PORT SHIPPING CO LTDActivity: Manufacturing (Machinery & Equipments) in West Bengal.Active |
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CIN L35111WB1906PLC001667 |
ROC RoC-Kolkata |
Incorporation Date 23-05-1906 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 001667 |
Registration Date 23-05-1906 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance ACTIVE compliant |
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Last AGM Date 11-06-2019 |
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Last Balance Sheet Date 31-03-2019 |
Financials |
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Authorized Capital Rs. 100,00,000 |
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Paid Up Capital Rs. 52,83,500 |
Contact Information |
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E-Mail Address portshipping@bangurgroup.com |
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Registered Address 21 STRAND RD KOLKATA Kolkata WB 700001 IN |
TradeMarksTotal 0 marks found. |
Directors |
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| DIN | Name | Since |
| 00695640 | PUSHPA DEVI BANGUR | 28-03-2015 |
| 00582653 | JAY KUMAR SURANA | 30-03-2019 |
| AEAPM3550R | AJAY KUMAR MUNDHRA | 30-03-2019 |
| 03529155 | SHYAM SUNDAR DAMANI | 22-08-2014 |
| AAZPL2681D | OM PRAKASH LOHIA | 28-03-2015 |
| ALSPS5129D | RAJESH SHAH | 28-03-2015 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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