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Payment of Bonus (Second Amendment) Act, 1980
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Section
Section Title
INTRODUCTION
1
Short title and commencement
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2
Amendment of section 2
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3
Substitution of new section for section 4
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4
Amendment of section 6
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5
-n/a-
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6
Substitution of new sections for section 10
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7
Amendment of section 12
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8
Substitution of new section for section 13
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9
Substitution of new section for section 15
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10
Amendment of section 16
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11
Amendment of section 20
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12
Amendment of section 21
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13
Amendment of section 23
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14
Insertion of new section 24
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15
Amendment of section 27
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16
Amendment of section 30
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17
Amendment of section 31A
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18
Amendment of section 32
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19
Amendment of the First Schedule
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20
Amendment of the Second Schedule
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21
Substitution of new Schedule for the Third Schedule
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22
Repeal and saving
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