R A MILLS PRIVATE LIMITED

Activity: Manufacturing (Textiles) in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U17111TZ2006PTC013248 		ROC
RoC-Coimbatore 		Incorporation Date
30-11-2006
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
013248 		Registration Date
30-11-2006 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 200,00,000
Paid Up Capital
Rs. 200,00,000



Contact Information
E-Mail Address
fabrics@raexports.in
Registered Address
SF No.157/2A DHROAMANGALAM VILLAGE, METTUR TK Salem TN 636501 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to R A MILLS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 20-09-2023 03:27
26-07-2023 Employees State Insurance Corporation (SRO), Madurai Versus Sri Matha Spining Mills Pvt, Ltd., Lakshmanapatti, Kalanampatti, Dindigul Before the Madurai Bench of Madras High Court
26-06-2023 Jagruk Nagrik & Another Versus Shreeniwas Cotton Mills Ltd., Mumbai & Another National Consumer Disputes Redressal Commission NCDRC
16-06-2023 S. Prakash Versus Aiswariya Flour Mills, Rep. by its Partner, Salem & Others High Court of Judicature at Madras
12-06-2023 The Employee's State Insurance Corporation, Represented By its Deputy Director Versus M/s. Bannari Amman Spinning Mills, Represented by its General Manager, Dindigul Before the Madurai Bench of Madras High Court
06-06-2023 M/s. Laven Technoblend Limited, Formerly known as M/s. Coimbatore Popular Spinning Mills Ltd. Versus The Regional Provident Fund Commissioner, Office of the Regional Provident Fund Commissioner, Coimbatore & Another High Court of Judicature at Madras
02-06-2023 The South Indian Sugar Mills Association, Tamil Nadu, Rep. by its Secretary, Chennai Versus State of Tamil Nadu, Rep. by the Agricultural Production Commissioner & Principal Secretary to Government, Agriculture Department, Chennai & Others High Court of Judicature at Madras
24-05-2023 The Gokak Mills Employees Consumers Co-Op. Society Ltd., by its Manager, Gokak & Another Versus Siddappa Yallappa Kanabargi & Another High Court of Karnataka Circuit Bench At Dharwad
25-04-2023 E.S.I.Corporation, Represented by its Director General, New Delhi & Others Versus M/s. Shri Mookambiga Spinning Mills Vadamadurai, Represented by its General Manager, Dindigul & Another Before the Madurai Bench of Madras High Court
20-04-2023 M/s. S.P. Spinning Mills Private Limited, Represented by its Managing Director, P. Kanakarajan Versus The Oriental Insurance Company Limited, Andhra Pradesh High Court of Judicature at Madras
03-04-2023 M/s. Subiksha Trading Services Pvt. Ltd. Rep. By its Director R. Subramaniam Chennai Versus M/s. Century Flour Mills Ltd. Rep. By its Sales Manager Sri N. Chokalingam Chennai High Court of Judicature at Madras
21-03-2023 The Municipal Corporation of the City of Thane Versus The Raymond Woollen Mills Pvt. Ltd. High Court of Judicature at Bombay
20-03-2023 SPS Steels Rolling Mills Limited & Others Versus The Asansol Durgapur Development Authority & Others High Court of Judicature at Calcutta
14-03-2023 M.S.P. Paper Mills (P) Ltd. & Another Versus M/s. Devendran Coal International Pvt. Ltd., Represented by its authorized Rep. A. Minoo (Marketing Manager), Chennai High Court of Judicature at Madras
13-03-2023 M/s Kalwanoo Rice Mills & Others Versus Punjab Warehousing Corporation Ltd. & Another High Court of Punjab and Haryana
03-03-2023 M/s. Sri Ambal Mills Ltd. Versus The Secretary Labour & Employment Department Government of Tamil Nadu Chennai & Another High Court of Judicature at Madras
02-03-2023 Sri Balaji Cotton Mills Thozhilalar Sangam, Salem Versus State of Tamil Nadu Rep. by its Secretary to Government, Chennai & Another High Court of Judicature at Madras
17-02-2023 Harinagar Sugar Mills Ltd. & Others Versus State of Maharashtra, through The Principal Secretary Industries, Energy & Labour Department, Government of Maharashtra, Mumbai & Others High Court of Judicature at Bombay
