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Pr. Commissioner of Income Tax v/s M/s. Security Products (P) Ltd.

    Special Leave Petition (Civil) Diary No. 1689 of 2019
    Decided On, 28 January 2019
    At, Supreme Court of India
    By, THE HONOURABLE MR. JUSTICE A.K. SIKRI & THE HONOURABLE MR. JUSTICE S. ABDUL NAZEER
    For the Appearing Parties: Vikramjit Banerjee, ASG, P.V. Yogeswwaran, Abhishek, A.N. Singh, Advocates, Anil Katiyar, AOR.


Judgment Text
1. Delay condoned.2. The Special Leave Petition is dismissed.3. Pending applications, if any, stand d

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