QUIPPO INFRASTRUCTURE EQUIPMENT LIMITEDActivity: Construction in West Bengal.Amalgamated |
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CIN U45500WB2001PLC144017 |
ROC RoC-Kolkata |
Incorporation Date 03-09-2001 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 144017 |
Registration Date 03-09-2001 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 29-09-2010 |
Last Balance Sheet Date 31-03-2010 |
Financials |
Authorized Capital Rs. 11000,00,000 |
Paid Up Capital Rs. 10889,84,060 |
Contact Information |
E-Mail Address rupesh.kumar@quippoworld.com |
Registered Address Plot No 32, Mirania Gardens Ground Floor, 11/1C, East Topsia Road Kolkata Kolkata WB 700046 IN |
TradeMarksTotal 2 marks found. |
Quippo with label, Class 38, Registered |
Quippo, Class 42, Registered |
Some PAST Judgements / Case Laws similar to QUIPPO INFRASTRUCTURE EQUIPMENT LIMITEDLast Checked Past / Closed Litigation On 19-09-2023 12:05
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18-01-2011 | In the matter of: Quippo Infrastructure Equipment Limited & Another | High Court of Judicature at Calcutta |
Directors |
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DIN | Name | Since |
01006463 | PRIYA RANJAN SWARUP | 06-11-2006 |
00081899 | PARAG KESHAR BHATTACHARJEE | 16-09-2006 |
00247427 | SATISH CHANDRA JHA | 15-02-2007 |
00421564 | SUNIL KANORIA | 01-01-2006 |
ABCPS4241A | RUPESH KUMAR SARDANA | 08-06-2007 |
00031237 | SAROSH JEHANGIR GHANDY | 24-05-2004 |
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