09-02-2023 United India Insurance Co. Ltd., New Delhi Versus M/s. Goel Spinning And Weaving Mills, Delhi National Consumer Disputes Redressal Commission NCDRC
09-02-2023 BST Textile Mills Pvt. Ltd. Versus The Cotton Corporation of India Ltd. High Court of Judicature at Bombay
07-02-2023 Shree Nagalinga Vilas Oil Mills, Represented by its Partner, M. Mathavan Versus Income Tax Officer, Virudhunagar High Court of Judicature at Madras
01-02-2023 Super Spinning Mills Limited, Registered Office: Elgi Towers, Rep. by its Chairman & Managing Director, Sumanth Ramamurthi, Tamil Nadu Versus State of Andhra Pradesh, Rep. by its Principal Secretary, Amaravati & Others High Court of Andhra Pradesh
30-01-2023 Sri Lakshmi Narayan Sizing Mills Represented Through its Proprietrix S. P. Poornima, Madurai Versus Employees State Insurance Corporation, Represented by its Assistant Director, Madurai High Court of Judicature at Madras
24-01-2023 The Management, Represented, The Managing Director, N.P.K.R.R. Cooperative Sugar Mills Limited Versus The Appellate Authority, Tiruchirapalli & Others Before the Madurai Bench of Madras High Court
19-01-2023 KRBL Limited Versus Vikram Roller Flour Mills Limited High Court of Delhi
16-01-2023 M/S. Anil Agro Industries & Another Versus M/S. Bhoday Steel Rolling Mills High Court of Punjab and Haryana
02-01-2023 Star Paper Mills Ltd. Versus Anisa Begum & Others High Court of Judicature at Allahabad
23-12-2022 Sri Kannapiran Mills Limited, Represented by its Director B. Srihari & Others Versus The Assistant Commissioner (CT), Fast Track Assessment Circle – I, Coimbatore & Others High Court of Judicature at Madras
16-12-2022 Deccan Paper Mills Co. Limited through Rahul Nainesh Mehta Versus M/s. Regency Mahavir Properties & Others High Court of Judicature at Bombay
16-12-2022 N. Gururaja Versus The Director of Sugar, Registrar of Sugar Mills, Chennai & Others Before the Madurai Bench of Madras High Court
14-12-2022 Om Prakash Versus The Govt. Of Rajasthan, Deputy General Manager, Ganganagar Sugar Mills Ltd., Jaipur & Others High Court of Rajasthan Jodhpur Bench
14-12-2022 The Workmen Of Mysore Paper Mills Limited, Rep. by Mysore Paper Mills Forest Employees Association, Shimoga, by its General Secretary Versus The Management Of Mysore Paper Mills Ltd., by its Managing Director, Bhadravathi Shimoga & Others High Court of Karnataka
13-12-2022 Kalptaru Steel Rolling Mills Ltd., Through its Director Lalit Kumar Purva, B. Narayanapura, Bangalore Versus Southern Power Distribution Company of A.P. Ltd., Chittor, Through its Chairman & Managing Director National Company Law Appellate Tribunal
05-12-2022 The South Indian Sugar Mills Association, Tamil Nadu, Rep. by its Secretary, S. Chellappa, Chennai Versus The Union of India, Rep. by the Secretary to Government, Ministry of Consumer Affairs, Food and Public Distribution, Government of India, New Delhi & Others High Court of Judicature at Madras
29-11-2022 Chairman, Jammu & Kashmir Bank Ltd., (J&K) & Another Versus M/s. S.S. Mills, Rep. By Swaminathan & Others National Consumer Disputes Redressal Commission NCDRC
24-11-2022 The Commissioner of Income Tax - 23 Versus M/s. Mansukh Dyeing & Printing Mills Supreme Court of India
11-11-2022 M/s. Karan Paper Mills Versus M/s. Shah Paper Pack Industries High Court of Gujarat At Ahmedabad
11-11-2022 Sri Marudamalai Andavar Cotton Spinning Mills, Rep. by its Managing Partner, Coimbatore Versus The Chairman Tamil Nadu Generation & Distribution Corporation Ltd., Chennai & Others High Court of Judicature at Madras
10-11-2022 The Commissioner of Food Safety, Chennai Another Versus The Lakshmi Mills Company Ltd, Represented by N.Singaravel & Another High Court of Judicature at Madras
09-11-2022 M/s. Chenab Textile Mills Versus State of J&K & Others High Court of Jammu and Kashmir
