w w w . L a w y e r S e r v i c e s . i n
Plaza Garments v/s Textile Apparels
Company & Directors' Information:- A & L APPARELS PRIVATE LIMITED [Active] CIN = U17120MH2008PTC180022
Company & Directors' Information:- S B T APPARELS PRIVATE LIMITED [Active] CIN = U18101TZ2005PTC011775
Company & Directors' Information:- W W APPARELS INDIA PRIVATE LIMITED [Active] CIN = U18101TZ2002PTC010277
Company & Directors' Information:- V M APPARELS PRIVATE LIMITED [Active] CIN = U18101PB1995PTC015704
Company & Directors' Information:- M S APPARELS PRIVATE LIMITED [Active] CIN = U74899DL1989PTC037988
Company & Directors' Information:- G N P APPARELS PRIVATE LIMITED [Active] CIN = U17290RJ2013PTC042954
Company & Directors' Information:- A R PLAZA PRIVATE LIMITED [Active] CIN = U45201DL2002PTC113870
Company & Directors' Information:- S A S APPARELS PRIVATE LIMITED [Converted to LLP] CIN = U72200DL1999PTC102218
Company & Directors' Information:- S & K PLAZA PRIVATE LIMITED [Strike Off] CIN = U45201WB1997PTC085621
Company & Directors' Information:- S & G APPARELS PRIVATE LIMITED [Active] CIN = U18101TZ1993PTC010941
Company & Directors' Information:- S & G APPARELS PRIVATE LIMITED [Not available for efiling] CIN = U17111TN1993PTC025412
Company & Directors' Information:- V AND V APPARELS PRIVATE LIMITED [Active] CIN = U18109DL1994PTC063932
Company & Directors' Information:- A TO Z APPARELS PRIVATE LIMITED [Active] CIN = U18101DL1996PTC083239
Company & Directors' Information:- V R APPARELS PRIVATE LIMITED [Active] CIN = U18109WB2010PTC152607
Company & Directors' Information:- S & D APPARELS PRIVATE LIMITED [Active] CIN = U74999WB2011PTC161669
Company & Directors' Information:- R S PLAZA PRIVATE LIMITED [Active] CIN = U70109WB1998PTC086927
Company & Directors' Information:- P S APPARELS PRIVATE LIMITED [Active] CIN = U18101DL1997PTC090820
Company & Directors' Information:- S J PLAZA PRIVATE LIMITED [Active] CIN = U70109WB1997PTC083153
Company & Directors' Information:- K S APPARELS PRIVATE LIMITED [Active] CIN = U74994RJ2000PTC016221
Company & Directors' Information:- R & R APPARELS PRIVATE LIMITED [Strike Off] CIN = U18109DL2006PTC151568
Company & Directors' Information:- K K APPARELS PRIVATE LIMITED [Active] CIN = U74899DL1987PTC028623
Company & Directors' Information:- G V APPARELS PRIVATE LIMITED [Active] CIN = U18101DL2009PTC191396
Company & Directors' Information:- P. J. APPARELS PRIVATE LIMITED [Strike Off] CIN = U18204DL2007PTC164824
Company & Directors' Information:- R V APPARELS PVT LTD [Strike Off] CIN = U18101PB1991PTC011256
Company & Directors' Information:- K V M PLAZA PRIVATE LIMITED [Active] CIN = U70101KL1986PTC004612
Company & Directors' Information:- A G APPARELS PRIVATE LIMITED [Strike Off] CIN = U18204DL2007PTC158225
Company & Directors' Information:- L 3 I APPARELS PRIVATE LIMITED [Strike Off] CIN = U52322TN2010PTC076444
Company & Directors' Information:- P G APPARELS PRIVATE LIMITED [Active] CIN = U51311DL1996PTC079825
Company & Directors' Information:- R P APPARELS PRIVATE LIMITED [Active] CIN = U51909WB2010PTC151883
Company & Directors' Information:- A K APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101DL1999PTC099636
Company & Directors' Information:- M M APPARELS LTD [Strike Off] CIN = U31905WB1976PLC030733
Company & Directors' Information:- M. G. S APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101TN2007PTC062115
Company & Directors' Information:- H. B. APPARELS PRIVATE LIMITED [Active] CIN = U45209WB2004PTC098354
Company & Directors' Information:- APPARELS (INDIA) PRIVATE LIMITED [Active] CIN = U74899DL1964PTC004271
