PRABHUKRIPA OVERSEAS LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.Active |
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CIN U24230MH1994PLC144146 |
ROC RoC-Mumbai |
Incorporation Date 07-03-1994 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 144146 |
Registration Date 07-03-1994 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 660,00,000 |
Paid Up Capital Rs. 459,31,580 |
Contact Information |
E-Mail Address prabhukripaoverseasltd@gmail.com |
Registered Address Podar Chambers, 4th Floor 109, S. A. Brelvi Road, Fort Mumbai MH 400001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PRABHUKRIPA OVERSEAS LIMITEDLast Checked Past / Closed Litigation On 22-03-2023 05:42
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for PRABHUKRIPA OVERSEAS LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00090256 | MANJUNATH DAMODAR SHANBHAG | 12-10-2009 |
00053329 | RAGHU NANDAN MODY | 07-03-1994 |
00217520 | PALLAWI RAJIV PODAR | 28-03-2005 |
00535670 | PAWAN KUMAR CHOUDHARY | 28-03-2005 |
00002273 | SHAILESH SHANKARLAL VAIDYA | 28-11-2002 |
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