DIN: 00032133

PRADIP JYOTI AGRAWAL

Companies Associated
CIN Company Name Status
U70100WB2010PTC150594 LAKE SHORE (DASVE) NIRMAN PRIVATE LIMITED Active
U85110WB1994PLC063007 GANAPATI PARKS LTD Active
U17291WB2016PLC209981 KOLKATA INTEGRATED TEXTILE PARK LIMITED Under Process of Striking Off
U70101WB1992PTC056205 GARDEN VILLA AND CREDIT PRIVATE LIMITED Active
U74999WB2011PTC169922 TECHMENS HYDRO CARBONS PRIVATE LIMITED Active
U70109WB2011PLC171075 S.E. BUILDERS & REALTORS LIMITED Active
U74120DL2008PLC174692 LARK HITECH CITY LIMITED Strike Off
U45400DL2008PLC177352 LARK INFOCITY DEVELOPERS LIMITED Strike Off
U63040WB1998PTC087314 TOMATO TOURS PRIVATE LIMITED Active
U74120DL2008PLC174840 LARK HOUSING AND URBAN INFRASTRUCTURE LIMITED Strike Off
U65993WB1990PTC049245 AMBUJA NEOTIA HOLDINGS PRIVATE LIMITED Active
U55101WB2005PTC105195 S.P. RESTAURANTS PRIVATE LIMITED Active
U70200WB2021PTC246124 VIBHUMAN LOGISTICS PRIVATE LIMITED Active


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