PEOPLE COMBINE PLAY SCHOOL INITIATIVES PRIVATE LIMITEDActivity: Community, personal & Social Services in Andhra Pradesh.Active |
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GST Number(s) 36AAFCP7705F1ZF |
PAN No AAFCP7705F |
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CIN U80904AP2010PTC071575 |
ROC RoC-Vijayawada |
Incorporation Date 08-12-2010 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 071575 |
Registration Date 08-12-2010 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 950,00,000 |
Paid Up Capital Rs. 848,80,750 |
Contact Information |
E-Mail Address cs@peoplecombine.com |
Registered Address D.No.8-1-97/1/8, Level 4, Block-B, Ninitaas High's, Pedawaltair Vishakhapatnam AP 530017 IN |
Alternate Address #126,Navanirman Nagar Road No. 71,Jubilee Hills Hyderabad 500033 AP |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PEOPLE COMBINE PLAY SCHOOL INITIATIVES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 28-02-2023 00:43
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for PEOPLE COMBINE PLAY SCHOOL INITIATIVES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for PEOPLE COMBINE PLAY SCHOOL INITIATIVES PRIVATE LIMITED |
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TELANGANA | 36AAFCP7705F1ZF |
Directors |
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DIN | Name | Since |
BDOPK7287B | REWAIL KADIYAN | 01-03-2019 |
01659017 | NAGA PRASAD TUMMALA | 08-12-2010 |
01659029 | JAYA VENKATA SITARAMA BRAHMA CHOWDARY TUMMALA | 28-02-2017 |
02608078 | PRASANNANJANEYULU MANDAVA | 01-03-2013 |
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