PINNACLE (INDIA) PRIVATE LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U24231DL1999PTC099901 		ROC
RoC-Delhi 		Incorporation Date
21-05-1999
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
099901 		Registration Date
21-05-1999 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2010
Last Balance Sheet Date
31-03-2010



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
agrawalbrajesh@indiatimes.com
Registered Address
112, MAVILLA APARTMENTS 7, MAYUR VIHAR PHASE I NEW DELHI East Delhi DL 110091 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to PINNACLE (INDIA) PRIVATE LIMITED

Last Checked Past / Closed Litigation On 19-11-2022 06:27
11-07-2022 Pinnacle Life Science Pvt. Ltd. Versus Union of India Notice to be served through Ministry of Finance, Department of Revenue & Others High Court of Judicature at Bombay
13-04-2022 Pinnacle Vehicles & Services Private Limited, Thrissur & Others Versus Union of India, Represented by Its Secretary, Department of Financial Services, Ministry of Finance, New Delhi & Others High Court of Kerala
11-08-2021 Pinnacle Vastunirman Private Limited Versus The Union of India Through The Secretary, Department of Revenue Ministry of Finance Government of India & Others High Court of Judicature at Bombay
03-03-2020 Pinnacle Vastuniraman Pvt. Ltd. Versus Sanjay Vilas Valke & Another National Consumer Disputes Redressal Commission NCDRC
22-03-2019 M/s. Pinnacle Impex, Rep. by its Partner Gokul, Erode & Others Versus S. Senthil Rajan High Court of Judicature at Madras
12-03-2019 Pinnacle Institute of Engineering & Management(PIEM) Versus Pinak Pani Ghosh & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
08-11-2017 IDBI Bank Ltd V/S Pinnacle Hitech Trade Pvt. Ltd. and Others. Debts Recovery Tribunal Aurangabad
29-11-2016 The Managing Committe of The Pinnacle School Versus Directorate of Education & Another High Court of Delhi
26-03-2014 Pinnacle Shares Registry Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
30-01-2014 M/s. Pinnacle Shares Registry Pvt.Ltd. Versus CST Ahmedabad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
03-01-2013 NETCORE Solutions Pvt. Ltd. & Others Versus PINNACLE Teleservices Pvt.Ltd. & Others In the High Court of Bombay at Nagpur
03-01-2013 NETCORE Solutions Pvt. Ltd. & Others Versus PINNACLE Teleservices Pvt.Ltd. & Others In the High Court of Bombay at Nagpur
21-11-2011 Netcore Solutions Pvt.Ltd. Through its Chief Operating Officer Mr.Girish Nair Versus M/s Pinnacle Teleservices Pvt. Ltd. In the High Court of Bombay at Nagpur
30-07-2009 Pinnacle Leasing and Finance Ltd Versus State of West Bengal High Court of Judicature at Calcutta



Directors
DIN Name Since
01505220 BAKUL ARORA 21-05-1999
01352911 SONAM ARORA 12-05-2003
01347830 KESHAV ARORA 23-05-1999

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