PRANATHMAKA AYURVEDICS PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Kerala.Active |
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CIN U24233KL2012PTC031088 |
ROC RoC-Ernakulam |
Incorporation Date 26-04-2012 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 031088 |
Registration Date 26-04-2012 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 6,50,000 |
Contact Information |
E-Mail Address pranathmakaayurvedics@gmail.com |
Registered Address KINFRA FOOD PROCESSING PARK ENADIMANGALAM ADOOR PATHANAMTHITTA Pathanamthitta KL 691524 IN |
TradeMarksTotal 5 marks found. |
MAYUKHA, Class 5, Registered |
samskrITI, Class 3, Registered |
AINDRIKA, Class 5, Registered |
samskrITI, Class 5, Registered |
GANDHAPUSHPA, Class 5, Registered |
Some PAST Judgements / Case Laws similar to PRANATHMAKA AYURVEDICS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 23-06-2022 19:09
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24-11-2020 | Pranathmaka Ayurvedics Pvt. Ltd., Pathanamthitta, Represented by Its CEO, Bismi Aji & Others Versus Cocosath Health Products, Ernakulam, Represented by Its Managing Partner, Kuriachan Chacko & Others | High Court of Kerala |
Directors |
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DIN | Name | Since |
BZHPA8931R | BISMI AJI | 30-03-2019 |
08532931 | AJI PAPPACHEN | 20-08-2019 |
08400045 | BINDHU BABY | 29-03-2019 |
08543857 | REGIPUTHENPARAMBIL CHERIAN | 20-08-2019 |
08543582 | ANNA JOHN | 20-08-2019 |
08400075 | BISMI AJI | 29-03-2019 |
08543402 | JOBY JAMES | 20-08-2019 |
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