for example: TATA AIG

  for example: Indian Contract Act

  for example: Ratan Tata

  for example: Negotiable Instruments Act




Payment of Wages (Amendment) Act, 1957


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w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  Status : Repealed by Repealing and Amending Act,1960
  1 Short title and commencement View Judgements
  2 Amendment of section 1 View Judgements
  3 Amendment of section 2 View Judgements
  4 Amendment of section 3 View Judgements
  5 Amendment of section 7 View Judgements
  6 Amendment of section 14 View Judgements
  7 Amendment of section 17 View Judgements
  8 Insertion of new section 17A View Judgements



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