Company & Directors' Information:- S. K. APPARELS PRIVATE LIMITED [Converted to LLP] CIN = U17121DL2007PTC164407
Company & Directors' Information:- A T APPARELS PRIVATE LIMITED [Active] CIN = U18101DL2004PTC125817
Company & Directors' Information:- C J APPARELS PRIVATE LIMITED [Active] CIN = U74899DL1991PTC043474
Company & Directors' Information:- T. M. APPARELS PRIVATE LIMITED [Active] CIN = U27310DL2007PTC167208
Company & Directors' Information:- PLAZA INDIA PRIVATE LIMITED [Strike Off] CIN = U74899DL1993PTC055773
Company & Directors' Information:- S J L APPARELS PRIVATE LIMITED [Strike Off] CIN = U18100MH2005PTC151680
Company & Directors' Information:- P S PLAZA PRIVATE LIMITED [Active] CIN = U45200WB2007PTC113368
Company & Directors' Information:- N K PLAZA PRIVATE LIMITED [Active] CIN = U45203WB2006PTC108313
Company & Directors' Information:- C AND C APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101DL2002PTC114084
Company & Directors' Information:- D P D APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101DL2004PTC127611
Company & Directors' Information:- A I APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101KA2000PTC026545
Company & Directors' Information:- A S K APPARELS P LTD [Strike Off] CIN = U18101TN1995PTC033530
Company & Directors' Information:- N G APPARELS PVT. LTD. [Strike Off] CIN = U99999DL1991PTC043405
Company & Directors' Information:- A S APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101DL1997PTC091158
Company & Directors' Information:- S Y APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101DL2005PTC136022
Company & Directors' Information:- B S S APPARELS PRIVATE LIMITED [Active] CIN = U18101DL2005PTC137769
Company & Directors' Information:- S. B. APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101DL2007PTC171806
Company & Directors' Information:- S. S. APPARELS PRIVATE LIMITED [Active] CIN = U18101DL2007PTC164410
Company & Directors' Information:- K D APPARELS PRIVATE LIMITED [Active] CIN = U17120MH2004PTC148674
Company & Directors' Information:- A C APPARELS PRIVATE LIMITED [Strike Off] CIN = U18109DL2013PTC257751
Company & Directors' Information:- J. M. APPARELS PRIVATE LIMITED [Active] CIN = U18109DL2006PTC156003
Company & Directors' Information:- P R APPARELS PRIVATE LIMITED [Active] CIN = U18202DL2011PTC227952
Company & Directors' Information:- P. M. APPARELS PRIVATE LIMITED [Active] CIN = U18204DL2007PTC164735
Company & Directors' Information:- J N M APPARELS PRIVATE LIMITED [Strike Off] CIN = U18204DL2007PTC166453
Company & Directors' Information:- J I K APPARELS PRIVATE LIMITED [Active] CIN = U18101DL2005PTC133883
Company & Directors' Information:- J V APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101DL2005PTC138190
Company & Directors' Information:- K K S K APPARELS PRIVATE LIMITED [Active] CIN = U18101DL2005PTC141211
Company & Directors' Information:- M. R. APPARELS PRIVATE LIMITED [Active] CIN = U18101DL2006PTC155960
Company & Directors' Information:- P G PLAZA PRIVATE LIMITED [Active] CIN = U45201DL2003PTC119689
Company & Directors' Information:- K H APPARELS PRIVATE LIMITED [Strike Off] CIN = U51311DL2004PTC130112
Company & Directors' Information:- N R APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101HR2010PTC041158
Company & Directors' Information:- K P APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101PB1997PTC019714
Company & Directors' Information:- S V APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101TG1995PTC020262
