PYRAMID TOWNSHIPS PRIVATE LIMITEDActivity: Construction in Delhi.Active |
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GST Number(s) 09AAHCP0395F1ZA |
PAN No AAHCP0395F |
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CIN U45204DL2012PTC241978 |
ROC RoC-Delhi |
Incorporation Date 10-09-2012 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 241978 |
Registration Date 10-09-2012 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1050,00,000 |
Paid Up Capital Rs. 1050,00,000 |
Contact Information |
E-Mail Address pyramid2017@hotmail.com |
Registered Address 403-A, Hemkunt Tower 98, Nehru Place New Delhi South Delhi DL 110019 IN |
Some PAST Judgements / Case Laws similar to PYRAMID TOWNSHIPS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 10-03-2023 06:43
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for PYRAMID TOWNSHIPS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for PYRAMID TOWNSHIPS PRIVATE LIMITED |
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UTTAR PRADESH | 09AAHCP0395F1ZA |
Directors |
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DIN | Name | Since |
01488875 | KRISHAN CHAWLA | 18-03-2016 |
07326062 | KIRAN CHAWLA | 01-04-2016 |
AQFPA5417Q | ASHIMA | 22-05-2019 |
00432058 | ANIL KUMAR VASWANI | 10-09-2012 |
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