra, through the Secretary, Water Resource Department, Mantralaya & Others |
In the High Court of Bombay at Nagpur |
| 09-03-2022 |
The Tata Power Company Ltd Versus Union of India |
Telecom Disputes Settlement amp Appellate Tribunal New Delhi |
| 08-03-2022 |
Concast Steel & Power Limited & Others Versus Sarat Chatterjee & Co. (VSP) Private Limited |
High Court of Judicature at Calcutta |
| 07-03-2022 |
Mathew Z. Pulikunnel, Canada, Represented by The Power of Attorney holder Tharun Thomas, Kottayam Versus Sophy Thomas, Registrar General, High Court of Kerala, Ernakulam |
High Court of Kerala |
| 03-03-2022 |
Shareif Nasimudeen, Represented by his authorised Power of Attorney S. Saifudheen Versus Principal Secretary, Forest & Wild Life Department, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 02-03-2022 |
The Tata Power Company Limited & Another Versus Union of India Through the Ministry of Environment Forest & Climate Change & Others |
High Court of Judicature at Bombay |
| 25-02-2022 |
Shobashalini Chokkalingam, Rep. by her power agent, K. Suresh & Another Versus S. Ramesh & Others |
High Court of Judicature at Madras |
| 21-02-2022 |
Glocaledge Consultants Pvt Ltd. Versus Rec Power Distribution Company Limited |
High Court of Delhi |
| 21-02-2022 |
Bharat Heavy Electricals Limited; Optimal Power Synergy India Pvt. Ltd. Versus Optimal Power Synergy India Pvt Ltd. |
High Court of Judicature at Calcutta |
| 15-02-2022 |
M. Kishorekumar Versus Shriram Transport Finance Company Ltd., (A Public Limited Company Incorporated Under The Provisions of Indian Companies Act 1956) having Its Registered Office at Mylapore, Represented by G. Jithin, Power of Attorney holder of It's Branch Office at Karunagappally & Others |
High Court of Kerala |
| 10-02-2022 |
Kerala State Electricity Board, Vydhyuthi Bhavanam, Pattom, Represented by Its Secretary & Another Versus M/s. C.K. Thomas & Co., Kollam, Represented by Its Duly Constituted Power of Attorney holder, Cinu.P. Thomas & Others |
High Court of Kerala |
| 08-02-2022 |
Techno Power Enterprises Pvt. Ltd. Versus Union of India Through Principal Secretary & Chairman & Others |
High Court of Delhi |
| 04-02-2022 |
K.C. Deepu, Represented by his Power of Attorney holder, K.C. Deepa, Kanayannur Versus State of Kerala, Represented by The Secretary to Government, Co-Operative Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 04-02-2022 |
M/s. Haven Infra Projects & Power Limited, Represented by its Director, Meena Chandrasekaran Versus The State Tax Officer, (Intelligence) Roving Squad (spl), Villupuram & Another |
High Court of Judicature at Madras |
| 03-02-2022 |
Satpal Garg Versus BSES Rajdhani Power Limited & Another |
High Court of Delhi |
| 03-02-2022 |
M/s. G.J. Eco Power Pvt. Ltd., A Company Incorporated Under The Companies Act Having Its Registered Office, Kakkanad, Represented by Its Director, James Adai Versus The Cochin Municipal Corporation, Represented by Its Secretary, Cochin & Others |
High Court of Kerala |
| 03-02-2022 |
Alice, Palakkad, Represented by Power of Attorney holder, Glanson Thomas Versus Moly |
High Court of Kerala |
| 02-02-2022 |
Southern Power Distribution Power Company Limited Of Andhra Pradesh (Apspdcl) & Another Versus M/s. Hinduja National Power Corporation Limited & Another |
Supreme Court of India |
| 01-02-2022 |
K.S. Suneesh, Represented by his Power of Attorney holder, P.S. Prasad, Idukki Versus Travancore Devaswom Board, Represented by Its Secretary, Nanthancode, Thiruvananthapuram & Others |
High Court of Kerala |
| 27-01-2022 |
Noorjahan Versus Mohamed Mariyam, Represented by her Power Agent Abdul Razack |
