Some PAST Judgements / Case Laws similar to PRATAP PRIVATE LIMITED
Last Checked Past / Closed Litigation On 23-03-2021 04:56
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19-01-2021 |
Pratap bhai Alku bhai Bhagora Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
16-12-2020 |
R. Praveen Kumar & Another Versus M. Pratap Reddy & Another |
High Court of for the State of Telangana |
03-11-2020 |
Biraji @ Brijraji & Another Versus Surya Pratap & Others |
Supreme Court of India |
07-10-2020 |
Saurav Kumar @ Sahgal Pratap Singh @ Saurav Kumar Singh Versus The State of Bihar |
High Court of Judicature at Patna |
30-09-2020 |
Indchem Sales Corporation, Rep. by its Partner Paresh Pratap Vasa & Another Versus Sura Leathers (P) Ltd., Represented by its Respondent Police, V. Duraisamy & Others |
High Court of Judicature at Madras |
01-09-2020 |
Sagar Sitaram Mitre Versus Bhanu Pratap, Intelligence Officer, Narcotics Control Bureau Sub-Zone, Goa |
In the High Court of Bombay at Goa |
18-08-2020 |
Pratap Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
10-07-2020 |
Ravi Pratap Singh @ Tinku Singh Versus State of U.P. |
High Court of Judicature at Allahabad |
27-06-2020 |
Pratap Versus State of M.P. |
High Court of Madhya Pradesh Bench at Indore |
11-05-2020 |
M/s. Munesh Enterprises, Guna through its Proprietor Pratap Singh Dhakad Versus State of M.P. & Another |
High Court of Madhya Pradesh Bench at Gwailor |
04-03-2020 |
Manvendra Pratap Singh Versus U.O.I. Ministry of Home Affairs New Delhi & Another |
High Court of Judicature at Allahabad |
26-02-2020 |
Loveleen Gupta & Another Versus Ram Pratap Singhal & Others |
High Court of Delhi |
24-02-2020 |
Chintapalli Pratap Kumar Versus The Bar Council of the State of Andhra Pradesh, Rep. by its Secretary, A.P. Bar Council, High Court of A.P. & Others |
High Court of Andhra Pradesh |
19-02-2020 |
Pratap Sakharu Versus Union of India, Rep. by the Secy. to the Ministry of Home Affairs, Govt. of India, New Delhi & Others |
High Court of Gauhati |
17-02-2020 |
Lalitha Mohan & Another Versus Pratap K. Moturi |
High Court of Judicature at Madras |
31-01-2020 |
M/s. Rayala Corporation Pvt. Ltd., Rep. by its Managing Director, Ranjit Pratap, Kottivakkam, Chennai Versus The Chief Commissioner of Income Tax, Chennai & Another |
High Court of Judicature at Madras |
30-01-2020 |
Y.V. Pratap Reddy Versus Union of India & Others |
National Green Tribunal Southern Zone Chennai |
27-01-2020 |
Ajit Pratap Singh Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
23-01-2020 |
Pratap Singh Versus State of Rajasthan |
Rajasthan Revenue Board |
17-01-2020 |
Pravin @ Bhayya Pratap Shinde Versus The Commissioner of Police & Others |
High Court of Judicature at Bombay |
07-01-2020 |
Rain Pratap Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
03-01-2020 |
UCO Bank V/S Bijay Pratap Singh and Others. |
Debts Recovery Tribunal Delhi |
18-12-2019 |
Rana Pratap Singh Versus Vittiya Evam Lekha Adhikari, District Basic Education Officer & Others |
Supreme Court of India |
15-11-2019 |
Vamsi Labs Private Limited Through its Director – Pratap Reddy Versus Alpine Laboratories Proprietor – A.A. Sonandkar |
High Court of Judicature at Bombay |
22-10-2019 |
Pratap Lal Teli Versus The State of Maharashtra, through the Public Prosecutor, Home Department, Government of Maharashtra & Others |
High Court of Judicature at Bombay |
16-09-2019 |
For the Appellant: Brijesh Sahai, Chandra Bhushan Prasad, Nirvikar Gupta, Pradeep Kumar Chaurasia, Rajesh Pratap Singh, Advocates. For the Respondent: Govt. Advocate. |
High Court of Judicature at Allahabad |
05-09-2019 |
U.V. Muhammed Sahi Versus Ravi Pratap Singh, Joint Secretary, (Cofeposa), Government of India, Ministry of Finance, Department of Revenue, Central Economic Intelligence Bureau, New Delhi & Others |
High Court of Kerala |
19-08-2019 |
Krishna Pratap Versus Meenu Devi |
High Court Of Judicature At Allahabad Lucknow Bench |
17-07-2019 |
Pratap Gouda Patil & Others Versus State of Karnataka & Others |
Supreme Court of India |
