Some PAST Judgements / Case Laws similar to POONAM AND COMPANY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 19-06-2022 10:01
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20-04-2022 |
Poonam Kalsi Versus State of Punjab & Others |
High Court of Punjab and Haryana |
07-04-2022 |
M/s. Star Audio, Represented by its Partner B. Poonam Chand, Chennai Versus The Commercial Tax Officer, Chennai & Others |
High Court of Judicature at Madras |
17-01-2022 |
Poonam Bhadoriya Versus State of Madhya Pradesh |
High Court of Madhya Pradesh |
07-01-2022 |
Poonam Sethi Versus Sanjay Sethi |
High Court of Delhi |
29-09-2021 |
Poonam Versus Surender Kumar |
Supreme Court of India |
24-09-2021 |
Poonam Anand Versus State represented by the Superintendent of Police CBI, Anti-Corruption Branch, Chennai & Another |
High Court of Judicature at Madras |
14-09-2021 |
Poonam Pandey & Others Versus State of Madhya Pradesh & Others |
High Court of Madhya Pradesh |
06-09-2021 |
M/s. Star Audio, Represented by B. Poonam Chand, Partner, Chennai & Others Versus Commercial Tax Officer, T.Nagar (East), Assessment Circle, Chennai & Others |
High Court of Judicature at Madras |
14-06-2021 |
HDFC Standard Life Insurance Ltd. Versus Poonam Bishnoi & Others |
National Consumer Disputes Redressal Commission NCDRC |
14-06-2021 |
HDFC Standard Life Insurance Ltd. Versus Poonam Bishnoi & Others |
National Consumer Disputes Redressal Commission NCDRC |
03-06-2021 |
Dr. Poonam Sharma Versus State of M.P. |
High Court of Madhya Pradesh |
02-03-2021 |
M/s. Noble Broadcasting Corporation Private Limited, Rep. by its Chairman & Managing Director P. Varadarajan Versus M/s. Star Music Records, Rep. by its Partner, B. Poonam Chowdry |
High Court of Judicature at Madras |
10-02-2021 |
Poonam Bhargava Versus Apparel Training & Design Centre Through: Director General & Another |
High Court of Delhi |
19-01-2021 |
Dr. Poonam Malik Versus Chaudhary Charan Singh Haryana Agricultural University, Hisar (Haryana) |
High Court of Punjab and Haryana |
12-11-2020 |
Poonam Godara Versus State of Haryana & Others |
High Court of Punjab and Haryana |
03-11-2020 |
Commissioner of Customs (II) Versus Poonam Courier Pvt. Limited |
High Court of Judicature at Bombay |
08-10-2020 |
Poonam Devi & Others Versus Ajmind Singh & Others |
High Court of Madhya Pradesh |
21-05-2020 |
Poonam Dhingra & Another Versus Indian Overseas Bank & Others |
Debts Recovery Appellate Tribunal at Delhi |
06-03-2020 |
Poonam Devi & Others Versus Oriental Insurance Co. Ltd. |
Supreme Court of India |
06-03-2020 |
Poonam Devi & Others Versus Oriental Insurance Co. Ltd. |
Supreme Court of India |
03-03-2020 |
Uday Prakash Mishra Versus Poonam Mishra & Others |
High Court of Judicature at Patna |
03-03-2020 |
Uday Prakash Mishra Versus Poonam Mishra & Others |
High Court of Judicature at Patna |
08-02-2020 |
Rajesh Kumar Gupta Versus Poonam Devi |
High Court of Judicature at Allahabad |
13-01-2020 |
Branch Manager, HDFC Ergo GIC Ltd. & Dist. Bhopal & Others Versus Poonam Singh Sisodiya & Others |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
03-01-2020 |
Poonam Versus Rajiv Bariyani |
High Court of Judicature at Allahabad |
15-11-2019 |
Poonam Sudan & Another Versus Union of India & Others |
High Court of Delhi |
05-11-2019 |
Poonam Kumari & Others Versus State of Bihar |
High Court of Judicature at Patna |
29-10-2019 |
Poonam Versus Bhupender |
High Court of Punjab and Haryana |
19-08-2019 |
Poonam Mishra & Others Versus Veena Mishra & Others |
High Court of Chhattisgarh |
30-04-2019 |
Poonam Bai Versus State of Chhattisgarh |
Supreme Court of India |
30-04-2019 |
Poonam Bai Versus State of Chhattisgarh |
Supreme Court of India |
18-04-2019 |
