DIN: 00304418

PUSHPALATHA VISHWANATH SHETTY

Companies Associated
CIN Company Name Status
U45203KA2005PTC036107 NITESH INFRASTRUCTURE PRIVATE LIMITED Strike Off
U35303DL2005PTC133312 NITESH AIRWAYS PRIVATE LIMITED Strike Off
U64202KA2004PTC034879 NITESH TELECOM PRIVATE LIMITED Strike Off
U40101KA2009PTC048941 NITESH ENERGY PRIVATE LIMITED Strike Off
U65993KA2007PTC042668 SERVE AND VOLLEY HOLDINGS PRIVATE LIMITED Strike Off
U67190KA2003PTC032318 NITESH PHARMACY PRIVATE LIMITED Strike Off
U85110KA2004PTC034593 NITESH HOSPITALS PRIVATE LIMITED Strike Off
U02212KA2004PTC034880 NITESH PUBLISHERS PRIVATE LIMITED Strike Off
U45200TN2007PTC065595 NITESH MYLAPORE DEVELOPERS PRIVATE LIMITED Strike Off
U67190KA2010PTC055000 HAMPTON INVESTMENTS PRIVATE LIMITED Amalgamated


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