PEERLESS CONSULTANCY SERVICES PVT LTDActivity: Business Services in West Bengal.Active |
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CIN U74140WB1978PTC031579 |
ROC RoC-Kolkata |
Incorporation Date 15-07-1978 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 031579 |
Registration Date 15-07-1978 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 75,00,000 |
Paid Up Capital Rs. 60,70,000 |
Contact Information |
E-Mail Address kol@peerless1932.com |
Registered Address 48 S N ROY ROAD KOLKATA WB 700038 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PEERLESS CONSULTANCY SERVICES PVT LTDLast Checked Past / Closed Litigation On 17-06-2022 05:37
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24-05-2007 | Commissioner of Customs Kolkata Versus M/s. Peerless Consultancy Services Pvt. Ltd. | Supreme Court of India |
01-11-2000 | Commissioner of Income Tax Versus Peerless Consultancy and Services Private Limited | Supreme Court of India |
09-01-1990 | Commissioner of Income-Tax Versus Peerless Consultancy Services (Pvt.) Ltd. | High Court of Judicature at Calcutta |
Directors |
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DIN | Name | Since |
00205166 | PARAS MAL LODHA | 24-08-1998 |
00206230 | MADHU LODHA | 26-08-1997 |
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