R AND H AUTO INDIA PVT LTD

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899DL1982PTC013349 		ROC
RoC-Delhi 		Incorporation Date
24-03-1982
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
013349 		Registration Date
24-03-1982 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 2,01,000



Contact Information
E-Mail Address
ravgc@yahoo.com
Registered Address
E 317 GREATER KAILASH PART II DELHI DL 110048 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to R AND H AUTO INDIA PVT LTD

Last Checked Past / Closed Litigation On 25-06-2022 22:15
15-06-2022 P. Mukunda Rao Versus The Eluru Town Auto Mobile Mechanical Association, represented by its Delinquent President Magani & Others High Court of Andhra Pradesh
19-05-2022 Sai Auto Industries (through its Proprietor Mrs. Simmi Arora) Versus The Union of India & Others High Court of Uttarakhand
09-05-2022 Lumax Industries Limited & Others Versus Hindustan Auto Industries High Court of Delhi
11-02-2022 Auto Parivar Charitable Welfare Society & Another Versus Govt. of NCT of Delhi High Court of Delhi
04-12-2021 Skoda Auto Volkswagen India Private Limited Versus Assistant Commissioner of Income Tax, Circle – I, Aurangabad & Others High Court of Judicature at Bombay
01-12-2021 Committee of Creditors of Amtek Auto Limited Through Corporation Bank Versus Dinkar T. Venkatsubramanian & Others Supreme Court of India
09-11-2021 Deepak Aggarwal Versus Volvo Auto India Pvt. Ltd. & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
16-09-2021 M/s. Auto Movers Versus Luminous Power Technologies Pvt. Ltd., High Court of Delhi
08-09-2021 M/s Hindustan Auto Agency, through one of its Partner Gopal Kumar Lodha, Bokaro Versus Steel Authority of India Ltd., through its Chief Executive Officer, Bokaro High Court of Jharkhand
18-08-2021 M/s. MK Auto Components India Ltd., Represented by its Managing Director, P. Sriram Versus The Chief Manager, Canara Bank, Chennai & Others High Court of Judicature at Madras
16-08-2021 Sri Sivasakthi Auto Ancillaries Pvt Ltd., Rep.by its Director – D. Ganeshan Versus The Commissioner of Central Excise, Chennai – IV Commissionerate, Chennai & Others High Court of Judicature at Madras
09-07-2021 M/s. F1 Auto Components P ltd., Rep by its Managing Director, Chennai Versus The State Tax officer, Survey Cell-1 Intelligence-II, Chennai High Court of Judicature at Madras
30-06-2021 Guru Auto Works represented by its Partner S. Bhoopathy Versus Devika High Court of Judicature at Madras
15-06-2021 M/s. Bharat Technology Auto Components Limited, Represented by Director, M.R. Sivakumar, Chennai Versus The Central Board of Direct Taxes, Department of Revenue, New Delhi & Another High Court of Judicature at Madras
25-05-2021 Volvo Auto India Private Limited, Haryana Versus Commissioner of Customs (Import & General), New Delhi Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi
19-04-2021 Amit Kumar Versus Shivansh Auto India Pvt. Ltd & Another Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
12-03-2021 C.M. Auto Sales P. Ltd. Versus Priyanka Bhatia & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
12-03-2021 Skoda Auto Volkswagen India Pvt. Ltd. Versus Commissioner (Appeals) & Another High Court of Judicature at Bombay
08-03-2021 Hemendra Kumar Soni Versus Atul Auto Limited & Others Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
23-02-2021 Committee of Creditors of AMTEK Auto Limited Through Corporation Bank Versus Dinkar T Venkatasubramanian & Others Supreme Court of India
23-02-2021 Committee of Creditors of AMTEK Auto Limited Through Corporation Bank Versus Dinkar T Venkatasubramanian & Others Supreme Court of India
23-02-2021 Committee of Creditors of AMTEK Auto Limited Through Corporation Bank Versus Dinkar T Venkatasubramanian & Others Supreme Court of India
01-02-2021 Sunil Pralhad Khomane & Others Versus M/s. Bajaj Auto Ltd., Akurdi, Pune High Court of Judicature at Bombay