15-07-2019 |
Pratap Pramanick & Others Versus The State of West Bengal & Another |
High Court of Judicature at Calcutta |
12-07-2019 |
Pratap Singh @ Pikki Versus State of Uttarakhand |
Supreme Court of India |
10-07-2019 |
Raghav Pratap Singh Versus Apple India Private Limited & Others |
National Consumer Disputes Redressal Commission NCDRC |
28-05-2019 |
Raj Pratap @ Manoj Singh & Others Versus State & Another |
High Court of Delhi |
18-05-2019 |
Ram Pratap Singh Versus State of Jharkhand |
High Court of Jharkhand |
13-05-2019 |
Pratap Narain Negi & Others Versus State of Uttarakhand & Others |
High Court of Uttarakhand |
23-04-2019 |
Gayad Ram Versus Pratap Singh Bhati & Others |
High Court of Rajasthan |
16-04-2019 |
Pratap Pal Versus Mukul Bose & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
28-03-2019 |
Sandeep Singh Versus Pratap Singh & Others |
High Court of Delhi |
25-03-2019 |
Pratap & Others Versus Anil |
High Court of Uttarakhand |
18-03-2019 |
Pratap Narain Verma Versus Bharat Bhushan Gupta & Another |
High Court of Delhi |
18-03-2019 |
M. Pratap Reddy & Another Versus State of Telangana, through Public Prosecutor, High Court of Judicature at Hyderabad for the State of Telangana & State of A.P., Hyderabad & Another |
High Court of for the State of Telangana |
15-03-2019 |
Akhand Pratap Singh Versus CBI |
High Court of Delhi |
01-03-2019 |
Madhusmita Das & Another Versus Pratap Kumar Barik & Another |
High Court of Orissa |
26-02-2019 |
M.N. Pratap Reddy & Another Versus Lakshmi Narasima Mining Co. (P) Ltd. & Others |
National Company Law Appellate Tribunal |
21-02-2019 |
Pratap Singh Rathiya Versus Madhusudan |
High Court of Chhattisgarh |
14-02-2019 |
Pratap Kumar Versus State of Chhattisgarh |
High Court of Chhattisgarh |
14-02-2019 |
Oriental Insurance Co. Ltd. Versus Yogendra Pratap Singh & Others |
High Court of Judicature at Allahabad |
13-02-2019 |
Pratap Singh Versus State of Uttarakhand & Others |
High Court of Uttarakhand |
07-02-2019 |
Ram Pratap Paswan Versus State of Bihar |
High Court of Judicature at Patna |
06-02-2019 |
C. Prabhakaran & Another Versus Dharmendra Pratap Yadav, IAS, Secretary, Housing & Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
24-01-2019 |
Bhanu Pratap Verma & Others Versus State of U.P. & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
08-01-2019 |
Pratap Singh & Others Govt of NCT of Delhi & Others |
High Court of Delhi |
02-01-2019 |
Management of the Barara Cooperative Marketing-cum-Processing Society Ltd. Versus Workman Pratap Singh |
Supreme Court of India |
14-12-2018 |
OLYM Roy Versus Surya Pratap Singh Bhadauria & Another |
Uttarakhand State Consumer Disputes Redressal Commission Dehradun |
13-12-2018 |
Naman Singh Alias Naman Pratap Singh & Another Versus State of Uttar Pradesh & Others |
Supreme Court of India |
11-12-2018 |
C.B.I. Versus Pratap Chandra Reddy |
Supreme Court of India |
07-12-2018 |
Pratap Bhimsingh Parera & Others Versus The State of Maharashtra & Another |
High Court of Judicature at Bombay |
20-11-2018 |
Pratap Singh Ahluwalia Versus Union of India & Others |
High Court of Delhi |
16-11-2018 |
Mahendra Pratap Dubey Versus Managing Officer, Evacuee Property & Others |
Supreme Court of India |
15-11-2018 |
Mahendra Pratap Singh & Others Versus State of Uttar Pradesh & Others |
Supreme Court of India |
02-11-2018 |
Pratap Mehta & Another Versus Sunil Gupta & Others |
Supreme Court of India |
29-10-2018 |
R. Swarup Reddy Versus M.N. Pratap Reddy & Others |
National Company Law Appellate Tribunal |
29-10-2018 |
Sanjeev Wasan Versus Union of India, Ministry of Health and Family Welfare Through its Drugs Inspector Navneet Pratap Singh Central Drugs Standards Control Organization, (CDSCO) |
In the High Court of Bombay at Goa |
10-10-2018 |
Delhi Metro Rail Corporation Ltd. (DMRC) & Others Versus Vinod Pratap Singh |
High Court of Delhi |
04-09-2018 |
Anuj Pratap Singh Versus Union Public Service Commission & Another |
High Court of Delhi |
29-08-2018 |
Jasbirsingh Versus Pratap |
In the High Court of Bombay at Nagpur |