Company & Directors' Information:- S B T APPARELS PRIVATE LIMITED [Active] CIN = U18101TZ2005PTC011775
Company & Directors' Information:- W W APPARELS INDIA PRIVATE LIMITED [Active] CIN = U18101TZ2002PTC010277
Company & Directors' Information:- V M APPARELS PRIVATE LIMITED [Active] CIN = U18101PB1995PTC015704
Company & Directors' Information:- M S APPARELS PRIVATE LIMITED [Active] CIN = U74899DL1989PTC037988
Company & Directors' Information:- G N P APPARELS PRIVATE LIMITED [Active] CIN = U17290RJ2013PTC042954
Company & Directors' Information:- A R PLAZA PRIVATE LIMITED [Active] CIN = U45201DL2002PTC113870
Company & Directors' Information:- S A S APPARELS PRIVATE LIMITED [Converted to LLP] CIN = U72200DL1999PTC102218
Company & Directors' Information:- S & K PLAZA PRIVATE LIMITED [Strike Off] CIN = U45201WB1997PTC085621
Company & Directors' Information:- S & G APPARELS PRIVATE LIMITED [Active] CIN = U18101TZ1993PTC010941
Company & Directors' Information:- S & G APPARELS PRIVATE LIMITED [Not available for efiling] CIN = U17111TN1993PTC025412
Company & Directors' Information:- V AND V APPARELS PRIVATE LIMITED [Active] CIN = U18109DL1994PTC063932
Company & Directors' Information:- A TO Z APPARELS PRIVATE LIMITED [Active] CIN = U18101DL1996PTC083239
Company & Directors' Information:- V R APPARELS PRIVATE LIMITED [Active] CIN = U18109WB2010PTC152607
Company & Directors' Information:- S & D APPARELS PRIVATE LIMITED [Active] CIN = U74999WB2011PTC161669
Company & Directors' Information:- R S PLAZA PRIVATE LIMITED [Active] CIN = U70109WB1998PTC086927
Company & Directors' Information:- P S APPARELS PRIVATE LIMITED [Active] CIN = U18101DL1997PTC090820
Company & Directors' Information:- S J PLAZA PRIVATE LIMITED [Active] CIN = U70109WB1997PTC083153
Company & Directors' Information:- K S APPARELS PRIVATE LIMITED [Active] CIN = U74994RJ2000PTC016221
Company & Directors' Information:- R & R APPARELS PRIVATE LIMITED [Strike Off] CIN = U18109DL2006PTC151568
Company & Directors' Information:- K K APPARELS PRIVATE LIMITED [Active] CIN = U74899DL1987PTC028623
Company & Directors' Information:- G V APPARELS PRIVATE LIMITED [Active] CIN = U18101DL2009PTC191396
Company & Directors' Information:- P. J. APPARELS PRIVATE LIMITED [Strike Off] CIN = U18204DL2007PTC164824
Company & Directors' Information:- R V APPARELS PVT LTD [Strike Off] CIN = U18101PB1991PTC011256
Company & Directors' Information:- K V M PLAZA PRIVATE LIMITED [Active] CIN = U70101KL1986PTC004612
Company & Directors' Information:- A G APPARELS PRIVATE LIMITED [Strike Off] CIN = U18204DL2007PTC158225
Company & Directors' Information:- L 3 I APPARELS PRIVATE LIMITED [Strike Off] CIN = U52322TN2010PTC076444
Company & Directors' Information:- P G APPARELS PRIVATE LIMITED [Active] CIN = U51311DL1996PTC079825
Company & Directors' Information:- R P APPARELS PRIVATE LIMITED [Active] CIN = U51909WB2010PTC151883
Company & Directors' Information:- A K APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101DL1999PTC099636
Company & Directors' Information:- M M APPARELS LTD [Strike Off] CIN = U31905WB1976PLC030733
Company & Directors' Information:- M. G. S APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101TN2007PTC062115
Company & Directors' Information:- H. B. APPARELS PRIVATE LIMITED [Active] CIN = U45209WB2004PTC098354
Company & Directors' Information:- APPARELS (INDIA) PRIVATE LIMITED [Active] CIN = U74899DL1964PTC004271
Company & Directors' Information:- S. K. APPARELS PRIVATE LIMITED [Converted to LLP] CIN = U17121DL2007PTC164407
Company & Directors' Information:- A T APPARELS PRIVATE LIMITED [Active] CIN = U18101DL2004PTC125817