27-01-2021 Century Auto Engg. Pvt. Ltd. Versus Lal Chand & Others High Court of Punjab and Haryana
13-01-2021 Shree Dhain Auto Transport Corporation Singhal Compound, Darjipura, Gujarat Versus United India Insurance Company Ltd. Chennai, Tamil Nadu National Consumer Disputes Redressal Commission NCDRC
07-01-2021 M/s. OM Sakthi Travels Private Limited Represented by its Director R. Saravanan Versus M/s. Subhameenakshi Auto Finance Rep. by its partner D.S. Senthivel, Madurai & Another High Court of Judicature at Madras
23-12-2020 The Special Officer, S. 921 Edappadi Handloom Weavers, Co-Operative Production & Sale Society Ltd., Salem & Another Versus M/s. Sri Ram Auto Consulting & Service Centre, Rep. by its Proprietor K. Selvaraj, Edappadi High Court of Judicature at Madras
21-12-2020 M/s. VNR Auto Logistics Rep. by its sole proprietor Nageswara Rao & Others Versus Equitas Small Finance Bank Ltd.,(Formerly known as Equitas Finance Limited) Rep. by its Assistant Manager-Legal Spencer Plaza, Anna Salai High Court of Judicature at Madras
20-11-2020 State Versus Ravi @ Auto Ravi & Another High Court of Karnataka
16-09-2020 Kind Special Steels (India) Pvt. Ltd Versus Amtek Auto Ltd National Company Law Appellate Tribunal
29-07-2020 Yogesh Suresh Chaudhari Versus M/S. Auto Wheels, Kubota Tractor Sales Services & Spares, Maharashtra & Another National Consumer Disputes Redressal Commission NCDRC
24-06-2020 Skoda Auto Volkswagen India P Ltd. Versus Meghana Corporates P Limited National Consumer Disputes Redressal Commission NCDRC
24-06-2020 Skoda Auto Volkswagen India P. Ltd. Versus Meghana Corporates P Limited & Another National Consumer Disputes Redressal Commission NCDRC
14-02-2020 M/s. Bharat Petroleum Corporation Ltd., Rep. By its Territory Manager (Retail), K. Manoj Versus N.K. Sundaram, Proprietor, M/s. Salila Auto Fuels Bharat Petroleum Dealers, Mahe High Court of Judicature at Madras
13-02-2020 M/s. Orix Auto Infrastructure Services Limited & Others Versus Vikram Chaudhary & Others High Court of Delhi
13-02-2020 M/s. Orix Auto Infrastructure Services Limited & Others Versus Vikram Chaudhary & Others High Court of Delhi
12-02-2020 Sipani Energy Ltd., Total Gas Auto Versus Commissioner, Bruhat Bangalore Mahanagara Palike High Court of Karnataka
25-11-2019 The Printers (Mysore) Private Limited, Bengaluru Versus Vivekananda Auto Finance, Bengaluru & Others High Court of Karnataka
18-11-2019 M/s. Renowned Auto Products Manufacturers Limited., now known as M/s. Tenneco Automotive India Pvt., Ltd., Rep. by its Director, J. Ambrose, Hosur & Another Versus The Presiding Officer, Labour Court, Salem & Others High Court of Judicature at Madras
13-11-2019 M/s. Renowned Auto Products Manufacturers Ltd., Now known as M/s.Tenneco Automotive India Pvt. Ltd., Rep., by its Director, Ambrose, Tamil Nadu Versus The Presiding Officer, Labour Court, Salem & Another High Court of Judicature at Madras
10-10-2019 HDFC Bank Ltd. & Another Versus Dulichand Auto Sales Pvt. Ltd. & Others Debts Recovery Appellate Tribunal at Kolkata
23-09-2019 R.G. Steels V/S Berrys Auto Ancillaries (P) Ltd. National Company Law Tribunal New Delhi
09-09-2019 M/s. JBM Auto System Private Limited, Chengalpet Taluk, Kancheepuram District, Rep by its Authorized Signatory – Mouroukayan.V Versus Regional PF Commissioner – II (C & R), Employees' Provident Fund Organization, Regional Office : Tambaram High Court of Judicature at Madras
05-09-2019 Manjit Commercial LLP Versus SPM Auto Pvt. Ltd. & Another National Company Law Appellate Tribunal
09-08-2019 M/s. Dulichand Auto Sales Pvt. Ltd. Versus M/s. Sree Howrah Stores, partnership firm, represented by its partner, Ashok Kumar & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
17-07-2019 M/s. Aditya Auto Products & Engineering India Pvt. Ltd., Represented by its Head-HR Ramesh Pai Versus M/s. Aditya Auto Products (NTTF), Rep. by its Secretary & Others High Court of Karnataka