21-08-2018 |
Ram Pratap Versus Anand Kanwar & Others |
Supreme Court of India |
17-08-2018 |
B.S.N.L & Others Versus Ram Pratap & Another |
High Court of Delhi |
01-08-2018 |
Sakuntala Mishra Versus Jagdeep Pratap Deo |
High Court of Orissa |
27-07-2018 |
Pratap Shankar Mishra Versus State of U.P. Thru Principal |
High Court of Judicature at Allahabad |
10-07-2018 |
Anuj Pratap Singh Versus Union Public Service Commission through its Secretary & Another |
Central Administrative Tribunal Principal Bench New Delhi |
05-07-2018 |
Jasper Infotech Pvt. Ltd. (Snapdeal.com) & Another Versus Vikram Pratap & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
15-06-2018 |
Cham Synthropes Industries Versus Pratap Girdharlal Dhamecha |
High Court of Gujarat At Ahmedabad |
14-06-2018 |
Pratap Singh Versus The State of NCT of Delhi |
High Court of Delhi |
01-06-2018 |
Pratap Singh & Others Versus Ramjas Foundation |
High Court of Delhi |
29-05-2018 |
Sharda Devi Versus Sachin Pratap Singh & Others |
High Court of Delhi |
14-05-2018 |
Harendra Pratap Singh & Others Versus Harendra Pratap Singh & Others |
High Court of Judicature at Allahabad |
24-04-2018 |
Maharana Pratap University of Agriculture & Technology, Udaipur Through its Registrar, Udaipur Versus Dinesh Yadav & Another |
High Court of Rajasthan Jodhpur Bench |
26-03-2018 |
Prakash Devi Versus Devendra Pratap Singh |
Supreme Court of Singapore |
12-02-2018 |
Satish Chandra Versus Bhanu Pratap Singh |
Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow |
30-01-2018 |
Pratap K. Moturi Versus M. Krishna Mohan (deceased) & Others |
High Court of Judicature at Madras |
23-01-2018 |
Pratap J. Kesharia & Others Versus Megha Property Developers Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
28-11-2017 |
Ishwar Pratap Singh & Others Versus State of Uttar Pradesh & Another |
Supreme Court of India |
28-11-2017 |
Devendra Pratap Singh Versus Manoj Kumar Tiwari & Another |
Supreme Court of India |
22-11-2017 |
Pratap Trading Company & Another Versus The State of Uttarakhand & Others |
High Court of Uttarakhand |
21-11-2017 |
K.R. Karthikeyan Versus V. Pratap Kumar |
Before the Madurai Bench of Madras High Court |
17-11-2017 |
Reliance General Insurance Company Ltd. Versus Pratap Singh |
National Consumer Disputes Redressal Commission NCDRC |
06-11-2017 |
Pratap Singh Versus Board of Revenue At Allahabad & Others |
High Court of Judicature at Allahabad |
30-10-2017 |
Silpa Real Estates Pvt Ltd., Rep. by S.Pratap Reddy Executive Director Versus G. Vamsidhar (House Owner) & Another |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
28-10-2017 |
Dinesh Pratap Singh Versus State of Uttarakhand |
High Court of Uttarakhand |
23-10-2017 |
Ghaziabad Development Authority Thru' Its Vice Chairman Versus Mahendra Pratap Singh & Another |
High Court of Judicature at Allahabad |
05-10-2017 |
The Manager, SBI Cards & Payments Services, Private Ltd. Versus Pratap Lakshminarayana |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
19-09-2017 |
Ajeet Pratap Singh Versus State of U.P. |
High Court of Judicature at Allahabad |
21-08-2017 |
Pratap Mansukhlal Shah Versus M/s. Dhaklia Steel Corporation & Another |
High Court of Judicature at Bombay |
11-08-2017 |
Vaibhav Pratap Singh & Others Versus Union of India & Others |
High Court of Madhya Pradesh Bench at Gwailor |
09-08-2017 |
Shambu Pratap Chand Versus State of U.P. Through Principal Secretary(Home), Civil Secretariat & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
31-07-2017 |
Pratap Chandra Sinha Versus M/s. Kindle Developers Pvt. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
11-07-2017 |
Krishna Pratap Singh Versus State of Bihar |
High Court of Judicature at Patna |
07-07-2017 |
A.K. Pratap & Another Versus Central Bureau of Investigation Anti Corruption Branch, Cochin, represented by The Standing Counsel CBI |
High Court of Kerala |
04-07-2017 |
ICICI Lombard General Insurance Co. Ltd. Versus Pratap Chandra Behera & Another |
National Consumer Disputes Redressal Commission NCDRC |