Protection of Plant Varieties and Farmers Rights Regulations, 2006


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Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Definitions View Judgements
  3 Duties of the Registrar View Judgements
  4 Jurisdiction View Judgements
  5 The term of office and the conditions of service of the Registrars View Judgements
  6 Criteria for registration of extent variety View Judgements
  7 Assignment of Denomination to a Plant Variety View Judgements
  8 The manner in which a single and distinct denomination shall be assigned by the Applicant View Judgements
  9 Time within which the Registrar may require an applicant to propose another denomination View Judgements
  10 Form of application View Judgements
  11 Standards for evaluating seeds or variety during tests View Judgements
  12 Quantity of seeds or propagating materials required to be deposited, by the Breeder, in the National Gene Bank View Judgements
  13 Limitations and conditions for authorization View Judgements



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