PIRAMAL AND COMPANY LIMITED

Activity: Others in Maharashtra.
Under Liquidation
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999MH1953PLC009196 		ROC
RoC-Mumbai 		Incorporation Date
29-12-1953
Class
Public 		Category
Company Limited by Guarantee 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
009196 		Registration Date
29-12-1953 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
MH IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to PIRAMAL AND COMPANY LIMITED

Last Checked Past / Closed Litigation On 17-05-2022 03:12
04-10-2021 Dr. Swati Ajay Piramal Versus State of Tamil Nadu, At the instance of Drug Inspector, Chennai High Court of Judicature at Madras
30-07-2021 Piramal Enterprises Limited Versus Additional/joint/Deputy/Assistant Commissioner of Income-tax/Income-tax Officer & Others High Court of Judicature at Bombay
27-01-2021 ITO-21(2)(2), Piramal Chambers, Mumbai Versus MTNL Mumbai Employees Cooperative Credit Society Limited, Mumbai Income Tax Appellate Tribunal Mumbai
11-01-2021 Piramal Pharma Limited Versus Telangana State Pollution Control Board National Green Tribunal Southern Zone Chennai
12-12-2019 M/s. Sarabhai Piramal Pharmaceuticals Ltd. Versus V. Anthony High Court of Madhya Pradesh
27-09-2019 The Management of Piramal Enterprises Ltd., Chennai Versus Assistant Commissioner of Labour, (Controlling Authority for the Payment of Gratuity Act), Chennai & Another High Court of Judicature at Madras
04-09-2019 Piramal Investment Opportunities Fund, through its trustees Vistra ITCL India Limited Versus Assistant Commissioner of Income Tax-21(2) & Others High Court of Judicature at Bombay
19-08-2019 Pr. Commissioner of Income Tax-7, Mumbai V/S Piramal Enterprises Ltd High Court of Judicature at Bombay
30-07-2019 Zenith Drugs & Allied Agencies Pvt. Ltd. Represented By Its Managing Director, Shri Uday Krishna Paul Versus M/s. Nicholas Piramal India Ltd. Supreme Court of India
30-07-2019 Zenith Drugs & Allied Agencies Pvt. Ltd. Represented By Its Managing Director, Shri Uday Krishna Paul Versus M/s. Nicholas Piramal India Ltd. Supreme Court of India
26-03-2019 The Director of Income Tax (Exemptions) Piramal Chambers & Another Versus Tata Institute of Social Science High Court of Judicature at Bombay
26-04-2018 Nicholas Piramal (I) Ltd V/S CCE, Raigad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
22-03-2018 The Management, Nicholas Piramal India Ltd., Chennai Versus The Presiding Officer, 1st Additional Labour Court, Chennai & Another High Court of Judicature at Madras
09-11-2017 Dahisar Sports Foundation Versus ITO (Exemptions)-(1), Piramal Chambers Income Tax Appellate Tribunal Mumbai
09-11-2017 Dahisar Sports Foundation Versus ITO (Exemptions)-(1), Piramal Chambers Income Tax Appellate Tribunal Mumbai
31-05-2017 Nicholas Piramal India Ltd V/S CCE, Indore Customs Excise Service Tax Appellate Tribunal New Delhi
30-03-2017 Piramal Enterprises Ltd V/S Commissioner of Central Excise, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
16-03-2017 Nicholas Piramal (India) Ltd V/S Commr. of C. Excise, Raigad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
08-03-2017 Income Tax Officer (Exemp.) Ward-2(4), Piramal Chambers Lal Baug, Parel, Mumbai Versus Chembur Gymkhana Income Tax Appellate Tribunal Mumbai
17-02-2017 Dy. Director of Income Tax, (E) (1) Room No. 04, Piramal Chambers Versus M.C. Natha Bhatia High School Trust 405-406, Mumbai Income Tax Appellate Tribunal Mumbai
15-02-2017 Piramal Enterprises Ltd V/S Deputy Commissioner of Income Tax Circle 7(3)(2) and Others High Court of Judicature at Bombay
16-12-2016 Urvi A. Piramal & Others Versus State of Maharashtra & Another In the High Court of Bombay at Nagpur
29-06-2016 T. Kannan & Another Versus Piramal Diagnostics Services Private Limited now known as SRL Diagnostics Private Ltd. & Another High Court of Judicature at Madras
11-12-2015 Management Committee, Piramal Higher Secondary School, Bagad Versus The Presiding Officer, Jaipur & Another High Court of Rajasthan Jaipur Bench
31-08-2015 Official Liquidator of Piramal Financial Services Ltd. Versus Diljit Builders & Associates P. Ltd. & Others High Court of Gujarat At Ahmedabad
30-04-2015 Nicholas Piramal India Ltd. Versus Harisingh Supreme Court of India
23-12-2014 Piramal Enterprises Ltd V/S S.R. Singh High Court of Judicature at Bombay
