Payment of Bonus (Amendment) Act, 1977


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Act 21 of 1965 to have modified effect for a particular period View Judgements
  3 Substitution of long title View Judgements
  4 Amendment of section 2 View Judgements
  5 Substitution of new section for section 4 View Judgements
  6 Amendment of section 6 View Judgements
  7 Amendment of section 7 View Judgements
  8 Amendment of section 10 View Judgements
  9 Amendment of section 15 View Judgements
  10 Amendment of section 16 View Judgements
  11 Amendment of section 21 View Judgements
  12 Amendment of section 23 View Judgements
  13 Insertion of new section 24 View Judgements
  14 Amendment of section 27 View Judgements
  15 Amendment of section 31A View Judgements
  16 Amendment of section 32 View Judgements
  17 Substitution of new sections for section 34 View Judgements
  18 Amendment of the First Schedule View Judgements
  19 Amendment of the Second Schedule View Judgements
  20 Amendment of the Third Schedule View Judgements
  21 Repeal and saving View Judgements



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