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DIN: 00059303 PRAMOD KUMAR SINGHAL |
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Companies Associated |
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| CIN | Company Name | Status |
| U70109DL2013PTC258130 | PR BUILD PROJECTS PRIVATE LIMITED | Active |
| U72200DL2001PTC112379 | SARASWATI INFOSOFT TECHNOLOGY PRIVATE LIMITED | Active |
| U72200DL2006PTC146461 | DOST SOFTWARE TECHNOLOGY PRIVATE LIMITED | Converted to LLP and Dissolved |
| U72200DL2006PTC154115 | ASK COMTECH PRIVATE LIMITED | Converted to LLP and Dissolved |
| U70102UP2012PTC052718 | S.R.Y INFRASTRUCTURE PRIVATE LIMITED | Active |
| U74899DL1994PTC060320 | SANCHA BUILDERS PRIVATE LIMITED | Active |
| U74899DL1994PTC060563 | ACCESS SECURITIES AND CREDITS PRIVATE LIMITED | Active |
| U74899DL1994PTC062632 | KARMYOGI PROPERTIES PRIVATE LIMITED | Active |
| U74999DL2000PTC103631 | KRISHNA SAGAR HOSPITALITY SERVICES PRIVATE LIMITED. | Active |
| U51909DL2005PTC138402 | DOST HOSPITALITY SERVICES PRIVATE LIMITED | Active |
| U14213DL2012PTC232010 | S.G. RESOURCES PRIVATE LIMITED | Strike Off |
| U14290DL2012PTC240718 | S. G. POWER AND STEEL PRIVATE LIMITED | Active |
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