Before the Madurai Bench of Madras High Court |
| 27-01-2022 |
M/s. Sree Saravana Engineering Bhavani Pvt. Ltd., Rep. by its Authorized Signatory, L. Mohankumar, Erode Versus Bharat Heavy Electricals Ltd., Rep. by its Additional General Manager, Sub Contracting and Purchase, BHEL Power Sector, Southern Region, Chennai |
High Court of Judicature at Madras |
| 27-01-2022 |
Uttar Pradesh State Power Sector Employees Trust, Lucknow Versus Dewan Housing Finance Corporation Limited, Through its Administrator, Mumbai & Another |
National Company Law Appellate Tribunal |
| 25-01-2022 |
The Southern Power Distribution Company of Telangana Limited Versus M/s. Sarwottam Ispat Limited |
High Court of for the State of Telangana |
| 25-01-2022 |
K. Vijayalakshmi & Another Versus A. Prakash, rep. by his Power Agent, S. Sundaramurugesh |
High Court of Judicature at Madras |
| 24-01-2022 |
MIL Steel and Power Limited, (formerly known as Kanishk Ferrous and Energy Limited) Versus The TANGEDCO, Rep. by its Chairman & Others |
High Court of Judicature at Madras |
| 21-01-2022 |
Income Tax Officer, Chennai Versusc Sarojini Ramaswamy (died) Rep. by power of attorney holder V. Ramaswamy & Others |
High Court of Judicature at Madras |
| 20-01-2022 |
Dileepkumar Versus Sriram Transport Finance Co. Ltd., Sulthan Bathery, Represented by its Power of Attorney holder, Madhusoodanan, Calicut & Another |
High Court of Kerala |
| 18-01-2022 |
B.L. Kashyap & Sons Ltd. Versus M/s. JMS Steels & Power Corporation & Another |
Supreme Court of India |
| 18-01-2022 |
M/S. S.S. Chhatwal Versus National Thermal Power Corporation Limited & Others |
High Court of Chhattisgarh |
| 17-01-2022 |
Tata Power Delhi Distribution Limited Versus Central Electricity Regulatory Commission & Others |
High Court of Delhi |
| 11-01-2022 |
NCC Infrastructure Holdings Limited (--NCCIHL--), Hyderabad, Rep. by G. Shyam Kumar & Another Versus TAQA India Power Ventures Private Limited (''TAQA'') (previously known as TAQA Jyoti Energy Ventures Private Limited, Cuddalore |
High Court of Judicature at Madras |
| 10-01-2022 |
M/s. Hari & Co., Represented by its Partner A. Hariharan, Represented by its Power of Attorney Holder, R. Arul Murugan, General Manager, Chennai Versus Chennai Port Trust, Represented by its Chairman, Port Trust, Chennai & Others |
High Court of Judicature at Madras |
| 07-01-2022 |
Uhl Power Company Ltd. Versus State of Himachal Pradesh |
Supreme Court of India |
| 05-01-2022 |
G. Venkatesh Versus The Chairman and Managing Director, Power Grid Corporation of India Ltd, New Delhi & Others |
High Court of Judicature at Madras |
| 05-01-2022 |
M/s Svasca Industries (India) Limited Versus Uttarakhand Power Corporation Limited & Others |
High Court of Uttarakhand |
| 04-01-2022 |
Ravish Thakur Versus State Of Himachal Pradesh Through Additional Chief Secretary (Power)Goverment Of Himachal Pradesh, Shimla & Others |
High Court of Himachal Pradesh |
| 04-01-2022 |
M/S. Gupta Metallics & Power Versus State of Telangana & Others |
High Court of for the State of Telangana |
| 03-01-2022 |
Eisa Nooh Zetnan Zetan, holder of Yemeni Passport No. 08442604, Represented by Power of Attorney holder, Sultan Ali Matar Humaid Al Shamsi, Ajman, United Arab Emirates Versus Assistant Commissioner of Customs (R&I), Cochin Customs (Preventive), Department of Revenue, Government of India & Others |
High Court of Kerala |
| 03-01-2022 |
Radhasoami Satsang Sabha Through Its Secretary Gurmeet Singh Dayalbagh Agra Versus Uttar Pradesh Power Corporation Ltd., Lucknow & Others |
National Consumer Disputes Redressal Commission NCDRC |
