POOJA PRODUCTS PRIVATE LIMITEDActivity: Manufacturing (Paper & Paper products, Publishing, printing and reproduction of recorded media) in Gujarat.Active |
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GST Number(s) 5 Available. Click Here. |
PAN No AAGCP6462Q |
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CIN U21020GJ2012PTC070667 |
ROC RoC-Ahmedabad |
Incorporation Date 11-06-2012 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 070667 |
Registration Date 11-06-2012 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 400,00,000 |
Paid Up Capital Rs. 400,00,000 |
Contact Information |
E-Mail Address poojapaper@yahoo.co.in |
Registered Address 15,SWASTIK AVENUE, 55, SWASTIK SOCIETY, OPP: OMKAR HOUSE, NR.SWASTIK CHAR RASTA, NAVRANGPURA AHMEDABAD GJ 380009 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to POOJA PRODUCTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 03-07-2022 10:22
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26-08-2021 | A.D. Padmasingh Isaac & Another Versus M/s. Pooja Food Products, Dollygunj | High Court of Judicature at Madras |
04-03-2020 | Pooja Goplani Versus Simran Food Products & Others | Debts Recovery Appellate Tribunal at Allahabad |
GST Number(s) for POOJA PRODUCTS PRIVATE LIMITED |
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DADRA AND NAGAR HAVELI | 26AAGCP6462Q3ZM | |
PUDUCHERRY | 34AAOCS0715R1ZU | |
HARYANA | 06AADCJ5206B1Z6 | |
TAMIL NADU | 33AAACY5325K1ZA | |
TAMIL NADU | 33AAGCB8989G1Z8 |
Directors |
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DIN | Name | Since |
06827520 | SAGAR DHIRAJ SHAH | 01-06-2014 |
00330170 | NITINCHANDRA SAVAILAL SHAH | 11-06-2012 |
06827523 | HARSH NITINBHAI SHAH | 01-06-2014 |
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