15-07-2019 M/s. New Rathna Auto, Represented by its Authorised Signatory, Tiruvannamalai Versus State Tax Officer, Vandavasi Assessment Circle, Tiruvannamalai High Court of Judicature at Madras
15-07-2019 M/s. New Rathna Auto, Represented by its Authorised Signatory, Cheyyar, Tiruvannamalai Versus State Tax Officer, Vandavasi Assessment Circle, Tiruvannamalai High Court of Judicature at Madras
25-06-2019 The Manager, Amma's Auto Tech (Tata Motors), Authorized Service Centre, V.V. Nagar, Cheruvathur Versus Dineshan Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
29-05-2019 Popular Auto Spares Kallarkutty, Rep.by the Managing Partner, Joy.P.U, Pallickal House, Adimali Versus The Branch Manager, State Bank of India, Adimali.P.O. Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
27-03-2019 Bajaj Auto Limited Versus Union of India & Others Supreme Court of India
18-03-2019 M/s. R.D.S. Project Ltd. Versus Scoda Auto India Private Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
15-03-2019 General Manager, M/s. Jaikrishnaa Auto Sales Pvt. Ltd., Coimbatore Versus S. Thangamani & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
27-02-2019 M/s. Auto Engineering & Others Versus State Bank of India & Others High Court of Jharkhand
27-02-2019 M/s. Auto Engineering & Others Versus State Bank of India & Others High Court of Jharkhand
20-02-2019 Pr. Commissioner of Income Tax-7 Versus M/s. PMP Auto Components Pvt. Ltd. High Court of Judicature at Bombay
13-02-2019 Corporation Bank Vs Amtek Auto Ltd & Others with The Committee of Creditors of Amtek Auto Limited, through Corporation Bank Vs 1. Liberty House Group Pte Ltd & 2. Mr. Dinkar T. Venkatasubramanian wih Liberty House Group Pte Ltd Vs 1. Dinkar T. Venkatasubramanian & 2. Committee of Creditors of Amtek Auto Limited National Company Law Tribunal Chandigarh
06-02-2019 Downtown Auto Pvt. Ltd. Versus Union Of India High Court of Gujarat At Ahmedabad
25-01-2019 Shrusthi Agro & Cold Storage, Kanbargi Industrial Area, Auto Nagar, Belagavi Represented by Its Partners Versus State of Karnataka & Another High Court of Karnataka Circuit Bench At Dharwad
24-01-2019 Prem Arora Versus Partap Auto India Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
20-12-2018 SDL Auto Pvt. Ltd. Through Its Director Hsbanga &Another Versus Commissioner of Central Excise, Faridabad, Delhi & Another High Court of Delhi
19-12-2018 M/s. Sunbeam Auto Pvt. Ltd. Versus Union of India High Court of Punjab and Haryana
05-12-2018 Aditya Auto Products & Engineering India Pvt Ltd. Versus Aditya Auto Products (Nttf) Employees Union High Court of Karnataka
05-12-2018 Aditya Auto Products & Engineering India Pvt Ltd. Versus Aditya Auto Products (Nttf) Employees Union High Court of Karnataka
04-12-2018 M/s. Indian Auto Gas Company Ltd., Rep. by its Chief Executive Officer, S.M. Antony Thomas Versus K. Radha Lakshmi & Others High Court of Judicature at Madras
12-11-2018 M/s Jamna Auto Industries Ltd. Versus CCE & ST, Ujjain Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
23-10-2018 Bajaj Allianz General Insurance Co. Ltd., Rep. by its Branch Manager, Susee Auto Sales & Service Pvt. Ltd., Madurai Versus V. Dukkaiammal & Others Before the Madurai Bench of Madras High Court
09-10-2018 M/s. Gatiman Auto Pvt. Limited Versus CCE & CGST, Indore Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi
14-09-2018 Jiviben Purushottambhai Dave Versus Mehta Cycle & Auto Stores High Court of Gujarat At Ahmedabad
31-08-2018 Rajeev Raj Kumar (Company Secretary), M/s. Amtek Auto Ltd. & Others Versus The State of Maharashtra & Another In the High Court of Bombay at Aurangabad
14-08-2018 M/s. Modular Auto Limited, Ambattur, Chennai Versus Commissioner of Central Excise, Chennai ? North Commissioner ate, Chennai High Court of Judicature at Madras
06-08-2018 Tejashree Auto Authorised Dealer Ashok Layland, Nagpur Versus Shashikant Madhavrao Mangale & Others Maharshtra State Consumer Disputes Redressal Commission Nagpur
