QUARK BENEVOLENTActivity: Community, personal & Social Services in Punjab.Active |
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CIN U85320PB2001NPL024530 |
ROC RoC-Chandigarh |
Incorporation Date 18-07-2001 |
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Class Private |
Category Company Limited by Guarantee |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 024530 |
Registration Date 18-07-2001 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address finance@quarkcity.com |
Registered Address A-40A, INDUSTRIAL AREA PHASE VIII EXTN. MOHALI PB 160071 IN |
Alternate Address A-40A, INDUSTRIAL AREA , PHASE VIII EXTN. MOHALI 160071 PB |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to QUARK BENEVOLENTLast Checked Past / Closed Litigation On 05-02-2021 20:42
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for QUARK BENEVOLENT. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00170422 | MARY WILKIE EBRAHIMI | 20-02-2006 |
06975488 | SURINDER KUMAR | 14-10-2014 |
00173418 | FARHAD FRED EBRAHIMI | 07-08-2002 |
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