PHILIP & CO LTD

Activity: Manufacturing (Others) in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U36900WB1930PLC019108 		ROC
RoC-Kolkata 		Incorporation Date
09-09-1930
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
019108 		Registration Date
09-09-1930 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 2,00,000



Contact Information
E-Mail Address
NA
Registered Address
18 RAJA K L GOSWAMI ST KOLKATA WB 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to PHILIP & CO LTD

Last Checked Past / Closed Litigation On 10-01-2021 17:09
28-10-2020 Lesly Philip Abraham, Kozhikode Versus M/s. Prithvi Housing, represented by its Managing Partner Suresh Ayyappan & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
02-09-2020 Philip Stephen Versus The State of Karnataka, Rep. by its Principal Secretary Revenue Department, Bangalore & Others High Court of Karnataka
21-07-2020 Anie Philip, Principal, Food Craft Institute, Kalamassery & Others Versus State of Kerala, Represented by Secretary To Government, Tourism Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
17-07-2020 Rev. Noble Philip Versus Nevin Noble (Minor), Represented by Mother, Marin Josephine @ Tini High Court of Kerala
28-04-2020 M/s. Lots Shipping Company Limited, Kochi, Represented by Its Managing Director, Philip Mathews Versus Cochin Port Trust Board of Trustees, Kochi High Court of Kerala
28-02-2020 J. Bernard Philip Leo Versus The Assistant Director of Survey & Land Records, Coimbatore High Court of Judicature at Madras
29-01-2020 Rajumary, through her power of attorney, A. Philip Berchmans Raj Versus Vellathai & Another Before the Madurai Bench of Madras High Court
17-01-2020 P.V. Philip Versus Praveen & Another High Court of Kerala
12-11-2019 Jose Philip & Another Versus Muhammed Ali & Another High Court of Kerala
01-11-2019 The Manager, St. Thomas College Versus Dr. Varughese Philip & Others High Court of Kerala
17-10-2019 National Lawyers' Campaign for Judicial Transparency & Reforms Represented by its Secretary A.C. Philip & Others Versus Union of India & Another Supreme Court of India
28-08-2019 Durairaj & Others Versus Philip High Court of Judicature at Madras
23-07-2019 Philip P. Mathew & Another Versus The Regional Transport Authority, Represented by Regional Transport Officer, Ernakulam & Others High Court of Kerala
25-06-2019 M.P. Philip Versus M/s. Bhas Securities Private Ltd., (BSPL), Kerala & Others High Court of Judicature at Madras
25-06-2019 G. Gopakumar & Others Versus Ancy Thankachan Philip & Others High Court of Kerala
30-05-2019 Elizbeth Versus Philip High Court of Kerala
16-04-2019 Philip Mammen Koshy Versus Ministry of Home Affairs, Rep. by its Secretary & Others High Court of Judicature at Madras
05-04-2019 The Managing Director, Hi tech Engineering and Eco Solution (P) Ltd., Edayar, Paravoor, Ernakulam Versus Mathew Philip, Vettikkad Estate, Kaliasanad & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
12-03-2019 Teena Philip Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam & Another High Court of Kerala
23-01-2019 State of Kerala, Represented by The Special Tahsildar (La), Cochin Corporation, Vyttila Versus E.R. Philip & Others High Court of Kerala
26-11-2018 Santhosh Philip Versus South Indian Bank Represented By The Authorized Officer, Regional Office, Collectorate P.O., Kottayam & Others High Court of Kerala
23-11-2018 M/s. Union Builders & Developers Represented by its Partner Philip Singh Versus The Income -Tax Officer Ward-4(2)(3) High Court of Karnataka
14-11-2018 Renuka Philip Versus The Income Tax Officer, Chennai High Court of Judicature at Madras
31-10-2018 Good Shepherd Educational & Charitable Trust, Represented by Its Managing Trustee, K. George Philip Versus Secretary, Chungathara Grama Panchayat, Malappuram & Others High Court of Kerala
16-10-2018 T.O. Philip Adfvertising Co. Pvt. Ltd Versus The Acit,Cir-1, Kottayam Income Tax Appellate Tribunal Cochin
03-10-2018 M/s. Pearson India Education Services Private Limited (Formerly known as Tutor Vista Global Pvt. Ltd.), Represented by its Authorised Representative Philip Rajan Versus Yasoda Concept School, Represented by its Secretary, Andhra Pradesh High Court of Karnataka
07-08-2018 The Federal Bank Limited, Mundur Branch, Thrissur District, Represented by Its Authorized Officer, Sajan Philip Mathew, Assistant Vice President Versus State of Kerala, Represented by Its Chief Secretary, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
25-07-2018 Susai Mary Versus A.V. Mariammal Philip & Others High Court of Judicature at Madras
13-07-2018 Her Majesty The Queen in Right of British Columbia Versus Philip Morris International, Inc. & Others Supreme Court of Canada
