(1) This Act may be called the Post-Graduate Institute of Medical Education and Research, Chandigarh, Act, 1966.



(2) It shall come into force on such date [1] as the Central Government may, by notification the Official Gazette, appoint.



FOOTNOTES:

1. 1-4-67 : Vide Notification No.S.O.1115 dated 29-3-1967, Gazette of India, Extraordinary Part II, Section 3(ii), P.797.