PHANTOM SWAG LLPActivity: Wholesale trade and commission trade, except of motor vehicles and motorcycles in Maharashtra.Active |
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CIN AAQ-7708 |
ROC RoC-Mumbai |
Incorporation Date 10-10-2019 |
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Class |
Category |
Sub-Category |
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Listed --- |
Suspended at Exchange --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address sachin.savla@phantoms.in |
Registered Address 803&804,8th Floor,CTS No.737/9/12,C&D Grandeur Veera Desai Road, Andheri West MUMBAI Mumbai City MH 400053 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PHANTOM SWAG LLPLast Checked Past / Closed Litigation On 17-03-2023 14:33
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for PHANTOM SWAG LLP. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00907849 | MADHU MANTENA | 10-10-2019 |
01603093 | MAHESH BHUPATHI | 10-10-2019 |
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