Prevention of insults to National Honour Act, 1957


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short rule. View Judgements
  2 Burning etc., of effigy, picture, portrait of Mahatma Gandhi an offence. View Judgements
  3 Destruction of the statue of Mahatma Gandhi an offence View Judgements
  4 Burning etc., of Indian National Flag as offence. View Judgements
  5 Burning etc., of the Constitution to be act of offence. View Judgements
  6 Attempts to be offences. View Judgements
  7 Savings. View Judgements



#LawyerServices #Act #Law #Statute #IndianLaw #Kanoon

LawyerServices is a Premium Legal Tech solution.


Lawyers, Law Firms, Government Departments and Corporates rely on us for, Workflow Automation, Data Aggregation, Timely Updates, Case Management, Intelligent Research, Latest Legal Data Updates and a LOT more!

If you are a legal professional, CONTACT US, in order to see how our UNIQUE solution can benefit your organization.

Features Intro Close Box