PIONEER CO PVT LTD

Activity: Finance in Chhattisgarh.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U65921CT1964PTC000994 		ROC
RoC-Chhattisgarh 		Incorporation Date
07-12-1964
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
000994 		Registration Date
07-12-1964 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 25,000



Contact Information
E-Mail Address
NA
Registered Address
AGARWAL BHAWAN, GAURI SHANKARMANDIR ROAD, RAIGARH . CT 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to PIONEER CO PVT LTD

Last Checked Past / Closed Litigation On 14-06-2022 09:12
31-01-2022 Prabir Chatterjee, Kolkatta Versus Coimbatore Pioneer Fertilizers Ltd., Rep. by its Executive Director, S. Velumani, Coimbatore High Court of Judicature at Madras
01-11-2021 Manoj Kawatra & Another Versus Pioneer Urban Land & Infrastructure Ltd. National Consumer Disputes Redressal Commission NCDRC
25-03-2021 Mahavir Prashad Jain Versus M/s. Pioneer Urban Land And Infrastructure Ltd., New Delhi National Consumer Disputes Redressal Commission NCDRC
12-10-2020 Pioneer Packaging Versus City Union Bank Limited Debts Recovery Tribunal Chennai
04-08-2020 M/s. Pioneer Power Ltd, Rep. by its Chief General Manager, Therkukattur Village, Ramanathapuram Versus Union of India, Rep. by its Secretary Ministry of Petroleum & Natural Gas, New Delhi & Others Before the Madurai Bench of Madras High Court
17-06-2020 Ashish Aggarwal Versus Pioneer Urban Land & Infrastructure Limited, New Delhi National Consumer Disputes Redressal Commission NCDRC
16-10-2019 Rohit Kumar Sahu & Another Versus M/s. Pioneer Urban Land & Infrastructure Ltd. National Consumer Disputes Redressal Commission NCDRC
15-10-2019 M/s. Pioneer Agro Industry, Tirupur Versus Commissioner of Commercial Taxes, Chepauk & Another High Court of Judicature at Madras
18-09-2019 Pioneer Publicity Corporation Private Limited Versus The Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
09-08-2019 Pioneer Urban Land and Infrastructure Limited and Others V/S Union of India (UOI) and Others. Supreme Court of India
24-07-2019 Rajvir Singh Rana & Another Versus Pioneer Urban Land & Infrastructure Ltd. National Consumer Disputes Redressal Commission NCDRC
10-04-2019 The Superintendent Regulated Market Committee Panruti Versus Pioneer Cashews Enterprises Rep. by its Proprietor Sivasubramanian & Another High Court of Judicature at Madras
02-04-2019 Pioneer Urban Land & Infrastructure Ltd V/S Govindan Raghavan and Others. Supreme Court of India
02-04-2019 Pioneer Urban Land & Infrastructure Limited Versus Govindan Raghavan Supreme Court of India
19-03-2019 Vis-Ram Financial Services Pvt. Ltd Versus Pioneer Distilleries Ltd & Others National Company Law Appellate Tribunal
21-02-2019 Pioneer Distilleries Limited, Rep. by its Authorized Signatory, Hyderabad Versus Hindustan Petroleum Corporation Ltd. & Another High Court of Judicature at Madras
01-01-2019 Commr. of Central Excise , Customs & ST, Rourkela Versus M/s. Pioneer Industries Ltd. Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata
23-10-2018 Govindan Raghavan Versus Pioneer Urban Land & Infrastructure Ltd. National Consumer Disputes Redressal Commission NCDRC
14-09-2018 Dy. Commissioner of Income Tax Versus Pioneer Genco Limited, Hyderabad Income Tax Appellate Tribunal Hyderabad
17-08-2018 Dy. Commissioner of Income Tax Versus Pioneer Power Corporation Income Tax Appellate Tribunal Hyderabad
06-08-2018 Pioneer (Customs Broker) Versus Commissioner of Customs, (General) Nhava Sheva ? I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
11-05-2018 Pioneer Hi Bred Private Limited V/S CCT, CE & ST, Medchal GST Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