Poonam Agarwal & Another Versus State of Maharashtra & Another |
High Court of Judicature at Bombay |
21-12-2018 |
Ramesh Chander Sharma Versus Poonam Goyal & Another |
High Court of Punjab and Haryana |
10-12-2018 |
Sun Pharmaceutical Industries Ltd. V/S Poonam Gupta and Others. |
Supreme Court of India |
20-09-2018 |
Poonam Bhardwaj Versus Ashish Abrol |
High Court of Delhi |
18-09-2018 |
Poonam Versus Pon Vidyashram Group of CBSE Schools, Represented by its Chairman |
High Court of Judicature at Madras |
16-08-2018 |
Poonam Agarwal & Others Versus Pooja Construction Company Limited & Others |
High Court of Judicature at Calcutta |
14-08-2018 |
Poonam (Now Deceased) through Lrs Versus Pradeep Tyagi |
High Court of Delhi |
09-08-2018 |
Poonam Bhalla, Faridabad Versus Assistant Commissioner of Income Tax Sector 15, Circle-II |
Income Tax Appellate Tribunal Delhi |
01-08-2018 |
Poonam Dobriyal Versus ONGC & Others |
High Court of Uttarakhand |
19-07-2018 |
Shree Finance, Rep. by its Proprietor, Poonam Chnad, Rep. by its Power agent Mukesh Versus S.M. Haneefa |
High Court of Judicature at Madras |
10-07-2018 |
Poonam Manharlal Bhagat Versus Dineshbhai Bhuraji Mali |
High Court of Gujarat At Ahmedabad |
31-05-2018 |
Poonam Rani & Others Versus Union of India through its Secretary, Ministry of Labour & Employment, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
30-05-2018 |
Poonam Sharma & Others Versus Union of India & Others |
High Court of Delhi |
25-05-2018 |
Poonam Sanwal Versus Unitech Limited |
National Consumer Disputes Redressal Commission NCDRC |
18-05-2018 |
M/s Sun Pharmaceutical Industries Ltd V/S Poonam Gupta And Another. |
Supreme Court of India |
02-05-2018 |
Poonam Versus Ravinder Singh & Others |
High Court of Punjab and Haryana |
31-01-2018 |
Poonam Roofing Products Pvt. Ltd V/S Commissioner of Central Excise, Pune-III |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
30-01-2018 |
Poonam Khanna Versus State & Others |
High Court of Delhi |
18-01-2018 |
Nirmal Devi Versus Poonam & Others |
High Court of Delhi |
16-01-2018 |
Poonam Gupta Versus Ranbaxy Laboratories Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
20-12-2017 |
Satish Kumar Versus Poonam |
High Court of Uttarakhand |
20-12-2017 |
Satish Kumar Versus Poonam |
High Court of Uttarakhand |
12-12-2017 |
Poonam Arora Versus New India Assurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
04-12-2017 |
Poonam Bassi V/S Sudhakar Bassi and Others. |
High Court of Punjab and Haryana |
04-12-2017 |
Poonam Bassi Versus Sudhakar Bassi & Another |
High Court of Punjab and Haryana |
17-11-2017 |
Poonam Singh and Others V/S Corporation Bank and Others. |
Debt Recovery Appellate Tribunal At Delhi |
17-11-2017 |
Poonam Singh & Another Vesus Corporation Bank & Another |
Debts Recovery Appellate Tribunal at Delhi |
06-10-2017 |
Poonam Chandan Yadav Versus Union of India & Others |
Supreme Court of India |
02-06-2017 |
State of Punjab & Another Versus Poonam Malik & Others |
High Court of Punjab and Haryana |
02-06-2017 |
New India Assurance Company Ltd Versus Poonam Gupta & Others |
High Court of Uttarakhand |
13-04-2017 |
Poonam Jaidev Shroff Versus The State of Maharashtra |
High Court of Judicature at Bombay |
12-04-2017 |
Poonam Vijaykumar Sedani Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
14-03-2017 |
Poonam Rani Versus State Of Punjab |
High Court of Punjab and Haryana |
14-03-2017 |
Poonam Rani Versus State Of Punjab |
High Court of Punjab and Haryana |
06-03-2017 |
Dr. Poonam Aggarwal Versus M/s. Gujral Associates & Another |
National Consumer Disputes Redressal Commission NCDRC |
10-02-2017 |
Poonam Versus The Returning Officer & Others |
In the High Court of Bombay at Aurangabad |
10-02-2017 |