Company & Directors' Information:- C J APPARELS PRIVATE LIMITED [Active] CIN = U74899DL1991PTC043474
Company & Directors' Information:- T. M. APPARELS PRIVATE LIMITED [Active] CIN = U27310DL2007PTC167208
Company & Directors' Information:- PLAZA INDIA PRIVATE LIMITED [Strike Off] CIN = U74899DL1993PTC055773
Company & Directors' Information:- S J L APPARELS PRIVATE LIMITED [Strike Off] CIN = U18100MH2005PTC151680
Company & Directors' Information:- P S PLAZA PRIVATE LIMITED [Active] CIN = U45200WB2007PTC113368
Company & Directors' Information:- N K PLAZA PRIVATE LIMITED [Active] CIN = U45203WB2006PTC108313
Company & Directors' Information:- C AND C APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101DL2002PTC114084
Company & Directors' Information:- D P D APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101DL2004PTC127611
Company & Directors' Information:- A I APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101KA2000PTC026545
Company & Directors' Information:- A S K APPARELS P LTD [Strike Off] CIN = U18101TN1995PTC033530
Company & Directors' Information:- N G APPARELS PVT. LTD. [Strike Off] CIN = U99999DL1991PTC043405
Company & Directors' Information:- A S APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101DL1997PTC091158
Company & Directors' Information:- S Y APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101DL2005PTC136022
Company & Directors' Information:- B S S APPARELS PRIVATE LIMITED [Active] CIN = U18101DL2005PTC137769
Company & Directors' Information:- S. B. APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101DL2007PTC171806
Company & Directors' Information:- S. S. APPARELS PRIVATE LIMITED [Active] CIN = U18101DL2007PTC164410
Company & Directors' Information:- K D APPARELS PRIVATE LIMITED [Active] CIN = U17120MH2004PTC148674
Company & Directors' Information:- A C APPARELS PRIVATE LIMITED [Strike Off] CIN = U18109DL2013PTC257751
Company & Directors' Information:- J. M. APPARELS PRIVATE LIMITED [Active] CIN = U18109DL2006PTC156003
Company & Directors' Information:- P R APPARELS PRIVATE LIMITED [Active] CIN = U18202DL2011PTC227952
Company & Directors' Information:- P. M. APPARELS PRIVATE LIMITED [Active] CIN = U18204DL2007PTC164735
Company & Directors' Information:- J N M APPARELS PRIVATE LIMITED [Strike Off] CIN = U18204DL2007PTC166453
Company & Directors' Information:- J I K APPARELS PRIVATE LIMITED [Active] CIN = U18101DL2005PTC133883
Company & Directors' Information:- J V APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101DL2005PTC138190
Company & Directors' Information:- K K S K APPARELS PRIVATE LIMITED [Active] CIN = U18101DL2005PTC141211
Company & Directors' Information:- M. R. APPARELS PRIVATE LIMITED [Active] CIN = U18101DL2006PTC155960
Company & Directors' Information:- P G PLAZA PRIVATE LIMITED [Active] CIN = U45201DL2003PTC119689
Company & Directors' Information:- K H APPARELS PRIVATE LIMITED [Strike Off] CIN = U51311DL2004PTC130112
Company & Directors' Information:- N R APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101HR2010PTC041158
Company & Directors' Information:- K P APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101PB1997PTC019714
Company & Directors' Information:- S V APPARELS PRIVATE LIMITED [Strike Off] CIN = U18101TG1995PTC020262
Interim Application Appeal No. 50 of 1999, Original Miscellaneous Petition Appeal No. 75 of 1997
Decided On, 26 April 2002
At, High Court of Delhi
By, THE HONOURABLE MR. JUSTICE J.D. KAPOOR
For the Appearing Parties: D.S. Chauhan, S.R. Yadav, Advocates.
