Parliament (Prevention of Disqualification) Act, 1959

for example: TATA AIG

for example: Indian Contract Act

for example: Ratan Tata

for example: Negotiable Instruments Act

	Section Title
	INTRODUCTION
	Statement of Object
1	Short title	View Judgements
2	Definitions	View Judgements
3	Certain offices of profit not to disqualify	View Judgements
4	Temporary suspension of disqualification in certain cases	View Judgements
5	Repeals	View Judgements
	SCHEDULE I

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