25-01-2018 Pioneer Engg. Industries V/S CCE, Indore Customs Excise Service Tax Appellate Tribunal New Delhi
21-09-2017 Pioneer Industries and Trading Corporation, Represented by its Partner Ramesh Kumar, Madurai Versus The Sub-Registrar, Sub-Registrar Office, Tuticorin Before the Madurai Bench of Madras High Court
17-08-2017 Apollo Tyres Ltd. Versus Pioneer Trading Corporation High Court of Delhi
14-07-2017 Pioneer Publicity Corporation Pvt. Ltd. Versus Hooghly River Bridge Commissioners & Another High Court of Judicature at Calcutta
25-01-2017 M/s.Swapnil Apartments Owners Association Versus M/s.Pioneer Infrastructures Co.(P) Ltd. Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
24-10-2016 Northern Railway Versus M/s. Pioneer Publicity Corp. Pvt. Ltd. Supreme Court of India
26-07-2016 Tamil Nadu Water Supply & Drainage Board (TWAD), Chennai Versus The Pioneer Engineering Syndicate, Hyderabad High Court of Judicature at Madras
29-04-2015 M/s. Pioneer Building Syndicate Pvt. Ltd., Rep. by its Director Sarath Kakumanu & Others Versus Suresh Bafna, Prop. M/s.Mansi Mercantile Company High Court of Judicature at Madras
15-04-2015 M/s. Pioneer Trading Versus State of Karnataka Rep by the Principal Secretary Finance Department Government of Karnataka High Court of Karnataka
29-10-2014 P.K. Balachandran, Director, M/s. Pioneer Feeds & Poultry Products Private Limited, Administrative Office, Coimbatore & Others Versus State Rep. By its Inspector of Police, Central Crime Branch, Coimbatore & Others High Court of Judicature at Madras
04-08-2014 M/s. Associated Road Carrier Ltd. Versus M/s. Pioneer Products Ltd. National Consumer Disputes Redressal Commission NCDRC
16-07-2014 Mohd/Shakeel Ahmed & Another Versus M/s.Pioneer Overseas Corporation of India High Court of Andhra Pradesh
02-07-2014 Bajaj Allianz General Insurance Co. Limited Versus M/s. Pioneer Electronics & Others Punjab State Consumer Disputes Redressal Commission Chandigarh
12-03-2014 Pioneer Foods (PTY) Limited Versus Bothaville Milling (PTY) Limited Supreme Court of Appeal of South Africa
28-02-2014 M/s. Pioneer Alloy Castings Ltd., (in Liqn.), rep. By the Official Liquidator & Others Versus The Assistant General Manager, State Bank of India, Settipalli Branch & Others High Court of Andhra Pradesh
18-12-2013 L. Nagaraju Versus Syndicate Bank, rep.by the General Manager, Syndicate Bank Zonal Office, Pioneer House, Somajiguda, Hyderabad & Others High Court of Andhra Pradesh
05-12-2013 A. Panchapakesan & Others Versus Pioneer Aero Travels (Madras) Pvt. Ltd. Rep. by P. Murugesh National Consumer Disputes Redressal Commission NCDRC
05-12-2013 A. Panchapakesan & Others Versus Pioneer Aero Travels (Madras) Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
25-09-2013 Mecon Limited Versus Pioneer Fabricators Ltd. High Court of Delhi
23-09-2013 M/s. Janachaitanya Housings, Pioneer House Versus Smt. DVC Padma & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
01-08-2013 The Pioneer Urban Cooperative Bank Ltd., Through Its Chairman Versus Ishwar Nath Kapoor & Another High Court Of Judicature At Allahabad Lucknow Bench
01-07-2013 Pioneer Products Versus Alberto Culver International Inc. High Court of Delhi
29-11-2012 The Trustees For The Time Being Of The Childrens Resource Centre Trust & Others Versus Pioneer Food (Pty) Ltd. Supreme Court of Appeal of South Africa
29-11-2012 Imraahn Ismail Mukaddam & Others Versus Pioneer Food (Pty) Ltd. & Others Supreme Court of Appeal of South Africa
12-10-2012 M/s. Saagrr Infra Limited rep by its Director Versus Pioneer Tools & Hardware rep by its Partner, Mustufa M. Lohani High Court of Judicature at Madras
31-08-2012 V. Jyothi Versus M/s. Pioneer Builders High Court of Andhra Pradesh
