POONAM INDUSTRIES LIMITEDActivity: Manufacturing (Textiles) in Gujarat.Active |
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CIN U17110GJ1993PLC019036 |
ROC RoC-Ahmedabad |
Incorporation Date 25-02-1993 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 019036 |
Registration Date 25-02-1993 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 600,00,000 |
Paid Up Capital Rs. 98,56,500 |
Contact Information |
E-Mail Address NA |
Registered Address LOWER GROUND FLOORASHIRVAD MARKET RING ROAD SURAT Surat GJ 000000 IN |
Some PAST Judgements / Case Laws similar to POONAM INDUSTRIES LIMITEDLast Checked Past / Closed Litigation On 17-06-2022 19:23
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10-12-2018 | Sun Pharmaceutical Industries Ltd. V/S Poonam Gupta and Others. | Supreme Court of India |
18-05-2018 | M/s Sun Pharmaceutical Industries Ltd V/S Poonam Gupta And Another. | Supreme Court of India |
12-12-2008 | Poonam Engineering Works Versus Bharatbhai Khushalbhai Patel Trading as Harikrishna Industries & Another | Intellectual Property Appellate Board |
09-09-2003 | Poonam Detergent Industries Versus Kanpur Trading Company Ltd. | High Court of Judicature at Allahabad |
27-07-2001 | Kanpur Trading Company Ltd., Kanpur Versus Poonam Detergent Industries, Katni | Registrar of Trade Marks Delhi |
Directors |
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DIN | Name | Since |
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