Q TWO INDIA PRIVATE LIMITED

Activity: Business Services in Punjab.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U72200PB2004PTC033848 		ROC
RoC-Chandigarh 		Incorporation Date
18-08-2004
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
033848 		Registration Date
18-08-2004 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-08-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 700,00,000
Paid Up Capital
Rs. 667,55,010



Contact Information
E-Mail Address
finance@quarkcity.com
Registered Address
A 45, PHASE VIII B INDUSTRIAL AREA MOHALI PB 160059 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to Q TWO INDIA PRIVATE LIMITED

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21-08-2009 The Fertilizer Wholesale Dealers Welfare Association, Vijayawada, rep. by its General Secretary & Another Versus Government of Andhra Pradesh, Food & Agriculture Department, rep. by its Secretary & two Others High Court of Andhra Pradesh
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08-09-2001 Sureshkumar Moolchand Seth @ Jain Versus Director of Revenue Intelligence & Two Others High Court of Judicature at Bombay
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07-08-2001 The Director, Department of Animal Husbandry, Madras and two others Vs. A. Kaliyamurthy, retired Animal Husbandary Assistant, Konerirajapuram, Thanjavur Respondent High Court of Judicature at Madras
30-04-2001 The District Collector, Erode District, Erode and two others Versus M. Ponnusamy High Court of Judicature at Madras
27-04-2001 A. Soundarajan and 8 others Versus The Govt. of Tamil Nadu, rep. by its Secretary, Public (Law & Order) Dept., Chennai and two others High Court of Judicature at Madras
23-03-2001 Union of India Versus Ex-Constable Mohinder Singh (Decd.Rep.Through L.Rs.Smt.Iran Devi And Two Ors.) High Court of Delhi
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21-08-2000 Pethu Chettiar Versus Special Tahsildar, Land Acquisition, Adi Dravida Welfare, Chidambaram, Cuddalore. and two others High Court of Judicature at Madras
10-08-2000 U. Mohammed Isak Versus Natarajan and two others High Court of Judicature at Madras
13-06-2000 M. Bhuvaneswari Versus Chief Officer - W.A. Air Force 9, Provost and Security Unit, Air Force Station, Pallavaram, Chennai and two others High Court of Judicature at Madras
28-04-2000 State of Tamil Nadu rep. by the District Collector, Ramanathapuram District and two others & Durairaj and another High Court of Judicature at Madras
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10-04-2000 Mohan and two others Versus Thayumanava Samy High Court of Judicature at Madras
07-03-2000 T.V. Ekambaram and two others Versus The Co-operative Tribunal cum District Judge, Madurai and others High Court of Judicature at Madras
10-02-2000 Arulmighu Meenakshi Sundareswarar Koil Kadaikarargal Sangam, Madurai, Regd. No. 1 of 1960, rep. by its Secretary V. Rajendran and another Versus The State of Tamil Nadu, rep. by the Secretary to Government, Hindu Religious & Charitable Endowment Department, Fort St. George, Chennai 9 and two others High Court of Judicature at Madras
25-01-2000 Kerala Auto Two Wheelers Association Versus Sathjith High Court of Kerala
24-09-1999 Arulmighu Vedaranyeswaraswami Devasthanam by its Executive Officer, Vedaramyam Versus Haridas and two others High Court of Judicature at Madras
09-09-1999 R. Kumar Versus S.P. Muthukumaraswamy and two others High Court of Judicature at Madras
26-08-1999 Singaram @ Velayudha Udayar and two others Versus Subramanlam and three others High Court of Judicature at Madras
23-08-1999 R.M.V. Karuppiah Ambalam Versus Sr. Govinda Iyer and two others High Court of Judicature at Madras
19-08-1999 A. Selvaraj Vs. State of Tamil Nadu through its Secretary, Adi- Dravidar Welfare Department. Fort St. George, Madras and two others High Court of Judicature at Madras
13-08-1999 V. Venkatachalapathy and four others Versus Vellore Co-operative Sugar Mills Matriculation School rep. by its President, Vellore Sugar Mills and Post, Vellore District and two others High Court of Judicature at Madras