15-05-2012 Mecon Ltd. Versus Pioneer Fabricators P. Ltd. High Court of Delhi
30-03-2012 M/s. Shriram Transport Finance Company Limited Formerly known as Pioneer Overseas Finance Ltd. Versus M/s. Raju Naidu Ginning & Oil Mills Rep. by its Partner R. Bala Sundaram & Others High Court of Judicature at Madras
16-03-2012 Management Pioneer Processing (A Division of Chandra Textiles Ltd.) rep.by its Director Versus The Presiding Officer Labour Court Salem & Another High Court of Judicature at Madras
09-02-2012 Shri Maqbool Alam Ansari Versus M.S.K. Mapara Proprietor-M/S Pioneer Builders National Consumer Disputes Redressal Commission NCDRC
06-01-2012 Pioneer Bakeries (P) Limited Versus New Hope Food Industries Pvt. Ltd. Intellectual Property Appellate Board
29-11-2011 Fawu OBO Mbatha & 11 Others Versus Pioneer Foods (Pty) Ltd T/A Sasko Milling & Baking & Others Supreme Court of Appeal of South Africa
23-11-2011 M/s. Pioneer Castings & Another Versus Employees State Insurance Corporation & Another High Court of Andhra Pradesh
23-11-2011 M/s. Pioneer Castings & Another Versus Employees State Insurance Corporation & Another High Court of Andhra Pradesh
15-07-2011 Pioneer Construction Versus State of West Bengal & Others High Court of Judicature at Calcutta
16-05-2011 Pioneer Aero Travels (Madras) Private Ltd., Rep. by P. Murugan Versus A. Panchapakesan & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
10-03-2011 Commissioner of Central Excise, Puducherry Versus Pioneer Jellice India Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
21-02-2011 Pioneer Earthmovers And Equipment Versus Telco Construction And Equipment & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
08-02-2011 The Coimbatore Pioneer Mills Unit-II, Tholizhalar Sangam, Rep. by its Secretary P. Nagaraj Versus The Secretary, Department of Commerce and Industry, New Delhi & Others High Court of Judicature at Madras
01-02-2011 Pioneer Spinners Versus Commissioner of Central Excise, Madurai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
23-12-2010 Sumeet Aggarwal Versus Pioneer Honda & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
25-10-2010 M/S. Pioneer Profin Limited Versus Residency Greens Residents Welfare Association High Court of Punjab and Haryana
06-10-2010 M/s. Pioneer Tubewell Industries (P) Ltd. Versus State of West Bengal High Court of Judicature at Calcutta
04-10-2010 M/s. Pioneer Spinners Represented by its General Manager Versus The Regional Labour Commissioner Central Ministry of Labour and Employment Sasthri Bhavan Chennai & Others Before the Madurai Bench of Madras High Court
27-08-2010 Alberto Culver Co. Versus Pioneer Products Ba High Court of Delhi
09-06-2010 N. Krishnaswamy Versus M/s. Pioneer Engineering Corporation, represented by its Managing Partner, K. Subbiah & Another High Court of Judicature at Madras
11-05-2010 Pioneer Co-Operative Market Ltd. Versus Mustt. Mehrun Nessa High Court of Assam
06-04-2010 Vanukuri Usha Kiran Reddy Versus Pioneer Teleservices, Franchisee of Tata Tele Services Limited, Guntur Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
18-03-2010 CCE, Jallandhar Versus M/s. Pioneer Agro Industries Ltd., Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
05-03-2010 Pioneer Pest Control Versus Rajbir Singh & Another High Court of Delhi
17-12-2009 M/s. Pioneer Drip Systems Pvt. Ltd. & Another Versus M/s. Jain Irrigation Systems Ltd. In the High Court of Bombay at Aurangabad
17-11-2009 The State of Tamil Nadu Represented by Deputy Commissioner (CT), Coimbatore Versus Tvl. The Coimbatore Pioneer Rolling Mills Coimbatore & Another High Court of Judicature at Madras
