Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007


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Section
 Section Title
  Status : Active
  1 Short title and commencement View Judgements
  2 Definitions View Judgements
  3 Scope of work View Judgements
  4 Period of engagements View Judgements
  5 Selection of Institutional Consultants View Judgements
  6 Consultancy Evaluation Committee (CEC) and Consultancy Monitoring Committee (CMC) View Judgements
  7 Invitation of Expression of Interest View Judgements
  8 Short List of Consultants View Judgements
  9 Terms of Reference View Judgements
  10 Request for Proposals View Judgements
  11 Receipt of proposals View Judgements
  12 Evaluation of proposals View Judgements
  13 Selection by direct negotiation View Judgements
  14 Selection of individual Consultants View Judgements
  15 Fee and Other Charges View Judgements
  16 Proposed form of contract View Judgements
  17 Confidentiality View Judgements
  18 Conflict of interest View Judgements
  19 Saving of inherent power of the Board View Judgements
  20 General power to amend View Judgements
  21 Power to remove difficulties View Judgements



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