PIONEER PROJECTS LIMITEDActivity: Trading in Uttar Pradesh.Active |
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GST Number(s) 09AABCP1920C1ZX |
PAN No AABCP1920C |
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CIN U52334UP1983PLC008063 |
ROC RoC-Kanpur |
Incorporation Date 27-04-1983 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 008063 |
Registration Date 27-04-1983 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 300,00,000 |
Paid Up Capital Rs. 154,30,800 |
Contact Information |
E-Mail Address pioneerprojects22134@gmail.com |
Registered Address 22/134 SHRI DWARIKA DHISH ROAD KANPUR Kanpur UP 208001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PIONEER PROJECTS LIMITEDLast Checked Past / Closed Litigation On 28-02-2023 21:44
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for PIONEER PROJECTS LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for PIONEER PROJECTS LIMITED |
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UTTAR PRADESH | 09AABCP1920C1ZX |
Directors |
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DIN | Name | Since |
00134884 | ANIL KUMAR AGRAWAL | 02-03-2017 |
01244263 | VISHNU KUMAR AWASTHI | 20-08-2010 |
00159563 | ATUL BAGLA | 26-10-2012 |
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