31-07-2018 Khimji Auto Riders Pvt. Ltd. Versus ITO, Ward-1(1), Bhubaneswar Income Tax Appellate Tribunal Cuttack
26-07-2018 United India Insurance Co. Ltd. Versus Maharashtra Auto Parts Jalgaon Maharashtra State Consumer Disputes Redressal Commission Mumbai
17-07-2018 Babu @ Farook Batcha @ Auto Babu Versus State by Inspector of Police, Coimbatore High Court of Judicature at Madras
16-07-2018 M/s. Citizen Auto Service, Represented by Partner N. Sirajudeen Versus M/s. Indian Oil Corporation Ltd., Represented by its General Manager & Another High Court of Judicature at Madras
13-07-2018 M/s. Continental Auto Services Versus The Secretary-Labour & Another High Court of Delhi
09-07-2018 Vega Auto Accessories Pvt Ltd. Versus State of Uttarakhand & Others High Court of Uttarakhand
15-06-2018 Standard Auto Agencies V/S CGST & CE, Bhopal Customs Excise Service Tax Appellate Tribunal New Delhi
14-06-2018 N. Dorai Kannan Versus The General Manager Kun Hyundai (Kun Auto Co.Pvt. Ltd.) Service & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
13-06-2018 Roots Auto Products Pvt. Ltd V/S CCE, Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
01-06-2018 Vega Auto Accessories Private Limited Versus S.K. Jain Bros Helmet (I) Pvt Ltd. High Court of Delhi
23-05-2018 HAR Auto Pvt. Ltd., Har Avenue, Kannothumchal, Kannur, Represented by the Managing Director Versus P. Mukundan Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
07-05-2018 Auto Links Enterprises (I) Pvt. Ltd V/S CCE, Delhi-I Customs Excise Service Tax Appellate Tribunal New Delhi
27-04-2018 Manja @ Auto Manja & Others Versus State by Konanur Police, Represented by SPP, High Court of Karnataka & Others High Court of Karnataka
25-04-2018 OK Play Auto Pvt. Ltd. Versus Indian Commerce & Industries Co. Pvt. Ltd. High Court of Delhi
05-04-2018 Dev Narayan Versus The MGMT. of M/s. Auto Precision High Court of Delhi
21-03-2018 Dongala Srinivas Versus The Managing Director M/s. Laxmi Ganapathi Auto Mobiles Pvt Ltd. & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
14-03-2018 Krishan Kumar Sethi Proprieter of Sethi Auto Centre Versus Commissioner of Income Tax-XX & Another High Court of Delhi
08-03-2018 Ramya Auto Agency, Rep. by its Proprietor, P. Muthusamy Versus TVS Motor Company Ltd. Chennai & Another High Court of Judicature at Madras
23-02-2018 Bajaj Auto Finance Ltd. Versus Commissioner of Income Tax, Pune High Court of Judicature at Bombay
20-02-2018 Bajaj Auto Finance Ltd. & Others Versus Sudhakar Debnath & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
15-02-2018 Auto Cars Versus Trimurti Cargo Movers Pvt. Ltd. & Others Supreme Court of India
31-01-2018 Bajaj Auto Limited Versus State of Maharashtra & Others In the High Court of Bombay at Aurangabad
19-01-2018 Sayaji & Others Versus Bajaj Auto Limited & Others In the High Court of Bombay at Aurangabad
19-01-2018 Skoda Auto India Pvt. Ltd. Shendra, Aurangabad, Represented by its Company Secretary & Head of GRC Versus M/s. St. Antony's Trading Company, A Partnership Firm Represented By Its Managing Partner Mehar Reynolds & Others High Court of Kerala
17-01-2018 In the matter of: Shri Sandeep P. Agarwal Versus Skoda Auto India Pvt.Ltd. & Another Delhi State Consumer Disputes Redressal Commission New Delhi
08-01-2018 Messrs Auto Hirers & Another Versus Commerce Centre Co-operative Society Ltd. High Court of Judicature at Bombay
08-01-2018 Shiva Auto Mobiles (Auto Division) Versus Commissioner of Income Tax, Aligarh & Another High Court of Judicature at Allahabad
20-12-2017 M/s. Pawan Auto Store Versus New India Assurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC



Directors
DIN Name Since
02549967 GURBIR KAUR ANAND 07-08-2013
02550002 JASLEEN KAUR 06-01-1983
00916899 WEERAN WALI 25-08-2006
00916863 RAVINDER SINGH ANAND 24-03-1982

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification








DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.