25-08-2014 Director of Income Tax-(Exemption) Versus The Ajay G. Piramal Foundation High Court of Delhi
13-12-2013 Sukdev Mustafi & Another Versus Piramal Healthcare Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
13-06-2012 Nicholas Piramal India Ltd. Versus Commissioner of Central Excise, Raigad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
12-03-2012 M/s. Piramal Healthcare Ltd. Versus Commissioner of Central Excise, Raigad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
03-11-2011 Nicholas Piramal India Private Limited, rep. by its Deputy General Manager (Finance) K. Kannan Versus The Inspector General of Registration, Santhome, Chennai & Others High Court of Judicature at Madras
03-03-2011 Piramal Glass Limited (formerly known as Gujarat Glass Limited) Versus The Union of India & Others High Court of Judicature at Bombay
29-11-2010 M/s. Nicholas Piramal India Ltd. Versus Commnr. of Central Excise, Mumbai Supreme Court of India
26-08-2010 Piramal Healthcare Limited Versus Diasorin S.P.A High Court of Delhi
25-09-2008 Nicholas Piramal India Limited & Others Versus Nicholas Employees Union High Court of Judicature at Bombay
18-07-2008 Fdc Limited. Versus Ajay G. Piramal & Others High Court of Delhi
03-07-2008 Nicholas Piramal India Limited & Another Versus Nicholas Employees Union, 48. ) Chanchal Smruti, Katrak Road, ) Wadala, Mumbai & Others High Court of Judicature at Bombay
15-01-2008 The Commissioner of Income Tax-I, Qureshi Mansion, Gokhale Road, Thane Versus M/s. Nicholas Piramal India Ltd.Vitamins and Fine Chemicals Division, Mumbai Agra Road, Balkum, Thane High Court of Judicature at Bombay
26-03-2007 Nicholas Piramal India Ltd. Versus Zenith Drugs and Allied Agencies (P.) Ltd. High Court of Gauhati
10-10-2006 M/S Nicholas Piramal India Ltd Versus B.N. Chadha (Deceased) Through Lrs & Others High Court of Delhi
05-04-2005 Union of India Versus Nicholas Piramal India Ltd. High Court of Madhya Pradesh
02-07-2004 O.L. of Piramal Financial Services Ltd Versus Dena Bank High Court of Gujarat At Ahmedabad
06-05-2004 Nicholas Piramal India Ltd. High Court of Judicature at Bombay
06-05-2004 In the matter of Scheme of Amalgamation of Canere Actives & Fine Chemicals Private Limited with Nicholas Piramal India Limited under sections 391 to 394 of the Companies Act, 1956. High Court of Judicature at Bombay
03-05-2004 IN RE VERSUS IN THE MATTER OF SCHEME OF AMALGAMATION OF CANERE ACTIVES AND FINE CHEMICALS PRIVATE LIMITED WITH NICHOLAS PIRAMAL INDIA LIMITED UNDER SECTIONS 391 TO 394 OF THE COMPANIES ACT, 1956. CANERE ACTIVES AND FINE CHEMICALS PVT. LTD. High Court of Judicature at Bombay
27-04-2004 In the matter of Petition of Sanction the Scheme of Amalgamation for merger of Sarabhai Piramal Pharmaceuticals Pvt. Ltd. With Nicholas Piramal India Ltd. under Section 391 to 394 of the Companies Act, 1956 High Court of Judicature at Bombay
04-12-2003 Nicholas Piramal (India) Ltd Versus High Court of Judicature at Bombay
01-11-2002 NICHOLAS PIRAMAL INDIA LTD. VERSUS CULTOR FOOD SCIENCE INC. High Court of Andhra Pradesh
12-12-2001 CULTOR FOOD SCIENCEINC, NEW YORK VERSUS NICHOLAS PIRAMAL INDIA LIMITED, MUMBAI High Court of Andhra Pradesh
18-07-2001 PIRAMAL SPINNING AND WEAVING MILLS LTD , MUMBAI VERSUS RASHTRIYA MILL MAZDOOR SANGH, MUMBAI High Court of Judicature at Bombay
20-10-2000 Reserve Bank of India Versus Piramal Financial Services Limited. High Court of Gujarat At Ahmedabad
18-11-1987 Piramal Spg.and Wvg.Mills Ltd. Versus Union of India High Court of Judicature at Bombay
18-06-1987 Union of India Versus Piramal Spinning and Weaving Mills Ltd. High Court of Judicature at Bombay
20-12-1985 Piramal Sons Private Limited v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Bombay Bench
07-10-1981 Piramal Spg and Wvg. Mills Ltd. Versus Union of India High Court of Judicature at Bombay
21-06-1979 Piramal Spinning and Weaving Mills Ltd. Versus State of Maharastra High Court of Judicature at Bombay
24-08-1973 Piramal Banwarilal Versus Union of India High Court of Judicature at Calcutta
23-03-1933 Chaturbhuj Piramal Versus Chunilal Oomkarmal Privy Council
23-02-1933 Chaturbhuj Piramal Versus Chunilal Oomkarmal High Court of Judicature at Bombay
28-09-1931 Chunilal Omkarmal Versus Chaturbhuj Piramal High Court of Judicature at Bombay



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