PICCADILY SUGAR AND ALLIED INDUSTRIES LIMITEDActivity: Manufacturing (Food stuffs) in Punjab.Active |
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CIN L15424PB1993PLC013137 |
ROC RoC-Chandigarh |
Incorporation Date 15-03-1993 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 013137 |
Registration Date 15-03-1993 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 3000,00,000 |
Paid Up Capital Rs. 2322,09,520 |
Contact Information |
E-Mail Address patrandistillery_piccadily@yahoo.co.in |
Registered Address JAKHAL ROADPATRAN DISTT PATIALA PUNJAB PB 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PICCADILY SUGAR AND ALLIED INDUSTRIES LIMITEDLast Checked Past / Closed Litigation On 31-01-2023 19:21
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26-10-1999 | United Construction Company Versus Piccadily Sugar And Allied Industries Ltd | High Court of Punjab and Haryana |
Directors |
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DIN | Name | Since |
00129891 | HARVINDER SINGH CHOPRA | 25-10-1993 |
07149078 | MADHU SHARMA | 31-03-2015 |
DBKPK1659F | SUNIL KUMAR | 14-11-2016 |
03264719 | DEVINDER SHARMA | 02-08-2010 |
02354480 | JAI PARKASH KAUSHIK | 12-11-2011 |
FLOPK1282A | AVNEET KAUR | 18-12-2019 |
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