Judgment Text
J.D. KAPOOR, J.
(1). This is an application under Order 7 Rule 11 CPC on behalf of respondent no. 1 seeking rejection of the petition under Section 9 of the Arbitration Act, 1996 on the ground that unless and until arbitration clause is invoked, the application under Section 9 is not maintainable. Provisions of Order 7 Rule 11 strictly pertain to the suits where the plaints are filed. The plaint can be rejected if it does not disclose a cause of action or where the relief claimed is properly valued but the plaint is wrong insufficiently stamped or the suit is barred by any law.
(2). By no stretch of imagination the application under Section 9f of the Act can be placed at the pedestal of a suit or even substantive proceedings and as such the provisions of Order 7 Rule 11 CPC are not at all applicable.
(3). Moreover the objection raised in the application as to its maintainability, is also of no substance as according to the respondent without giving notice to the respondent the petitioner cannot approach directly under section 9 of the Arbitration Act for seeking interim relief or directions.
(4). Section 9 of the Act contemplates that there should be an intention of the party to get its disputes arbitered upon. Merely a party does not notice the opposite party for appointment of the Arbitrator does not mean that the aggrieved party has no intention to seek the redressal of the disputes by way of arbitration. In a recent judgment in M/s Sundaram Finance Limited Vs. M/s nepc India Limited 1999 (1) Supreme 126 the Supreme Court has taken a categorical view that when the application under Section 9 is filed and the proceedings have not commenced under Section 21 of the Act it would not be necessary that notice invoking the arbitration clause must be issued to the opposite party before an application under Section 9 is made.
(5) I
(1). This is an application under Order 7 Rule 11 CPC on behalf of respondent no. 1 seeking rejection of the petition under Section 9 of the Arbitration Act, 1996 on the ground that unless and until arbitration clause is invoked, the application under Section 9 is not maintainable. Provisions of Order 7 Rule 11 strictly pertain to the suits where the plaints are filed. The plaint can be rejected if it does not disclose a cause of action or where the relief claimed is properly valued but the plaint is wrong insufficiently stamped or the suit is barred by any law.
(2). By no stretch of imagination the application under Section 9f of the Act can be placed at the pedestal of a suit or even substantive proceedings and as such the provisions of Order 7 Rule 11 CPC are not at all applicable.
(3). Moreover the objection raised in the application as to its maintainability, is also of no substance as according to the respondent without giving notice to the respondent the petitioner cannot approach directly under section 9 of the Arbitration Act for seeking interim relief or directions.
(4). Section 9 of the Act contemplates that there should be an intention of the party to get its disputes arbitered upon. Merely a party does not notice the opposite party for appointment of the Arbitrator does not mean that the aggrieved party has no intention to seek the redressal of the disputes by way of arbitration. In a recent judgment in M/s Sundaram Finance Limited Vs. M/s nepc India Limited 1999 (1) Supreme 126 the Supreme Court has taken a categorical view that when the application under Section 9 is filed and the proceedings have not commenced under Section 21 of the Act it would not be necessary that notice invoking the arbitration clause must be issued to the opposite party before an application under Section 9 is made.
(5) I
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N view of the aforesaid provision of law the instant application has no merit and is dismissed. (6). The application stands disposed off. OMP 75/97 The pleadings are complete. List on 7th May, 2002.