PERSONAL INJURIES (EMERGENCY PROVISIONS) ACT, 1962


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Section
 Section Title
  INTRODUCTION
  1 Short title, extent and commencement View Judgements
  2 Definitions View Judgements
  3 Power to make schemes for relief in respect of personal injuries and personal serviceInjuries View Judgements
  4 Relief from liability to pay compensation or damages View Judgements
  5 Information as to earnings View Judgements
  6 Medical attention in dispensaries and hospitals View Judgements
  7 Penalty for false statement View Judgements
  8 Assignments or charges to be void View Judgements



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