POONAM ROLLER FLOUR MILLS PRIVATE LIMITEDActivity: Manufacturing (Food stuffs) in Gujarat.Active |
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GST Number(s) 24AACCP9970B1ZG |
PAN No AACCP9970B |
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CIN U15311GJ2003PTC042129 |
ROC RoC-Ahmedabad |
Incorporation Date 12-03-2003 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 042129 |
Registration Date 12-03-2003 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance ACTIVE compliant |
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Last AGM Date 29-09-2018 |
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Last Balance Sheet Date 31-03-2018 |
Financials |
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Authorized Capital Rs. 200,00,000 |
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Paid Up Capital Rs. 200,00,000 |
Contact Information |
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E-Mail Address poonamrollerflourmill@gmail.com |
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Registered Address E-79,G.I.D.C MANJUSAR AT BHADRVA,TAL : SAVLI VADODARA GJ 391775 IN |
TradeMarksTotal 1 marks found. |
| PLATINUM, Class 30, Abandoned |
Some PAST Judgements / Case Laws similar to POONAM ROLLER FLOUR MILLS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 27-09-2022 05:58
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for POONAM ROLLER FLOUR MILLS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for POONAM ROLLER FLOUR MILLS PRIVATE LIMITED |
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| GUJARAT | 24AACCP9970B1ZG | |
Directors |
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| DIN | Name | Since |
| 00969697 | HARESH MOHANDAS LALWANI | 17-03-2008 |
| 00164114 | GHANSHYAM HARESH LALWANI | 17-03-2008 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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