11-09-2009 Pioneer Nuts And Bolts Pvt. Ltd. Versus Goodwill Enterprises High Court of Delhi
24-07-2009 Coimbatore Pioneer Fertilizers Ltd. Rep. by its Manager Versus Agricultural Officer, Rep. by K. Rajendran High Court of Judicature at Madras
10-07-2009 ADV Consultant rep. by PS. Venkatesh, Chennai Versus Pioneer Equity Trade (India) Pvt. Ltd., rep. by its Managing Director & Another High Court of Judicature at Madras
08-07-2009 Pioneer Motors (Kannur) Pvt. Ltd. Versus Winspot Tailors & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
09-04-2009 Pioneer Bakeries (P) Ltd., Versus New Hope Food Industries Pvt. Ltd., Intellectual Property Appellate Board
04-02-2009 The Superintending Engineer, T.G.P. Circle, Cuddapah, & Another Versus M/s. Pioneer Builders, rep., by its Partner Sri B. Radhakrishna Reddy, Hyderabad High Court of Andhra Pradesh
13-01-2009 Pioneer Publicity Corp. Versus Bharat Marketing High Court of Delhi
11-12-2008 Pioneer Embroideries Ltd. Versus Prithvi Singh & Others High Court of Judicature at Bombay
30-10-2008 Pioneer Insurance Company Ltd Versus White Heron Motor Lodge Ltd Court of Appeal of New Zealand
11-09-2008 M/s Pioneer Sports Works (P) Ltd., Versus The Presiding Officer, Labour Court, Jalandhar & Others High Court of Punjab and Haryana
01-08-2008 M/s. Siddaganga Oil Extractions Private Limited, Tumkur Versus M/s. Pioneer Feeds and Poultry Products Private Limited, Pongalur & Others High Court of Karnataka
25-07-2008 Coimbatore Pioneer Fertilizers Ltd. Muthugoundanpudur Post Via Sulur, Coimbatore by its Managing Director Versus The Union of India, Rep. by Secretary to Government Ministry of Chemicals and Fertilizers Department of Fertilizers New Delhi & Others High Court of Judicature at Madras
16-06-2008 Tamilnadu Water Supply and Drainage Board (TWAD), rep. by its Managing Director Sri. K. Dheenabandhu Versus Pioneer Engineering Syndicate, Engineers and Contractors High Court of Judicature at Madras
25-04-2008 Pioneer Nuts And Bolts Pvt. Ltd. Versus Goodwill Enterprises High Court of Delhi
12-03-2008 CCE, Coimbatore Versus M/s. Coimbatore PM Pioneer Mills & Others Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
11-03-2008 President/Secretary Pioneer Education Trust and Others Versus Janardan Mitharam Jangale High Court of Judicature at Bombay
16-01-2008 M/s. Malabar and Pioneer Hosiery Private Ltd. Versus Commissioner of Income Tax High Court of Kerala
02-01-2008 M/s. Pioneer Press Pvt. Ltd., Versus CCE (ST), Tirunelveli Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
20-12-2007 New Hope Food Industries (P) Limited rep.by its Managing Director Mr. A. Raja Chinnasadayampalaym Moolapalayam Versus Pioneer Bakeries (P) Limited 52, Chettipalayam Cross Poondurai Road Erode-638 002 & Another High Court of Judicature at Madras
21-11-2007 Commissioner of Income Tax Tamil Nadu-III, Madras Versus M/s. Pioneer Asia Packing (P) Limited High Court of Judicature at Madras
07-11-2007 Vineet Khurana Versus Pioneer Toyota & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
01-08-2007 M/s. Pioneer Agro Industry Versus The Commercial Tax Officer Avinashi High Court of Judicature at Madras
07-03-2007 A. Arumugam Versus Pioneer Bakeries (P.) Ltd Company Law Board Southern Region Bench Chennai
26-02-2007 Commissioner of Income Tax Coimbatore-III Versus M/s. Pioneer Breeding Farms Pongalur, Coimbatore District High Court of Judicature at Madras
12-02-2007 N. Prabu Raj & Others Versus M/s.Pioneer Software Park Pvt. Ltd., rep. By its Director & Others High Court of Judicature at Madras
16-01-2007 Subash Jain, New Delhi & Others Versus Pioneer Shopping Complex Private Ltd., Cochin & Others High Court of Kerala



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