02-11-2022 The Chief Executive, Perambalur Sugar Mills Ltd., Perambalur Versus The Joint Director, Industrial Safety and Health Directorate, Trichy & Others Before the Madurai Bench of Madras High Court
31-10-2022 M/s. Narasu's Roller Flour Mills, Represented by its Partner, M.V. Balasubramaniam, duly Represented by Power Agent R. Subash, Salem Versus M/s. Narasu's Coffee Company, A partnership firm by its partner P. Sivanatham, Salem & Another High Court of Judicature at Madras
19-10-2022 M/s. Dharani Sugar Mills, Rep. by Chairman, Palani G. Periasamy, T.V. Malai Versus Farmer Progressive Sangam, Rep. by it's Secretary, P. Subarmani Thiruvannamallai High Court of Judicature at Madras
28-09-2022 Shraddha Buildcon Pvt. Ltd. Versus The Dhar Textile Mills Ltd. National Company Law Appellate Tribunal
15-09-2022 Sri Poovathal Oil Mills, Rep. by its Proprietor C. Subramaniyam, Uttukuli Versus The Assistant Commissioner (ST), Chennimalai Assessment Circle, Chennimalai High Court of Judicature at Madras
13-09-2022 Bheruji Estate Versus Official Liquidator of Shree Ambica Mills Ltd. (In Liquidation) & Others High Court of Gujarat At Ahmedabad
12-08-2022 M/s. Coimbatore Murugan Mills, Coimbatore, rep. By its General Manager & Another Versus Regional Labour Commissioner (Central), Chennai & Others High Court of Judicature at Madras
11-08-2022 Victory Spinning Mills Pvt. Ltd., Uppupalayam Village (Veppadai), Tiruchengode, Repd. by its Managing Director, R. Thangavelu Versus The Chairman, Tamil Nadu Generation & Distribution Corporation Limited, Chennai & Others High Court of Judicature at Madras
10-08-2022 R. Rangasamy The Managing Director, The Coimbatore Pioneer Mills Ltd-Unit II, Coimbatore & Another High Court of Judicature at Madras
04-08-2022 G. Senthil Murugan & Others Versus The Director of Sugars/Registrar of Cooperative, Societies for Cooperative Sugar Mills, Chennai & Another High Court of Judicature at Madras
04-08-2022 Sree Jagathguru Textiles Mills P Ltd., Repd., by its Authorized Signatory K. Jeevanprasath, Tirupur Versus The Chairman Tamil Nadu Generation & Distribution Corporation Limited, Chennai & Another High Court of Judicature at Madras
08-07-2022 Jagannath Parmeshwar Mills Pvt Ltd. Versus Logistics Pvt Ltd. High Court of Judicature at Bombay
08-07-2022 M/s. Ogun Steel Rolling Mills (P) Ltd., Represented by its Authorized Signatory, A. Saravanakumar, Coimbatore Versus The Chairman & Managing Director, Tamil Nadu Generation & Distribution Corporation Limited, Chennai & Others High Court of Judicature at Madras
06-07-2022 M/s. Vijayalakshmi Paper Mills, Rep by its Proprietor, Jeevanlatha Ramasamy, Dindugal & Another Versus M/s. K.M. Traders, A Partnership Firm rep by its Partner, M. Mohan Kumar High Court of Judicature at Madras
05-07-2022 Kunnamkulam Paper Mills Ltd., A Company Registered under the Companies Act, 1956, having its Registered Office at Pannithadavam Road, Akkikavn, Kunnamkulam, Thrissur, Kerala & Others Versus Securities and Exchange Board of India, Represented by its Assistant Legal Advisor, Alwarpet, Chennai High Court of Judicature at Madras
01-07-2022 Garden Silk Mills Limited & Another Versus Liquidator of Petrofils Cooperative Limited & Another High Court of Gujarat At Ahmedabad
29-06-2022 M/s. Shree Ganesh Steel Rolling Mills Ltd., Represented by its Director Ashok Kumar Saraf, Chennai Versus The Assistant Commissioner (ST)(FAC), Chennai & Others High Court of Judicature at Madras
29-06-2022 M.R. Krishnamurthy Co-op Sugar Mills Limited, Rep by its Administrator, Cuddalore Versus Tamil Nadu Generation and Distribution Corporation Limited, Represented by its Chairman, Chennai & Others High Court of Judicature at Madras
28-06-2022 M/s. K.K.P. Spinning Mills (P) Ltd., Rep. by its Manager, P. Ramar, Namakkal Versus The TANGEDCO, Rep. by its Chairman, Chennai & Others High Court of Judicature at Madras
16-06-2022 Sri Ayyan Textile Mills (P) Ltd., represented by its Director J. Kulasekaran, Coimbatore Versus The Assistant Commissioner (ST), Coimbatore High Court of Judicature at Madras
