PUSHROCK ENVIRONMENT PRIVATE LIMITEDActivity: Community, personal & Social Services in Karnataka.Active |
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CIN U93000KA2009PTC051756 |
ROC RoC-Bangalore |
Incorporation Date 07-12-2009 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 051756 |
Registration Date 07-12-2009 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 2,00,000 |
Contact Information |
E-Mail Address absbgl@gmail.com |
Registered Address 25A,2ND FLOOR,IMPERIAL COURT. CUNNINGHAN ROAD. BANGALORE KA 560052 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PUSHROCK ENVIRONMENT PRIVATE LIMITEDLast Checked Past / Closed Litigation On 14-03-2023 16:19
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for PUSHROCK ENVIRONMENT PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00304555 | NITESH SHETTY | 07-12-2009 |
05127304 | PONNIMADA CHENGAPPA ASHOK | 13-06-2019 |
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