PICCADILY AGRO INDUSTRIES LIMITED

Activity: Agriculture and Allied Activities in Haryana.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
07AABCP7343R1ZT
PAN No
AABCP7343R
CIN
L01115HR1994PLC032244
ROC
RoC-Delhi
Incorporation Date
25-03-1994
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
032244
Registration Date
25-03-1994
 
   



Listing Info

Bombay Stock Exchange (BSE) listing as PICCADIL with code 530305 .

  ISIN Number: INE546C01010 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Sugar.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 10100,00,000
Paid Up Capital
Rs. 9433,92,800



Contact Information

E-Mail Address
piccadilygroup34@rediffmail.com
Registered Address
VILL BHADSON, UMRI-INDRI ROAD TEH.INDRI, DIST.KARNAL KARNAL HR 132109 IN



TradeMarks

Total 61 marks found.
FIRETAIL, Class 32, Accepted & Advertised
FIRETAIL, Class 33, Accepted & Advertised
TALLI JOE, Class 32, Accepted & Advertised
TALLI JOE, Class 33, Accepted & Advertised
SIXTREES, Class 33, Registered
SIXTREES, Class 32, Registered
SIXTREES, Class 41, Registered
PICCADILY MAST HARYANA, Class 32, Opposed
BAM:BAI 7, Class 33, Registered
PICCADILY MAST HARYANA, Class 33, Abandoned
INDIAN ELEPHANT, Class 33, Registered
PHANITA, Class 32, Registered
PHANITA, Class 33, Registered
PICCADILY, Class 31, Registered
PICCADILY WITH DEVICE, Class 33, Abandoned
INDRI MATURED MALT WHISKY, Class 33, Registered
PICCADILY, Class 33, Abandoned
BLUE HEAVEN, Class 33, Registered
CASHMERE, Class 32, Registered
CASHMERE, Class 33, Registered
PICCADILY WITH DEVICE, Class 32, Registered
BLACK PARTRIDGE, Class 33, Registered
INDRI SINGLE MALT, Class 32, Registered
INDRI MATURED MALT WHISKY, Class 32, Registered
PICCADILY PURE MALT, Class 33, Opposed
PICCADILY MATURED BLENDED WHISKY, Class 33, Opposed
PICCADILY SINGLE MALT, Class 33, Opposed
PICCADILY SINGLE MALT, Class 33, Opposed
PICCADILY PURE MALT, Class 32, Registered
PICCADILY MATURED BLENDED WHISKY, Class 32, Registered
PICCADILY SINGLE MALT, Class 32, Registered
GOLDEN WINGS XXX RUM, Class 33, Registered
GOLDEN WINGS, Class 33, Registered
MALTA WITH LOGO, Class 33, Opposed
GUGLI, Class 33, Registered
BOUNCER, Class 33, Registered
LOOP, Class 33, Registered
Ice Vodka with device, Class 33, Opposed
PICCADILY, Class 38, Registered
PICCADILY, Class 32, Registered
PICCADILY, Class 5, Registered
PICCADILY, Class 9, Registered
PICCADILY, Class 20, Registered
Jim Murray with Label, Class 33, Withdrawn
PICCADILYS PURE WHITE RUM WITH LABEL, Class 33, Registered
PICCADILYS OLD Bombay with with label, Class 33, Registered
GOLDEN WINGS, Class 33, Registered
ANTELOPE, Class 33, Registered
WILD BOAR, Class 33, Registered
WHISTLING WILLOWS, Class 33, Registered
WHISTLER, Class 33, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to PICCADILY AGRO INDUSTRIES LIMITED

Last Checked Past / Closed Litigation On 18-09-2023 23:27
16-01-2018 Globus Spirits Ltd. Versus Piccadily Agro Industries Limited High Court of Delhi
31-05-2017 Piccadily Agro Industries Ltd. Versus Ashok Jain High Court of Delhi
14-03-2016 Piccadily Agro Industries Ltd. Versus Ashok Narwal & Another High Court of Delhi
07-02-2008 SAT PAL VERSUS PICCADILY AGRO INDUSTRIES LTD BHADSON KARNAL High Court of Punjab and Haryana



GST Number(s) for PICCADILY AGRO INDUSTRIES LIMITED

DELHI 07AABCP7343R1ZT  



Directors

DIN Name Since
02354480 JAI PARKASH KAUSHIK 12-11-2011
00129891 HARVINDER SINGH CHOPRA 16-01-1995
00644669 VINOD DADA 16-01-1995
AANPP1641B DES RAJ PAHWA 08-05-2019
02321706 AKHIL DADA 30-06-2008

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