10-07-2018 C.M. Philip Versus The Registrar of Co-Operative Societies, Thiruvananthapuram & Others High Court of Kerala
04-07-2018 Jose Philip Versus The Thodupuzha Taluk Co-Operative Rubber Marketing Society No. E. 222, Represented by Its Managing Director, P.J. Emmanuel & Others High Court of Kerala
03-05-2018 Douglas John Sutcliffe & Another Versus Philip Claude Tarr Court of Appeal of New Zealand
03-05-2018 Douglas John Sutcliffe & Another Versus Philip Claude Tarr Court of Appeal of New Zealand
24-01-2018 The Paristhithy Samrakshana Janakeeya Samithy, Represented by Its Patron, P.P. Philip & Another Versus The State Environment Impact Assessment Authority, Represented by Its Chairman & Others High Court of Kerala
10-11-2017 Philip Xavier Antony Versus The Vice Chancellor, Mahatma Gandhi University & Others High Court of Kerala
06-10-2017 Attorney General of Canada Versus Larry Philip Fontaine in his personal capacity & in his capacity as the executor of the estate of Agnes Mary Fontaine, deceased, et al & Others Supreme Court of Canada
26-09-2017 Vishal Philip Gaikwad & Others Versus The State of Maharashtra Through the Police Inspector & Another In the High Court of Bombay at Aurangabad
19-09-2017 Export Credit Guarantee Corpn. of India Ltd. Versus Annamma Philip, the Trustee of Idichandy Family Trust, a Private Family Trust & Others High Court of Judicature at Bombay
06-09-2017 Joseph Philip C.J. & Another Versus Judies & Others Supreme Court of India
12-07-2017 M/s. Black Ticket Films Versus Walter Philip & Another High Court of Judicature at Bombay
03-07-2017 Dr. John K. Philip, Pathanamthitta District Versus The Treasury Officer Sub Treasury, Pathanamthitta & Others High Court of Kerala
15-06-2017 Indira Gandhi Memorial General Marketing Society Ltd. (K-900) represented by its Secretary Shiny Philip Versus Roys Abraham, Maliekkal House, Managing Partner, M/s. Abraham Varghese & Company & Others High Court of Kerala
06-06-2017 Ex-2581141 F Havildar, P.T. Philip, Idukki, Kerala Versus Union of India, Represented by its Secretary Ministry of Defence, South Block, New Delhi & Others Armed Forces Tribunal Regional Bench Koch
22-05-2017 C.M. Philip Versus The Registrar of Co-Operative Societies & Others High Court of Kerala
16-03-2017 P. Philip Versus Anthony Viyagappan & Others High Court of Judicature at Madras
21-02-2017 Philip Mani Modayil & Others Versus Office of the Registrar of Companies Tamilnadu, Chennai High Court of Judicature at Madras
20-01-2017 Philip Navaratinam Versus Paul Ponniah(died) & Others Before the Madurai Bench of Madras High Court
20-01-2017 A. Philip Philip Versus District Collector & Others High Court of Kerala
02-01-2017 M. Philip @ Kannusamy & Others Versus J. Gunalan & Others High Court of Judicature at Madras
17-12-2016 Rev. Msgr, Philip Njaralakkatt Manager, Mar Sleeva College of Nursing Versus State of Kerala, represented by its Chief Secretary To Government & Others High Court of Kerala
26-08-2016 Philip Mathew Versus Kerala Transport Development Finance Corporation Ltd. & Others High Court of Kerala
14-07-2016 N.K. Philip Versus M/s. Elegant Car Accessories Pvt. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
02-05-2016 N.K. Philip Versus M/s. Elegant Car Accessories Pvt. Ltd. & Others Delhi State Consumer Disputes Redressal Commission New Delhi
04-04-2016 Philip & Another Versus Kristraj High Court of Judicature at Madras
31-03-2016 Punny Akat Philip Raju & Others Versus Dinesh Reddy High Court of Karnataka
29-01-2016 Philip J. Versus Ashapura Minechem Ltd. & Another High Court of Judicature at Bombay
29-10-2015 Dr. V.P. Philip Versus Union of India, Ministry of Health & Family Welfare, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
14-10-2015 Rahul @ Puneet @ Philip Thr. Parokar Rajinder & Others Versus State High Court of Delhi
06-10-2015 Finy Susan Francis Versus Binu Philip Paul High Court of Kerala
30-09-2015 The Paristhithy Samrakshana Janakeeya Samithy, rep. by its Patron P.P. Philip & Another Versus The State of Kerala represented by The Principal Scretary To Government Industries Department & Others High Court of Kerala
10-08-2015 T.P. Cherian Philip Versus The National Highways Authority of India represented by its Secretary, New Delhi & Others High Court of Kerala
24-07-2015 A.M. Gopalan, Managing Director, M/s. Sree Gokulam Chit & Finance Company represented by its Power of Attorney Holder, James Philip Versus Umasankar & Another High Court of Kerala
09-07-2015 Minguel Santan Cruz @ Philip & Others Versus Public Prosecutor, High Court of Bombay & Others In the High Court of Bombay at Goa
