PRAKASH OVERSEAS COMPANY PVT LTDActivity: Trading in West Bengal.Strike Off |
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CIN U51109WB1980PTC032612 |
ROC RoC-Kolkata |
Incorporation Date 24-03-1980 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 032612 |
Registration Date 24-03-1980 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2006 |
Last Balance Sheet Date 31-03-2006 |
Financials |
Authorized Capital Rs. 51,00,000 |
Paid Up Capital Rs. 49,62,000 |
Contact Information |
E-Mail Address bksandcompany@gmail.com |
Registered Address 30 SA/2, BLOCK-B, NEW ALIPUR, KOLKATA Kolkata WB 700053 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PRAKASH OVERSEAS COMPANY PVT LTDLast Checked Past / Closed Litigation On 21-03-2021 05:16
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22-10-1984 | Prakash Chandra Johari Versus Indian Overseas Bank & Another | High Court of Rajasthan Jaipur Bench |
Directors |
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DIN | Name | Since |
00563257 | PREM PRAKASH LODHA | 11-02-2007 |
00563243 | PIYUSH LODHA | 07-10-2009 |
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