Public Wakfs (Extension of Limitation) Amendment Act, 1969

LawyerServices

w w w . L a w y e r S e r v i c e s . i n

INTRODUCTION


An Act further to amend the Public Wakfs (Extension of Limitation) Act, 1959. BE it enacted by Parliament in the Twentieth Year of the Republic of India as follows

#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon