QUARKCITY ENERGY PRIVATE LIMITEDActivity: Electricity, Gas & Water companies in Punjab.Active |
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CIN U40100PB2004PTC027535 |
ROC RoC-Chandigarh |
Incorporation Date 29-09-2004 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 027535 |
Registration Date 29-09-2004 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 2000,00,000 |
Paid Up Capital Rs. 1740,77,320 |
Contact Information |
E-Mail Address finance@quarkcity.com |
Registered Address A-40A, INDUSTRIAL AREA PHASE VIII EXTN. MOHALI PB 160071 IN |
Alternate Address A-40A, INDUSTRIAL AREA , PHASE VIII EXTN. MOHALI 160071 PB |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to QUARKCITY ENERGY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 01-02-2021 00:13
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for QUARKCITY ENERGY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
06975488 | SURINDER KUMAR | 14-10-2014 |
01051698 | BRADFORD C NELSON | 01-06-2007 |
00173418 | FARHAD FRED EBRAHIMI | 23-02-2005 |
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