30-07-1999 Coimbatore District Central Co-operative Bank Employees Association, rep. by its Secretary and two others Versus Government of Tamil Nadu rep. by its Secretary to Govt. Co-operation, Food and Consumer Protection Dept. Chennai and four others High Court of Judicature at Madras
28-07-1999 Muthukaruppan @ Velayutham Versus Suresh @ Muthukaruppan and two others High Court of Judicature at Madras
27-07-1999 K.K. Palaniappan Versus P.S.K. Subramaniam and two others High Court of Judicature at Madras
23-07-1999 M.P. Palani and twenty three others Versus The State of Tamil Nadu represented by the Secretary Industries Department, Fort St. George, Madras -9 and two others High Court of Judicature at Madras
09-07-1999 Raman Versus Rahmathunnisa and two others High Court of Judicature at Madras
06-07-1999 Shanmugadurai Versus State of Tamil Nadu rep. by its Secretary and Commissioner, Dept. of Housing and Urban Devep. Madras 9 and two others High Court of Judicature at Madras
16-03-1999 RDB Two Thousand Plus Ltd. Versus Sarvideo High Court of Judicature at Calcutta
16-03-1999 Gnanaprakasa Mudaliar and two others Vs. B. Anandathandavan and others High Court of Judicature at Madras
09-03-1999 S. Udayakumar Versus The Special Tribunal for Co-Operative Cases, Madurai District Judge (Madurai) and two others High Court of Judicature at Madras
05-03-1999 S. Sannasi, and two others Versus The District Collector, Pudukkottai and another High Court of Judicature at Madras
18-12-1998 Krishan and two others Versus Ravindranath High Court of Judicature at Madras
12-10-1998 Laxman Kisan Mundhe Versus Conservator of Forest, Thane and two others High Court of Judicature at Bombay
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04-08-1998 Sultan Ali Pirji Versus Municipal Corporation of Greater Bombay and two others. High Court of Judicature at Bombay
30-07-1998 Murugesa Naicker and two others Versus The Special Tahsildar, Land Acquisition (IV), Maraimalai Nagar Scheme, Kattankolathur, Chingleput District and another High Court of Judicature at Madras
27-04-1998 Mariappa Gounder and two others Vs V. Kandasamy and Others High Court of Judicature at Madras
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20-03-1998 P. Ganesan Versus UCO Bank rep. by its Branch Manager, Namagiripet Branch and two others High Court of Judicature at Madras
19-03-1998 Alagumalai Moopanar Vs. Subbiah and two others High Court of Judicature at Madras
16-03-1998 Special Tahsildar (Land Acquisition), Vembakottai Reservoir Scheme,Srivilliputhur Versus Seeni Naicker and two others High Court of Judicature at Madras
10-02-1998 Ismail Ibrahim Khan Versus H.H.J. Mrs.J.S.Kalyanpur & two others High Court of Judicature at Bombay
24-11-1997 Rama Rao and another Versus Bashu Khan Saheb and two others High Court of Judicature at Madras
06-11-1997 M. Krishnan and others Versus The District Collector, Erode District, Erode and two others High Court of Judicature at Madras
19-09-1997 Krishna Fabrics Rep. by its Managing Partner P.K.Govindarajan Versus State of Tamil Nadu Rep. by its Secretary, Government of Tamil Nadu Small Scale Industries, Fort. St. George, Madras-9 and two others High Court of Judicature at Madras
09-09-1997 The Senior Superintendent of Post Offices, Coimbatore Division, Coimba- tore Versus The Coimbatore Diocese Society rep. by its Procurator, Coimbatore and two others High Court of Judicature at Madras
30-04-1997 Marappa Gounder and two others Versus Palaniammal and others High Court of Judicature at Madras
10-04-1997 U.M. Ravichandran, Advocate Madras 104 Versus The superintendent of Police, Delhi Special Police Establishment, SPE: CBI: ACB : Madras Branch, Shastri Bhavan, Madras 34 and two others High Court of Judicature at Madras
19-02-1997 Hamsa Patel and two others Versus S. Balakrishnan and another High Court of Judicature at Madras



Directors
DIN Name Since
06975488 SURINDER KUMAR 31-07-2018
01051698 BRADFORD C NELSON 22-09-2011
00173418 FARHAD FRED EBRAHIMI 15-12-2011

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