State Bank of India V/S Poonam Bright Steel Co. and Others. |
Debts Recovery Tribunal Kolkata |
09-02-2017 |
Sanjay Kumar Versus Poonam Priya |
High Court of Jharkhand |
09-02-2017 |
Poonam Joshi Versus Smt Archana Joshi |
High Court of Rajasthan Jaipur Bench |
01-02-2017 |
Poonam Perfect and Others V/S Commissioner of Central Excise |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
12-01-2017 |
Kamla Versus Poonam |
High Court of Punjab and Haryana |
22-11-2016 |
Poonam Manish Lath Versus Manish Kashiprasad Lath |
High Court of Judicature at Bombay |
11-11-2016 |
Poonam Versus Election Tribunal/Spl. Judge/A.D.J. |
High Court of Judicature at Allahabad |
03-11-2016 |
Poonam Versus Guru Gobind Singh Indraprastha University & Another |
High Court of Delhi |
16-09-2016 |
Poonam Sharma Versus Union of India, Through Secretary, Ministry of Human Resources Development, A-28, Kailash Colony, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
16-08-2016 |
Dr. Ritu Parbhakar wife of Sh. Sandeep Parbhakar C/o Parbharkar Hospital, Situated Versus Poonam Miglani wife of Sh. Vinod Miglani, resident & Another |
Haryana State Consumer Disputes Redressal Commission Panchkula |
25-07-2016 |
Surendra Bhagat Versus Poonam Bhagat & Others |
High Court of Uttarakhand |
18-07-2016 |
Reliance General Insurance Company Limited Versus Poonam & Others |
High Court of Punjab and Haryana |
21-06-2016 |
Samir Prabhakar Agale Versus Poonam Samir Agale & Others |
High Court of Judicature at Bombay |
28-05-2016 |
Poonam Versus State of Punjab & Another |
High Court of Punjab and Haryana |
06-05-2016 |
Shri Santosh Kumar Mishra Versus Shrimati Poonam Mishra & Another |
High Court of Gauhati |
03-05-2016 |
Delhi Development Authority Versus Poonam Bhatia & Others |
Supreme Court of India |
16-03-2016 |
New India Assurance Co. Ltd. & Others Versus Poonam Shahi & Others |
National Consumer Disputes Redressal Commission NCDRC |
08-03-2016 |
Ranjeet Singh Senger Versus Poonam Senger |
High Court of Madhya Pradesh Bench at Gwailor |
21-01-2016 |
Poonam Versus Naveen |
High Court of Punjab and Haryana |
04-01-2016 |
Poonam Versus Union of India & Others |
Central Administrative Tribunal Chandigarh Bench |
16-12-2015 |
Poonam Chand Versus Shankar Lal & Another
|
High Court of Rajasthan |
08-12-2015 |
Government of NCT of Delhi Thr Secretary Versus Poonam Gupta & Others |
High Court of Delhi |
03-12-2015 |
Poonam Jaiswal (Excise) Versus State of U.P. Thru. Prin. Secy. Excise Deptt |
High Court Of Judicature At Allahabad Lucknow Bench |
03-11-2015 |
Dr. Kishori Kadam Versus Poonam Suhas Mali & Others |
National Consumer Disputes Redressal Commission NCDRC |
29-10-2015 |
Poonam Versus State of U.P. & Others |
Supreme Court of India |
17-09-2015 |
Poonam Versus State of Uttar Pradesh & Others |
High Court of Judicature at Allahabad |
16-09-2015 |
Poonam Shukla Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
15-09-2015 |
Poonam Sudan & Another Versus Union of India, Through The Secretary, Ministry of Youth Affairs & Sports, Govt. of India, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
04-09-2015 |
Poonam Tomar & Others Versus The Commissioner of Police, New Delhi & Another |
Central Administrative Tribunal Principal Bench New Delhi |
29-07-2015 |
M/s. Poonam Spark (P) Ltd. Versus Commissioner of Central Excise, New Delhi |
Supreme Court of India |
27-07-2015 |
Poonam Sharma Versus State of Uttar Pradesh & Others |
High Court of Judicature at Allahabad |
02-07-2015 |
Punjab National Bank & Another Versus Poonam Maheshwari |
National Consumer Disputes Redressal Commission NCDRC |
01-06-2015 |
Poonam Chopra & Others Versus Punjab National Bank & Others |
Debts Recovery Appellate Tribunal at Delhi |