16-06-2022 Valli Textile Mills, Unit of Loyal Textile Mills Ltd., Rep. by its Senior Vice President, M.E. Mannivannan, N. Venkateswarapuram, N. Subbiahpuram, Sattur Versus The TANGEDCO, Rep. by its Chairman, Chennai & Others High Court of Judicature at Madras
15-06-2022 Empress Mills, A unit of Maharashtra State Textile Corporation Limited, Through its General Manager Versus Employees State Insurance Corporation, through its Recovery Officer & Another In the High Court of Bombay at Nagpur
13-06-2022 M/s. Sambandam Spinning Mills Ltd., Rep. by its Managing Director- S. Devarajan, Salem Versus Assistant Director Employees State Insurance Corporation, Salem & Another High Court of Judicature at Madras
13-06-2022 Ashok Dal & Oil Mills & Others Versus Securities and Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
10-06-2022 The Management of Sri Karthikeya Spinning and Weaving Mills Pvt Ltd., Formerly known as Perur Engineering Products, Coimbatore Represented by its Executive Director Versus The Presiding Officer, Labour Court, Coimbatore & Others High Court of Judicature at Madras
08-06-2022 Oswal Oils & Vanaspathi Industries (Prop. Oswal Woollen Mills Ltd), Represented by its Authorised Signatory A.P. Jain, Chennai Versus The Commercial Tax Officer Washermanpet I Assessment Circle, Tondiarpet, Chennai & Others High Court of Judicature at Madras
07-06-2022 The Commissioner Mettur Municipality Mettur Dam, Salem Versus The Mettur Spinning Mills Ltd., Rep. by its Managing Director Balakrishnan, Salem & Another High Court of Judicature at Madras
02-06-2022 K.T.V. Oil Mills Pvt Ltd., Represented by its Authorised Signatory, S. Duraibabu, Chennai Versus The Chief Engineer, Non Conventional Energy Sources, TANGEDCO, Chennai & Others High Court of Judicature at Madras
02-06-2022 M/S. R.S. RICE MILLS, THROUGH ITS PROPRIETOR SH. DARSHAN SINGH AND OTHERS VS DEBTS RECOVERY TRIBUNAL-I, SECTOR 17,CHANDIGARH THROUGH ITS PRESIDING OFFICER AND OTHERS In the High Court of Punjab and Haryana at Chandigarh
27-05-2022 M/s. Jagdambay Rice and General Mills & Another Versus The Punjab State Co-operative Supply & Marketing Federation Ltd. High Court of Punjab and Haryana
11-05-2022 Indian Jute Mills Association & Another Versus Union of India & Others High Court of Judicature at Calcutta
29-04-2022 N.K. Senkaliappan & Sri Chitra Mills, Represented by its Partner S. Kumar, Tirupur & Another Before the Madurai Bench of Madras High Court
27-04-2022 The Management, Sri Nachammai Cotton Mills Ltd Chettinad, Sivagangai Versus The Controlling authority Under the Payment of Gratuity Act (Deputy Commissioner of Labour), Madurai & Another Before the Madurai Bench of Madras High Court
26-04-2022 Sree Shanmuga Modern Rice Mills Pvt. Ltd., Bangarpet Versus The State of Karnataka, Rep. by the Principal Secretary, Department of Revenue, Bangaluru & Others High Court of Karnataka
12-04-2022 M/s. Kirlampudi Sugar Mills Limited, Represented by its Managing Director, Ch. Raghuram & Others Versus Recovery Officer-II, DRT, Department of Finance Services & Others High Court of Andhra Pradesh
05-04-2022 KAHM Industries Pvt. Ltd. & Another Versus Punalur Paper Mills Ltd. & Others High Court of Judicature at Calcutta
01-04-2022 Dhanalakshmi Mills Ltd., Tirupur, Rep. by its Director Versus A. Arumugam High Court of Judicature at Madras
18-03-2022 M/s. Inland Road Transport (P) Limited by its Managing Director, Kolkatta & Another Versus M/s. Om Sakthi Textile Mills, by its PartnerN. Gunasekar, Erode High Court of Judicature at Madras
23-02-2022 Senior Intelligence Officer Directorate General of Goods and Services Tax Intelligence Trichy Regional Unit, Trichy & Others Versus M/s. Shri Nandhi Dhall Mills India Private Limited, Rep by its Managing Director S.A. Kumar, Salem & Others High Court of Judicature at Madras
