PG GARMENTS PRIVATE LIMITEDActivity: Trading in Delhi.Active |
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CIN U51109DL2000PTC106268 |
ROC RoC-Delhi |
Incorporation Date 14-06-2000 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 106268 |
Registration Date 14-06-2000 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 20,00,000 |
Paid Up Capital Rs. 16,50,000 |
Contact Information |
E-Mail Address contactluthra@gmail.com |
Registered Address B-19FRIENDS COLONY WEST NEW DELHI DL 110065 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PG GARMENTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 24-07-2022 01:05
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for PG GARMENTS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00092489 | RAKHI LUTHRA | 05-01-2004 |
00491251 | GURBAKSHISH SINGH BATRA | 05-01-2004 |
00092343 | SATVINDER SINGH LUTHRA | 05-01-2004 |
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