DIN: 00285919

PRADEEP LAL MEHTA

Companies Associated
CIN Company Name Status
U65993WB1990PTC049245 AMBUJA NEOTIA HOLDINGS PRIVATE LIMITED Active
U70101WB2005PLC101398 AMBUJA HOUSING AND URBAN INFRASTRUCTURE COMPANY LIMITED Active
U85110WB2007PLC113081 NEOTIA HEALTHCARE INITIATIVE LIMITED Active
U17232WB1973PTC029054 MURARILAL GIRDHARILAL PVT LTD Active
U70200WB2010PTC141421 INFINITY INFRACON PRIVATE LIMITED Active
U17232WB1967PTC027197 STANDARD BURLAP EXPORT PVT LTD Active
U91990WB2000NPL092333 ASSOCIATION OF HOSPITALS OF EASTERN INDIA Active
U51109WB1948PTC017354 THOMAS DUFF & CO INDIA PVT LTD Active
U55101WB1988PLC044475 G G L HOTEL AND RESORT COMPANY LIMITED Active
U74899WB1991PTC117430 DISTANT HORIZON ORCHARD PVT LTD Active
U51109WB1952PTC088992 BALDEORAM SALIGRAM PRIVATE LIMITED Active
U85110WB1990NPL049713 PARK HOSPITALS Active
U74999WB2012PLC175130 GENEOSIS COMPANY LIMITED Active
U51109WB1983PLC036021 CHOICEST ENTERPRISES LTD Active
U15549WB2016PTC217591 TASTETARIA FOODS PRIVATE LIMITED Active


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