23-02-2022 Khanna Paper Mills Ltd., Punjab Versus United India Insurance Co. Ltd., Punjab National Consumer Disputes Redressal Commission NCDRC
23-02-2022 North End Foods Marketing Private Limited Versus M/s. Jai Hanuman Rice & General Mills & Another High Court of Delhi
23-02-2022 L&T Finance Ltd., (formerly L&T Housing Finance Ltd.,) Chennai Versus Rajalakshmi Paper Mills Pvt. Ltd., Tiruppur & Others High Court of Judicature at Madras
18-02-2022 M/s. Mangalagiri Textile Mills Private Limited, Rep. by its Chairman, Dr. Goli Nagasaina Rao & Another Versus The State Bank of India, Rep. by its Authorized Officer & Another High Court of Andhra Pradesh
18-02-2022 M/s. Sri Balamurugan Mills, Rep. by its Partner V. Jayabalan, Coimbatore Versus The Tamil Nadu Sales Tax Appellate Tribunal, Coimbatore & Another High Court of Judicature at Madras
15-02-2022 M/S Gauhati Roller Flour Mills Ltd Versus Smti Premoda Medhi & Others High Court of Gauhati
15-02-2022 Dhanalakshmi Mills Ltd., Rep. by its Director, Tirupur Versus The Presiding Officer, Industrial Tribunal, Chennai & Others High Court of Judicature at Madras
15-02-2022 Dhanalakshmi Mills Ltd., Rep. by its Director, Versus Industrial Tribunal Chennai & Another High Court of Judicature at Madras
14-02-2022 Commissioner of Income Tax – I, Tiruchirapalli Versus M/s. Trichy Steel Rolling Mills Ltd., Tiruchirapalli High Court of Judicature at Madras
14-02-2022 M/s. Lucky Yarn Tex India Limited, Represented by its Manager, M. Thirugnanasambandam, Namakkal Versus M/s. Subha Shree Textile Mills, Represented by its Partner P. Senthilkumar & Another High Court of Judicature at Madras
10-02-2022 The Regional Provident Fund Commissioner-II, Kolkata Versus Hooghly Mills Company Limited & Another High Court of Judicature at Calcutta
04-02-2022 M/s. Solar Paper Mills Limited, Rep. by its Managing Director - Kumaran Kandasamy & Others Versus The State Rep. by The Deputy Commissioner of Income Tax, Chennai High Court of Judicature at Madras
01-02-2022 Tvl. Jai Renga Mills Ltd., Rep. by its Managing Director, K.R. Geetha Versus State of Tamil Nadu, Rep. by its Secretary to Government, Chennai & Another Before the Madurai Bench of Madras High Court
31-01-2022 M/s. Sri Marudhamalai Andavar Spinning Mills, Coimbatore Versus The Chairman, Tamil Nadu Generation and Distribution Corporation Limited, Chennai & Others High Court of Judicature at Madras
27-01-2022 VMT Spinning Mills India Private Limited, Rep. by its Directorate D. Sudha, Tamil Nadu Versus The Assistant Director Directorate of Enforcement Government of India, Chennai High Court of Judicature at Madras
25-01-2022 Cholan Paper & Board Mills Ltd., Represented by its Managing Director A.R.M. Govindarajan Kanceepuram Versus Tamil Nadu Electricity Regulatory Commission, Represented by its Secretary, Chennai & Others High Court of Judicature at Madras
21-01-2022 Nandhi Dhall Mills, Salem & Another Versus M/s. Kotak Mahindra Bank Ltd., Represented by its Chief Manager, Salem High Court of Judicature at Madras
19-01-2022 Mannam Sugar Mills Co-Operative Limited Versus Deputy Superintendant of Police High Court of Kerala
19-01-2022 The Lakshmi Mills Co. Ltd., Coimbatore Versus The Assistant Commissioner of Income Tax, Company Circle-IV(1), Coimbatore High Court of Judicature at Madras
18-01-2022 The Sirpur Paper Mills Limited & Another Versus Union of India & Others High Court of for the State of Telangana
06-01-2022 The Employee's State Insurance Corporation, Sub Regional Office, Rep. by its Joint Director Versus Tamil Nadu Jaibharath Mills Limited, Malayankulam Village, Tirunelveli Before the Madurai Bench of Madras High Court
04-01-2022 Ellora Paper Mills Limited Versus The State of Madhya Pradesh Supreme Court of India



Directors
DIN Name Since
07565245 PADAMANABAN VENKATALAKSHMI 30-11-2006
06621038 SIVARAJ PADMANABAN 30-05-2017
00740209 ARTHANARI CHETTIAR PADMANABAN 30-11-2006

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