26-06-2015 Bharat Sanchar Nigam Limited, New Delhi & Others Versus Mathews K. Philip, SC, BSNL & Others High Court of Kerala
14-05-2015 M/s. Ajit Scanning & Diagnostic Centre Pvt.Ltd. Versus M/s. Philip Medical Systems India Ltd. Maharashtra State Consumer Disputes Redressal Commission Mumbai
28-11-2014 M/s. LOTS Shipping Ltd., Represented by Managing Director, Capt. Philip Mathews, Kochi & Others Versus Authorised Officer, State Bank of Travancore Debts Recovery Tribunal Ernakulam
09-10-2014 Col. Joseph Philip Versus Ritu Joseph Philip High Court of Judicature at Bombay
14-08-2014 Dr. Philip John Versus State of Kerala, represented by its Secretary, Department of Revenue, Thiruvananthapuram & Others High Court of Kerala
13-08-2014 Fertilizers & Chemicals Travancore Ltd. Udyogamandal Versus James Philip & Another High Court of Kerala
13-08-2014 Philip Robert Briggs & Another Versus Jason Charles Hutton & Another Court of Appeal of New Zealand
11-08-2014 Philip Fernandes Versus The State of Goa, Through the Police Inspector In the High Court of Bombay at Goa
12-05-2014 Philip John Woolley Versus The Queen Court of Appeal of New Zealand
31-03-2014 Secretary, Kallanode Service Co-Op. Bank Versus Philip Joseph High Court of Kerala
19-03-2014 Indira Gandhi Memorial General Marketing Society Ltd, represented by its Secretary Shiny Philip Versus M/s. Abraham Varghese & Company, represented by its Managing Partner & Others High Court of Kerala
14-03-2014 C. Philip George rep by his Power of Attorney Sheila George Versus The State of Kerala, rep. by The Chief Town Planner & Others High Court of Kerala
12-02-2014 Samuel Joseph Philip Versus State of Kerala, represented by its Secretary & Others High Court of Kerala
31-01-2014 Varghese Benny & Another Versus Philip Mathew Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
09-01-2014 Suvarna Versus Dr. Reni Philip & Others High Court of Kerala
04-11-2013 Allied Concrete Limited Versus Jeffrey Philip Meltzer & Another Court of Appeal of New Zealand
29-07-2013 R.K.K.R. Steels Ltd. Rep. by Its Director Joseph Philip Versus The Chairman Tamilnadu Electricity Board, Chennai & Others High Court of Judicature at Madras
17-07-2013 Philip John Gash Versus The Queen Court of Appeal of New Zealand
05-04-2013 Rt. Rev. Dr. M. Dorai Versus Church of South India Synod, rep. by its General Secretary M.M. Philip & Others High Court of Judicature at Madras
02-04-2013 Philip David Dexter & Another Versus State NCT of Delhi & Another High Court of Delhi
22-03-2013 Mumtaz Iqbal Shaikh & Another Versus Alain Lousi Philip Cousin & Others High Court of Judicature at Bombay
21-02-2013 Philip Joseph Versus Arunkumar & Others High Court of Kerala
13-12-2012 Philip Joseph Fava Versus Aral Property Holdings Limited Court of Appeal of New Zealand
06-12-2012 Thomas Philip Versus The Secretary, KSEB & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
20-11-2012 Reji Philip Versus Union Of India Represented By Secretary To Ministry Of Defence & Others Armed Forces Tribunal Regional Bench Kochi
25-10-2012 The KSEB, Vaidyuthi Bhavan, Pattom, Thiruvananthapuram, R/by its Secretary & Another Versus Mathew Philip Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
23-10-2012 John Philip Pereira Versus State of Goa, through the Chief Secretary & Others In the High Court of Bombay at Goa
22-10-2012 Sheela Philip Versus V.G. Ashokan Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
21-09-2012 Philip Dean Taueki Versus The Queen Court of Appeal of New Zealand
07-09-2012 Jeremias Serafino Basilio Rodrigues Versus M/s. P.V. Builders, Through its proprietor, Mr. Philip Vaz In the High Court of Bombay at Goa
07-09-2012 Philip Vanlalmawia John Versus State of Mizoram & Others High Court of Gauhati
31-07-2012 Jyothis Project & Others Versus Sri. Philip Joseph, Triveni House Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
20-06-2012 The Oriental Insurance Company Ltd. Versus Philip, S/o Paingattukunnel Poulose & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
10-05-2012 Tata Motors Ltd., Passenger Car Business Unit & Another Versus Dr. A.P. Philip Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
04-04-2012 The KSEB, Vydyuthi Bhavanam, Thiruvananthapuram, reptd. by its Secretary Versus T.O. Philip Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
22-12-2011 M/s Oriental Insurance Company Ltd. Versus P.P. Philip & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
04-11-2011 Art Industrial School, Rep.by its Correspondent, Dr. S.J. Philip Jeya Singh Versus The Presiding Officer, Labour Court, Tirunelveli & Others Before the Madurai Bench of Madras High Court



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